Registered

AGS TECHNOLOGIES (INDIA) PRIVATE LIMITED
Application No
2644860 		Application Date
18-12-2013 		Class
9
Proprietor
AGS TECHNOLOGIES (I) PRIVATE LIMITED 		Used Since
01-10-2008 		Valid Upto
18-12-2023
Journal No
1839-0 		Journal Date
05-03-2018
Description
CCTV CAMERA, METAL DETECTOR, FIRE ALARM SYSTEM, FIRE EXTINGUISHER, FIRE SUPPRESSION, VEHICLE TRACKING SYSTEM, HOME AUTOMATION SYSTEM, BURGLAR ALARM SYSTEM, VIDEO DOOR PHONE AND MULTI APARTMENT SYSTEM, LIGHTING CONTROLS SENSORS AND TIMERS, ELECTRONIC BOOM BARRIERS AND PARKING MANAGEMENT SYSTEMS, GUARD MONITORING AND VISITOR MANAGEMENT SYSTEM, RFID BASED ASSET MANAGEMENT AND HOTEL DOOR LOCKS AND AUTOMATIONS SYSTEM.


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