TKR INFRACON PRIVATE LIMITEDActivity: Construction in Telangana.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U45203TG2009PTC065863 |
ROC RoC-Hyderabad |
Incorporation Date 18-11-2009 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 065863 |
Registration Date 18-11-2009 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 25-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 25,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address teegala_kranthi@yahoo.co.in |
Registered Address 16-2-751/A/31/E/35, STREET 3 TIRUMALA HILLS, ASMAN GADH, MALAKPET HYDERABAD TG 500012 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to TKR INFRACON PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-03-2023 04:53
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for TKR INFRACON PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
02718619 | TEEGALA LAKSHMI SRAVANTHI | 18-11-2009 |
02666835 | KRANTHI KIRAN REDDY TEEGALA | 18-11-2009 |
India's most comprehensive litigation gathering and reporting.