Registered

AGS (DEVICE)
Application No
1748018 		Application Date
24-10-2008 		Class
36
Proprietor
AGS TRANSACT TECHNOLOGIES LTD. 		Used Since
31-12-1991 		Valid Upto
24-10-2028
Journal No
1427-0 		Journal Date
01-11-2009
Description
BANKING, CAPITAL INVESTMENTS, CONSULTANCY (FINANCIAL), FINANCIAL MANAGEMENT, FUND INVESTMENTS, DEPOSIT OF VALUABLES, DEBIT CARD SERVICES, CREDIT CARD SERVICES, ESTATE MANAGEMENT, REAL ESTATE (LEASING OF-)


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