Registered

AGS INFOTECH
Application No
1907231 		Application Date
11-01-2010 		Class
16
Proprietor
AGS TRANSACT TECHNOLOGIES LIMITED 		Used Since
11-12-2002 		Valid Upto
11-01-2020
Journal No
1572-0 		Journal Date
21-01-2013
Description
POLYSTER FILM FOR USE AS APAPER SUBSTITUTE FOR DRY TONER XEROGRAPHIC IMAGING,NAMELY LASER PRINTING,COLOR COPIER PRINTING,PRINTING (DRY TONER,SCREEN PRINTING AND OFFSET),ENGRAVING PLATES,GRAPHIC PRINTS AND REPRODUCTIONS,MANUALS;STATIONERY;PRINTED MATERIALS AND PRINTED MATTERS INCLUDING BROUCHERS AND BOOKS;LITERATURES FOR THE PURPOSES OF ADVERTISEMENT;FOLDERS;CALENDARS;CATALOGUES;MAGAZINES;GREETING CARDS (INLUDING MUSIC);POSTERS;PAPER,CARDBOARDS,PHOTOGRAPHS,ARTISTS MATERIAL,OFFICE REQUISITES (EXPECT FURNITURE),INSTRUCTIONAL AND TEACHING MATERIAL (EXPECT APPARATUS);PLASTIC MATERIAL FOR PACKAGING (NOT INCLUDED IN OTHER CLASSES);NEWSLETTERS,FORMS OF ALL TYPES;PRIVILEGE CARDS;COMPUTER PRINT OUTS,PROJECT SURVEY FEASIBILITY AND AUDIT REPORTS,VISITING CARDS,PAPER CHARTS,ALMANCES,LETTER HEADS;LETTER OPENERS,MEMO PADS,DRAWINGS,BUSINESS PAPERS,TRANSPARENCIES AND PLANS,HOARDING,DOCUMENT HOLDERS


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