T.KRISHNA PATRA AND COMPANY PRIVATE LIMITEDActivity: Trading in Orissa.Active |
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CIN U51109OR1994PTC003798 |
ROC RoC-Cuttack |
Incorporation Date 21-12-1994 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 003798 |
Registration Date 21-12-1994 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 48,00,000 |
Paid Up Capital Rs. 8,00,000 |
Contact Information |
E-Mail Address legal@toshali.org |
Registered Address C 40 MARKET BUILDINGSAHEED NAGAR BHUBANESWAR OR 751007 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to T.KRISHNA PATRA AND COMPANY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 13-03-2023 15:27
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for T.KRISHNA PATRA AND COMPANY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
05319328 | TARNALA MAMATA PATRA | 20-05-2019 |
01262981 | NIBEDITA PATRA | 03-08-2009 |
00837285 | BABITA RANI PATRA | 20-05-2019 |
02052865 | TARNALA DEV KUMAR PATRA | 21-12-1994 |
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