Registered

AISH WITH DEVICE
Application No
1600095 		Application Date
11-09-2007 		Class
14
Proprietor
Padam Jain 		Used Since
01-01-2007 		Valid Upto
11-09-2027
Journal No
1425-0 		Journal Date
01-10-2009
Description
PRECIOUS METALS AND THEIR ALLOYS AND GOODS IN PRECIOUS METALS OR COATED THEREWITH (EXCEPT CUTLERY, FORKS AND SPOONS) JEWELLERY PRECIOUS STONES, HARDOGICAL AND OTHER CHORONOMETIC INSTRUMENTS, CHORSA ANS SILVER PIECES, AND PARTS THEREFROM, SIVER BARS, SILVER MEDALS, SILVER GOLD, SILVER CHORSA AND SILVER PIECES, WALL CLOCKS, DESK CLOCKS, BANGLES NON PRECIOUS METAL, DIAMONDS, THEREFROM, ELECTRONIC WATCHES AND PARTS OF THE ABOVE SAID GOODS, HOROLOGICAL INSTRUMENTS AND PARTS THEREOF, GLASS PEARLS (IMITATION JEWELLERY) ARTIFICIAL STONES, REAL JARI, GOLD JEWELLERY, SILVER JEWELLERY, GEM JEWELLERY, AND ALL OTHER KINDS OF JEWELLERY GOODS FALLING IN CLASS - 14.


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