Registered

AGS
Application No
1727858 		Application Date
02-09-2008 		Class
16
Proprietor
AGS TRANSACT TECHNOLOGIES LTD. 		Used Since
31-12-1991 		Valid Upto
02-09-2028
Journal No
1423-0 		Journal Date
01-09-2009
Description
POLYESTER FILM FOR USE AS A PAPER SUBSTITUTE FOR DRY TONER XEROGRAPHIC IMAGING, NAMELY LASER PRINTING, COLOR COPIER PRINTING, PRINTING (DRY TONER, SCREEN PRINTING AND OFFSET), ENGRAVING PLATES, GRAPHIC PRINTS AND REPRODUCTIONS, MANUALS, STATIONERY, PRINTED MATERIALS AND PRINTED MATTERS INCLUDING BROCHURES AND BOOKS, LITERATURES FOR THE PURPOSES OF ADVERTISEMENT, FOLDERS, CALENDARS, CATALOGUES, MAGAZINES, GREETING CARDS (INCLUDING MUSIC), POSTERS, PAPER, CARDBOARDS, PHOTOGRAPHS, ARTISTS MATERIAL, OFFICE REQUISITES (EXCEPT FURNITURE), INSTRUCTIONAL AND TEACHING MATERIAL (EXCEPT APPARATUS), PLASTIC MATERIAL FIR PACKAGING (NOT INCLUDED IN OTHER CLASSES), NEWSLETTERS. FORMS OF ALL TYPES, PRIVILEGE CARDS, COMPUTER PRINT OUTS, PROJECT SURVEY FEASIBILITY AND AUDIT REPORTS, VISITING CARDS, PAPER CHARTS, ALMANACS, LETTER HEADS, LETTER OPENERS, MEMO PADS, DRAWINGS, BUSINESS PAPERS, TRANSPARENCIES AND PLANS, HOARDINGS, DOCUMENT HOLDERS.


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