Registered

AGS ENDURA
Application No
1827727 		Application Date
10-06-2009 		Class
42
Proprietor
AGS TRANSACT TECHNOLOGIES LIMITED 		Used Since
27-10-2008 		Valid Upto
10-06-2029
Journal No
1444-0 		Journal Date
16-07-2010
Description
SERVICES OF INSPECTION,QUANTITY AND QUALITY CONTROL,SUPERVISION AND VERIFICATION OF THE QUALITY AND QUANITY OF RAW MATERIALS,COMMODITIES,MANUFACTURED,SEMI-MANUFACTURED AND TRANSFORMED GOODS OR GOODS OF ANY OTHER NATURE AND THEIR CONFORMITY WITH NATIONAL AND INTERNATIONAL NORMS,LAWS,RULES,PRACTICE AND STANDARDS AND WITH CLIENTS" CONTRACTUAL REQUIRMENTS,PROVIDING A WEB SITE FEATURING TECHNOLOGY THAT ANABLES INTEREST USERS TO CREATE, BOOKMARK,ANNOTATE,AND PUBLICITY SHARE FITNESS-RELATED DATA,AS WELL AS PROVIDING HEALTH AND FITNESS PROFESSIONALS WITH A SUBSCRIPTION-BASED CLIENT MANAGEMENT SYSTEM"


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