Registered AGS (DEVICE) |
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Application No 1748021 |
Application Date 24-10-2008 |
Class 16 |
Proprietor AGS TRANSACT TECHNOLOGIES LTD. |
Used Since 31-12-1991 |
Valid Upto 24-10-2028 |
Journal No 1427-0 |
Journal Date 01-11-2009 |
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Description POLYESTER FILM FOR USE AS A PAPER SUBSTITUTE FOR DRY TONER XEROGRAPHIC IMAGING, NAMELY, LASER PRINTING, COLOR COPIER PRINTING, DRY TONER PRINTING, SCREEN PRINTING, AND OFFSET PRINTING, ENGRAVING PLATES, ENGRAVINGS, GRAPHIC PRINTS, MANUALS; STATIONERY; PRINTED MATERIALS; BOOKS AND PRINTED MATTERS INCLUDING BROCHURES; LITERATURES FOR THE PURPOSES OF ADVERTISEMENT; FOLDERS; CALENDARS; CATALOGUES; GRAPHIC REPRODUCTIONS AND PRINTS ; MAGAZINES GREETING CARDS(INCLUDING MUSIC); POSTERS; PRINTED PUBLICATIONS, PAPER, CARDBOARDS, PRINTED MATTER; PHOTOGRAPHS, ARTISTS MATERIAL, TYPEWRITERS AND OFFICE REQUISITES(EXCEPT FURNITURE), INSTRUCTIONAL AND TEACHING MATERIAL (EXCEPT APPARATUS); PLASTIC MATERIAL FOR PACKAGING (NOT INCLUDED IN OTHER CLASSES); PAMPHLETS, OPERATING INSTRUCTIONS, NEWSLETTERS, USER GUIDE, INSTRUCTIONAL AND TEACHING MATERIALS ADVERTISEMENT, AND FORMS OF ALL TYPES; PRIVILEGE CARDS ; COMPUTER PRINT OUTS, PROJECT SURVEY FEASIBILITY AND AUDIT REPORTS, INVOICES, BOOKS, LEAFLETS, VISITING CARDS, PAPER CHARTS, REGISTERS, ALBUMS, ALMANACS, PAPER AND PAPER ARTICLES, ADVERTISEMENT MATERIAL, PRINTED MATTER, LETTER HEADS; LETTER OPENERS, MEMO PADS, DRAWINGS, BUSINESS PAPERS, OFFICE EQUIPMENTS, TRANSPARENCIES AND PLANS, HOARDINGS, DOCUMENT HOLDERS |
Some PAST Judgements / Case Laws containing "AGS (DEVICE)" |
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