Registered

AGS
Application No
2784906 		Application Date
01-08-2014 		Class
41
Proprietor
AGS TRANSACT TECHNOLOGIES LTD. 		Used Since
21-07-2014 		Valid Upto
01-08-2024
Journal No
1850-0 		Journal Date
21-05-2018
Description
COMPUTER SERVICS,NAMELY,PROVIDING ON-LINE MONTHLY NEWSLETTERS,MULTI-CLIENT MARKET AND TECHNOLOGY STUDIES,QUARTERLY AND ANNUAL REPORTS,JAPANESE TRANSLATIONS,AND DATABASES,ALL IN THE FIELD OF FLAT PANEL DISPLAY AND SEMICONDUCTOR INDUSTRIES, PROVIDING, ASSISTANCE, PERSONAL TRAINING AND PHYSICAL FITNESS CONSULTATION TO CORPORATE CLIENTS TO HELP THEIR EMPLOYEES MAKE PHYSICAL FITNESS, STRENGTH, CONDITIONING AND EXERCISE ALTERATIONS IN THEIR DAILY LIVING


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