Some PAST Judgements / Case Laws similar to TIWARI PRIVATE LIMITED
Last Checked Past / Closed Litigation On 17-01-2021 13:41
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12-01-2021 |
Asharam Tiwari Versus State of Madhya Pradesh |
Supreme Court of India |
16-12-2020 |
Sanjai Tiwari Versus The State of Uttar Pradesh & Another |
Supreme Court of India |
19-11-2020 |
Rakesh Tiwari & Another Versus State (GNCT of Delhi) |
High Court of Delhi |
18-11-2020 |
Soumya Agrawal Versus Mu. Monika Tiwari & Others |
High Court of Chhattisgarh |
26-10-2020 |
Satya Prakash Tiwari & Others Versus State of U.P. Thru. Secy. Higher Edu. Lko & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
09-10-2020 |
New Delhi Municipal Council Versus Hari Ram Tiwari |
High Court of Delhi |
08-10-2020 |
Swati Tiwari & Others Versus State of M.P. & Others |
High Court of Madhya Pradesh |
01-10-2020 |
M/s. Magma Fincorp Ltd. Versus Rajesh Kumar Tiwari |
Supreme Court of India |
01-10-2020 |
M/s. Magma Fincorp Ltd. Versus Rajesh Kumar Tiwari |
Supreme Court of India |
24-07-2020 |
Dr. Shyam Sunder Tiwari Versus Union of India & Others |
High Court of Delhi |
30-06-2020 |
Parasnath Tiwari Versus Senior Post Master, Post Office Head Office, Uttar Pradesh |
National Consumer Disputes Redressal Commission NCDRC |
24-06-2020 |
Arvind Tiwari & Others Versus Union of India & Others |
High Court of Judicature at Bombay |
22-06-2020 |
Arvind Tiwari & Others Versus Union of India & Others |
High Court of Judicature at Bombay |
19-06-2020 |
Ajay Tiwari Versus Vijayendra Bajpai |
High Court of for the State of Telangana |
09-06-2020 |
Dharmesh Vasantrai Shah Versus Renuka Prakash Tiwari |
High Court of Judicature at Bombay |
08-06-2020 |
Chandrakanta Tiwari Versus New India Assurance Company Ltd. & Another |
Supreme Court of India |
02-06-2020 |
Niraj Kumar Tiwari Versus State of Bihar through Principal Secretary, Department of Registration, Excise and Prohibition, Government of Bihar & Others |
High Court of Judicature at Patna |
20-05-2020 |
Mohit Kumar & Another Versus Ashok Kumar Tiwari & Others |
High Court of Chhattisgarh |
17-03-2020 |
Shree Ram Tiwari Versus State of Jharkhand through Chief Secretary, Jharkhand & Others |
High Court of Jharkhand |
02-03-2020 |
Dharmendra Tiwari Versus Rashmi Tiwari |
High Court of Madhya Pradesh |
13-02-2020 |
Sanjay Kumar Tiwari & Others Versus Union of India through its Secretary, Ministry of Labour & Employment, New Delhi & Others |
Central Administrative Tribunal Chandigarh Bench |
10-02-2020 |
Axis Bank V/S Shyambeer Nath Tiwari and Others. |
Debts Recovery Tribunal Delhi |
06-02-2020 |
Bijay Shankar Tiwari & Others Versus Span Foundation Private Limited & Others |
High Court of Judicature at Calcutta |
28-01-2020 |
Sujit Tiwari Versus State of Gujarat & Another |
Supreme Court of India |
14-01-2020 |
Ashok Kumar Tiwari Versus State Of U.P. & Others |
High Court of Judicature at Allahabad |
06-01-2020 |
Chandrika Prashad Tiwari Versus Delhi Bhartiya Chikitsa Parishad & Another |
High Court of Delhi |
26-11-2019 |
Reliance General Insurance Co Ltd. Versus Niki Tiwari |
High Court of Chhattisgarh |
25-11-2019 |
Ajay Tiwari Versus University of Delhi & Others |
High Court of Delhi |
01-11-2019 |
Kamal Navin Chandra Modi & Another Versus R.T. Construction Prop. Rabi Tiwari & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
30-09-2019 |
Jai Narain Tiwari Versus U.O.I. Thru. G.M. North Eastern Railway Gorakhpur & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
27-09-2019 |
Dr. Pawan Kumar Tiwari Versus State of Chhattisgarh & Another |
High Court of Chhattisgarh |
23-09-2019 |
Mithu Basu & Another Versus Arati Tiwari & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
16-09-2019 |
Sumit Narain Tiwari Versus Additional District Judge & Others |
High Court of Judicature at Allahabad |
13-09-2019 |
Anil Kumar Tiwari Versus The Union of India & Others |
