Registered

AGS YELLOW SPANNER
Application No
2898089 		Application Date
09-02-2015 		Class
9
Proprietor
AGS TRANSACT TECHNOLOGIES LTD. 		Used Since
21-07-2014 		Valid Upto
09-02-2025
Journal No
1854-0 		Journal Date
18-06-2018
Description
Backpacks especially adapted for holding laptops and notebook computers, computer disc drives, computer hardware and peripheral devices, computer stylus, computer terminals, keyboards and printers, headsets for use with computers, jackets for computer disks, laptop computers, laptop carrying cases, protective sleeves for laptop computers, Computer cursor control devices, namely, computer mouse, computer cursor control devices, namely, digitizer tablets, computer cursor control devices, namely, light pens, computer cursor control devices, namely, touch pads, computer cursor control devices, namely, trackballs, mouse pads [computer peripheral] included in class 09


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