Registered

AGS
Application No
2784901 		Application Date
01-08-2014 		Class
16
Proprietor
AGS TRANSACT TECHNOLOGIES LTD. 		Used Since
21-07-2014 		Valid Upto
01-08-2024
Journal No
1795-0 		Journal Date
01-05-2017
Description
POLYSTER FILM FOR USE AS APAPER SUBSTITUTE FOR DRY TONER XEROGRAPHIC IMAGING,NAMELY LASER PRINTING,COLOR COPIER PRINTING,PRINTING(DRYTONER, SCREEN PRINTING AND OFFSET), ENGRAVING PLATES, GRAPHIC PRINTS AND REPRODUCTIONS,MANUALS;STATIONERY;PRINTED MATERIALS AND PRINTED MATTERS INCLUDING BROUCHERS AND BOOKS;LITERATURES FOR THE PURPOSES OF ADVERTISEMENT; FOLDERS; CALENDARS; CATALOGUES;MAGAZINES;GREETING CARDS (INLUDING MUSIC);POSTERS; PAPER,CARDBOARDS,PHOTOGRAPHS,ARTISTS MATERIAL,OFFICE REQUISITES (EXPECT FURNITURE),INSTRUCTIONAL AND TEACHING MATERIAL (EXPECT APPARATUS);PLASTIC MATERIAL FOR PACKAGING (NOT INCLUDED IN OTHER CLASSES);NEWSLETTERS,FORMS OF ALL TYPES;PRIVILEGE CARDS;COMPUTER PRINT OUTS,PROJECT SURVEY FEASIBILITY AND AUDIT REPORTS,VISITING CARDS,PAPER CHARTS,ALMANCES,LETTER HEADS;LETTER OPENERS,MEMO PADS,DRAWINGS,BUSINESS PAPERS,TRANSPARENCIES AND PLANS,HOARDING,DOCUMENT HOLDERS


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