High Court of Judicature at Calcutta |
05-09-2019 |
Sampoorna Nand Tiwari Versus State of Bihar |
High Court of Judicature at Patna |
04-09-2019 |
Rajkishor Tiwari Versus State of Bihar |
High Court of Judicature at Patna |
04-09-2019 |
Sarvesh Tiwari Versus Asset Reconstruction Company (India) Ltd. & Others |
National Company Law Appellate Tribunal |
27-08-2019 |
Sangeeta Pareek Versus Veerendra Tiwari |
High Court of Rajasthan Jaipur Bench |
27-08-2019 |
M/s. Deccan Charters Private Limited Versus Sarita Tiwari |
High Court of Delhi |
21-08-2019 |
New India Assurance Co. Ltd. Versus Kamlesh Chandra Tiwari & Another |
National Consumer Disputes Redressal Commission NCDRC |
20-08-2019 |
Gaya Prasad Tiwari Versus Allahabad Development Authority |
High Court of Judicature at Allahabad |
14-08-2019 |
Virender Kumar Tiwari & Another Versus Bharati Axa Gen. Insurance Co. & Others |
National Consumer Disputes Redressal Commission NCDRC |
13-08-2019 |
Santosh Paal Versus Ramnarayan Tiwari |
High Court of Chhattisgarh |
01-08-2019 |
Sharad Tiwari & Another Versus Oriental Bank of Commerce & Another |
Debts Recovery Appellate Tribunal at Allahabad |
01-08-2019 |
Alka Tiwari & Another Versus Oriental Bank Of Commerce & Another |
Debts Recovery Appellate Tribunal at Allahabad |
25-07-2019 |
Harsh Tiwari Versus State of M.P. & Another |
High Court of Madhya Pradesh Bench at Gwailor |
24-07-2019 |
New India Assurance Co. Ltd. RG City Centre Local Shopping Centre, Delhi Versus Ashok Kumar Tiwari & Another |
National Consumer Disputes Redressal Commission NCDRC |
10-07-2019 |
Chanda Tiwari Versus Directorate of Social Welfare & Another |
High Court of Delhi |
09-07-2019 |
Vishnu Kumar Tiwari V/S State of Uttar Pradesh and Others. |
Supreme Court of India |
09-07-2019 |
Vishnu Kumar Tiwari Versus State of Uttar Pradesh Through Secretary Home, Civil Secretariat Lucknow & Another |
Supreme Court of India |
08-07-2019 |
Arvind Kumar Tiwari Versus Pushpa Tiwari |
High Court of Chhattisgarh |
29-05-2019 |
Dr. Prakash Singh Versus Tribeni Prasad Tiwari & Others |
National Consumer Disputes Redressal Commission NCDRC |
23-05-2019 |
Kamlesh Kumar Tiwari Versus Kamini Tiwari |
High Court of Delhi |
10-05-2019 |
Rakesh Tiwari, Advocate Versus Alok Pandey, C.J.M. |
Supreme Court of India |
10-05-2019 |
Shiv Kumar Tiwari Versu State of U.P. Thru Addl Chief |
High Court Of Judicature At Allahabad Lucknow Bench |
10-05-2019 |
PT Purnanand Tiwari Intermediate College & Others Versus Sunil Kumar Agrawal & Others |
High Court of Uttarakhand |
06-05-2019 |
The New India Assurance Co. Ltd. Versus Daya Shanker Tiwari & Others |
High Court of Judicature at Allahabad |
02-05-2019 |
Om Prakash Shukla, Dead Through Lrs, Vandana Shukla & Others Versus Ramkrishna Tiwari & Others |
High Court of Chhattisgarh |
30-04-2019 |
Dew Nath Tiwari & Others Versus Union of India & Others |
High Court of Judicature at Calcutta |
22-04-2019 |
Prakash Vishwanath Tiwari Versus Monarch & Qureshi Builders & Others |
National Consumer Disputes Redressal Commission NCDRC |
01-04-2019 |
Amit Tiwari Versus Deepsikha Tiwari |
High Court of Madhya Pradesh |
28-03-2019 |
Rajinder Tiwari Versus Kedar Nath (Deceased) Thr. L.Rs. & Others |
Supreme Court of India |
06-02-2019 |
Rashmi Tiwari Versus Sanjeev Tiwari |
High Court of Chhattisgarh |
31-01-2019 |
Rani Sharma Versus Shashank Tiwari & Others |
High Court of Delhi |
21-01-2019 |
Ashok Kumar Sharma @ Shalu Versus Uma Tiwari |
High Court of Rajasthan |
16-01-2019 |
Vimal Tiwari Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
07-01-2019 |
Sushil Kumar Tiwari & Others Versus State of Karnataka |
High Court of Karnataka |
11-12-2018 |
Deep Narayan Tiwari Versus State of MP & Others |
High Court of Madhya Pradesh |
19-11-2018 |
Shivam Motors Private Limited & Another Versus Neeraj Kumar Tiwari & Another |
