Registered

AGS YELLOW SPANNER
Application No
2898087 		Application Date
09-02-2015 		Class
6
Proprietor
AGS TRANSACT TECHNOLOGIES LTD. 		Used Since
21-07-2014 		Valid Upto
09-02-2025
Journal No
1744-0 		Journal Date
09-05-2016
Description
Metal, buildings (Transportable of metal), building (frame work of metal), building (reinforcing material of metal); sheets of metal and powder coated metal sheets.


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