Registered

AGS PRIMUS
Application No
1842095 		Application Date
21-07-2009 		Class
41
Proprietor
AGS TRANSACT TECHNOLOGIES LTD. 		Used Since
27-10-2008 		Valid Upto
21-07-2029
Journal No
1459-0 		Journal Date
22-11-2010
Description
SERVICES OF COMPUTER SERVICES, NAMELY, PROVIDING ON-LINE MONTHLY NEWSLETTERS, MULTI-CLIENT MARKET AND TECHNOLOGY STUDIES, QUARTERLY AND ANNUAL REPORTS, JAPANESE TRANSLATIONS, AND DATABASE, ALL IN THE FIELD OF FLAT PANEL DISPLAY AND SEMICONDUCTOR INDUSTRIES, PROVIDING ASSISTANCE, PERSONAL TRAINING AND PHYSICAL FITNESS CONSULTATION TO CORPORATE CLIENTS TO HELP THEIR EMPLOYEES MAKE PHYSICAL FITNESS, STRENGTH, CONDITIONING, AND EXERCISE ALTERATIONS IN THEIR DAILY LIVING


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