THRIAKSHA TECHNOLOGIES INDIA PRIVATE LIMITEDActivity: Business Services in Telangana.Active |
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GST Number(s) 36AAFCT5231Q1ZV |
PAN No AAFCT5231Q |
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CIN U72200TG2015PTC101482 |
ROC RoC-Hyderabad |
Incorporation Date 03-11-2015 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 101482 |
Registration Date 03-11-2015 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address kranthikiranreddyteegala@gmail.com |
Registered Address FIRST FLOOR,K K PLAZA,PLOT NO 450&475,100FEET ROAD AYYAPPA SOCIETY,MADHAPUR,SERILINGAMPALLY MANDAL HYDERABAD TG 500081 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to THRIAKSHA TECHNOLOGIES INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 10-03-2023 07:14
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for THRIAKSHA TECHNOLOGIES INDIA PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for THRIAKSHA TECHNOLOGIES INDIA PRIVATE LIMITED |
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TELANGANA | 36AAFCT5231Q1ZV |
Directors |
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DIN | Name | Since |
02666835 | KRANTHI KIRAN REDDY TEEGALA | 03-11-2015 |
02718619 | TEEGALA LAKSHMI SRAVANTHI | 03-11-2015 |
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