Registered AGS |
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Application No 2784904 |
Application Date 01-08-2014 |
Class 36 |
Proprietor AGS TRANSACT TECHNOLOGIES LTD. |
Used Since 21-07-2014 |
Valid Upto 01-08-2024 |
Journal No 1795-0 |
Journal Date 01-05-2017 |
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Description ISSUE OF TOKENS OF VALUE;ELECTRONIC COMMERCE PAYMENT SERVICES NAMELY ESTABILISHING FUNDED ACCOUNTS USED TO PURCHASE GOODS AND SERVICES ON THE INTERNET;FUNDS TRANSFER (ELECTRONIC)Banking, Capital investments, Consultancy-(Financial), Financial Management, Fund investments, Deposit of Valuables, Debit card services, Credit card services, Estate management, Real estate (Leasing of-) included in class 36 |
Some PAST Judgements / Case Laws containing "AGS" |
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