Registered

AGS Transact Technologies Ltd.
Application No
2784896 		Application Date
01-08-2014 		Class
2
Proprietor
AGS TRANSACT TECHNOLOGIES LTD. 		Used Since
21-07-2014 		Valid Upto
01-08-2024
Journal No
1747-0 		Journal Date
30-05-2016
Description
PAINTS,PIGMENTS,POWDERS (SILVERING,PRINTING COMPOSITIONS,SILVERING POWDERS,TONERS INK] FOR PHOTOCOPIERS,VECHILE CHASSIS (UNDER COATING), VECHILE CHASSIS (UNDERSEALING),WATERCOLORS(FIXATIVES),BRONZE POWDER, BRONZE LACQUERS, COATINGS (PAINTS),COLORANTS,DYES,EMULSONS (SILVER) [PIGMENTS] ENGRAVING INK,INK [TONERS]FOR PHOTOCOPIERS, LITHARGE,METAL FOIL FOR PAINTERS,DECORATORS,PRINTERS,ARTISTS


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