National Consumer Disputes Redressal Commission NCDRC |
13-11-2018 |
State of Gujarat & Others Versus Premadevi Vidyadhar Tiwari & Others |
National Consumer Disputes Redressal Commission NCDRC |
08-11-2018 |
Umesh Kumar Jagani, Chennai Versus Govind Prasad Tiwari, Chennai |
High Court of Judicature at Madras |
12-10-2018 |
P. No. 6403303, Sashi Bhusan Tiwari & Others Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Defence, New Delhi & Another |
Central Administrative Tribunal Guwahati Bench Guwahati |
25-09-2018 |
Maya Tiwari @ Maya Rani Tiwari Versus The Union of India Represented by the Chairman, Railway Board, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
14-09-2018 |
Dinesh Tiwari Versus State |
High Court of Delhi |
30-08-2018 |
Abhishek Tiwari & Others Versus Union of India & Others |
High Court of Madhya Pradesh |
28-08-2018 |
Samsung Electronics Company Limited & Another Versus Akhilesh Tiwari & Others |
High Court of Delhi |
24-08-2018 |
Ramakant Tiwari Versus Monika S. Garg Prin. Secy |
High Court Of Judicature At Allahabad Lucknow Bench |
07-08-2018 |
DCIT Circle-2(3)(1), Jhansi Versus M/s. Ram Kumar Tiwari & Co |
Income Tax Appellate Tribunal Agra |
01-08-2018 |
Narendra Kumar Tiwari & Others Versus The State of Jharkhand & Others |
Supreme Court of India |
30-07-2018 |
Ram Nath Tiwari Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
27-07-2018 |
Vinay Tiwari, through natural guardian his father Naval Kishore Tiwari Versus The State of M.P. through Police Station Maihar, District Satna (M.P.) |
High Court of Madhya Pradesh |
20-07-2018 |
D.P. Tiwari & Others Versus Akhilesh & Others |
High Court of Madhya Pradesh |
17-07-2018 |
Rajkumar Pathak Versus Ghanshyam Tiwari & Others |
High Court of Madhya Pradesh |
17-07-2018 |
Rajkumar Pathak Versus Laxman @ Krishan Dutt Tiwari & Others |
High Court of Madhya Pradesh |
10-07-2018 |
Mukesh Kumar Tiwari V/S New India Assurance Company |
High Court Of Judicature At Allahabad Lucknow Bench |
06-07-2018 |
Kohinoor Mills, a Union of National Textile Corporation (M N) Ltd. Versus Rampratap Udayanath Tiwari & Others |
High Court of Judicature at Bombay |
06-07-2018 |
Mankind Pharma Ltd. Versus Chandra Mani Tiwari & Another |
High Court of Delhi |
29-06-2018 |
Ajay Tiwari, Distt. Balrampur ? Ramanujganj (C.G.) Versus State Of Chhattisgarh, Through District Magistrate, Balrampur ? Ramanujganj, Distt. Balrampur ? Ramanujganj (C.G.) |
High Court of Chhattisgarh |
31-05-2018 |
Rakesh Tiwari @ Bablu @ Akhilesh Versus State of U.P. |
High Court of Judicature at Allahabad |
24-05-2018 |
Kalka Public School Versus N.B. Tiwari & Others |
High Court of Delhi |
22-05-2018 |
Anil Kumar Tiwari, Kanpur Versus Astt. Commissioner of Income |
Income Tax Appellate Tribunal Lucknow |
15-05-2018 |
Star Automobiles Versus Brijendra Tiwari & Others |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
15-05-2018 |
M/s. Singhal Automobiles Versus Chandreshwar Tiwari |
Uttarakhand State Consumer Disputes Redressal Commission Dehradun |
08-05-2018 |
Bhupendra Tiwari Versus SBI Card & Payment Service Pvt. Ltd. |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
27-04-2018 |
Ravi Prakash Tiwari, Bihta, Distt- Patna Versus The State of Bihar through the Chief Secretary, Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
21-03-2018 |
Rajesh Dubey V/S Rachna Tiwari and Others. |
High Court of Madhya Pradesh Bench at Gwailor |
12-03-2018 |
Dev Kanya Tiwari Versus The State of U.P. |
Supreme Court of India |
05-03-2018 |
Bajrangi Tiwari Versus The Commissioner Devi Patan Mandal Gonda & Another |
High Court Of Judicature At Allahabad Lucknow Bench |
23-02-2018 |
State Of Chhattisgarh Versus Aditya Narayan Tiwari |
High Court of Chhattisgarh |
21-02-2018 |
Shailendra Tiwari Versus M.P. Sahakari Krishi Avam Gramin Vikas Bank Maryadit, Through its Managing Director & Others |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |