Some PAST Judgements / Case Laws similar to THOMAS AND COMPANY PRIVATE LIMITED
Last Checked Past / Closed Litigation On 10-01-2021 20:43
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19-11-2020 |
Sibi Thomas Versus The Kerala State Electricity Board Ltd., Thiruvananthapuram, Represented by Its Managing Director & Others |
High Court of Kerala |
30-10-2020 |
Thomas Patton Green Versus Nathan Daniel Gillette |
Court of Appeal of New Zealand |
30-10-2020 |
K.T. Thomas Versus State of Kerala, Represented by Secretary, Department of Industries, Thiruvananthapuram & Others |
High Court of Kerala |
29-10-2020 |
Thomas Lawrence Versus The State of Kerala & Others |
Supreme Court of India |
05-10-2020 |
Sabu Issac Versus Antony Chacko, Working Abroad In USA, Represented by Power of Attorney holder Ansamma P. Thomas |
High Court of Kerala |
01-10-2020 |
Thomas Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam |
High Court of Kerala |
01-10-2020 |
V.J. Thomas Versus State of Kerala, Represented by its Secretary to Government Thiruvananthapuram & Others |
High Court of Kerala |
14-09-2020 |
Thomsun Realtors Private Limited., Represented by its Authorized Signatory, V.S. Thankachan Thomas Versus The District Geologist, Department of Mining & Geology, Ernakulam & Another |
High Court of Kerala |
11-09-2020 |
George Thomas Kuruvilla & Others Versus State of Goa through Calangute Police Station, Calangute, Bardez, Goa & Others |
In the High Court of Bombay at Goa |
14-07-2020 |
Thomas Danniel @ Bose Versus J. Rajan, Uthamapalayam |
High Court of Kerala |
30-06-2020 |
Thomas George & Others Versus State of Kerala, Represented by The Chief Secretary, Thiruvananthapuram & Others |
High Court of Kerala |
25-06-2020 |
Midhun Thomas Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam & Another |
High Court of Kerala |
22-06-2020 |
Anto K.Thomas @ Benny & Another Versus Deputy Superintendent Of Police, CB CID, Kottayam, Represented by The Public Prosecutor, High Court of Kerala |
High Court of Kerala |
10-06-2020 |
Thomas K. Peelianickal Versus The State Election Commission, Kerala, Thiruvananthapuram & Others |
High Court of Kerala |
05-06-2020 |
Biju Thomas Versus The Secretary to Government, Taxes (G) Department, State of Kerala, Thiruvananthapuram & Others |
High Court of Kerala |
04-05-2020 |
Jobin Joseph Versus Uma Thomas & Another |
High Court of Kerala |
16-04-2020 |
Priya Acka Thomas & Another Versus The Government of India, Rep by its Joint Secretary, New Delhi & Others |
High Court of Judicature at Madras |
18-03-2020 |
Areeplavan Financiers, Represented by Its Proprietor, Siby Thomas Versus State of Kerala, Represented by The Public Prosecutor, High Court of Kerala, Ernakulam & Another |
High Court of Kerala |
17-03-2020 |
The Corporation of Kochi, Represented by Its Secretary, Kochi Versus Thomas John Kithu & Others |
High Court of Kerala |
11-03-2020 |
Santhosh Antonio S. Netto Versus Joshy Thomas & Others |
High Court of Kerala |
11-03-2020 |
Tahsildar, Devikulam, Idukki District & Others Versus Rajan Thomas |
High Court of Kerala |
09-03-2020 |
V.Y. Thomas @ Sajimon Versus V.Y. Joseph |
High Court of Kerala |
03-03-2020 |
Jet Airways (India) Ltd., represented by its Airport Manager Versus Thomas Joseph |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
03-03-2020 |
O. Thomas & Others Versus Dr. Abraham Jose, Prof. of Orthopaedics, Pushpagiri Medical College, Thiruvalla & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
03-03-2020 |
Ayyappan Pillai & Another Versus M. Thomas & Others |
High Court of Kerala |
03-03-2020 |
Leon Thomas Kumar @ Layon Thomas Kumar Versus Mariam Sayanora Thomas |
High Court of Kerala |
25-02-2020 |
Tirunelveli Diocese Trust Association, Palayamkottai, Tirunelveli & Others Versus R. Jayakumar Thomas Jayaraj @ R. Jeyakumar Jayaraj & Others |
High Court of Judicature at Madras |
18-02-2020 |
Pramodkumar, I.P.S. Versus O. Thomas, Printer & Publisher, M/s. Deccan Chronicle & Holdings Limited & Others |
High Court of Judicature at Madras |
12-02-2020 |
Thomas Versus State of Kerala |
High Court of Kerala |
11-02-2020 |
Fr. Biju Varkey & Others Versus Fr. Thomas Paul Ramban & Others |
High Court of Kerala |
05-02-2020 |
Joshy Versus Subash K. Thomas |
High Court of Kerala |
31-01-2020 |
N.T. Thomas (Wrongly shown as M.T. Thomas in the Judgment in R.C.A) Versus Suresh Pai |
High Court of Kerala |
29-01-2020 |
K.I. Thomas Versus Rajesh Kumar & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
28-01-2020 |
S. Sindu Versus Chinnamma Thomas |
High Court of Kerala |
27-01-2020 |
T.V. Thomas, P.D. Teacher, Govt. U.P. School, Thottumukkom, Kozhikode & Others Versus Joint Secretary, General Education Department, Government of Kerala, Thiruvananthapuram & Others |
High Court of Kerala |
23-01-2020 |
Tata Consultancy Services Limited, TCS Centre, Kochi, Represented by Its Asst. General Manager-HR, Boban Varghese Thomas & Others Versus State of Kerala, Represented by Its Secretary, Labour & Welfare Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
23-01-2020 |
Solomon Thomas Versus The State of Kerala, Represented by Secretary to Revenue Department, Thiruvananthapuram & Others |
High Court of Kerala |
23-01-2020 |
Tata Consultancy Services Limited, Kochi, Represented by Its Asst. General Manager-HR, Boban Varghese Thomas & Others Versus State of Kerala, Represented by Its Secretary, Labour & Welfare Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
09-01-2020 |
Bragadier Manoj Kumar Mago Versus Manager, Thomas Cook(Indla) Ltd. |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
03-01-2020 |
St.Thomas Orthodox Syrian Church Versus The Commissioner of Income Tax (Exemptions) & Others |
High Court of Judicature at Bombay |
19-12-2019 |
Cochin Port Trust, Willingdon Island, Kochi, Represented by Its Chairman, Jacob Thomas & Others Versus Parisons Roller Flour Mills Private Limited, Calicut & Others |
High Court of Kerala |
19-12-2019 |
Suja Merine Thomas Versus Krishna Pillai |
High Court of Kerala |
18-12-2019 |
Benny Thomas Versus Sub Inspector of Police Njarakkal Police Station, Ernakulam |
High Court of Kerala |
18-12-2019 |
Thomas Versus State of Kerala, Represented by Circle Inspector of Police, Palarivattom Police Station, by Public Prosecutor, Ernakulam & Another |
High Court of Kerala |
16-12-2019 |
K.M. Thomas, Idukki Versus K.M. Thomas, Kottayam & Another |
High Court of Kerala |
05-12-2019 |
Thomas Thoonattu Versus State of Kerala |
High Court of Kerala |
03-12-2019 |
Fr. Thomas Paul Ramban Versus The District Collector, Ernakulam & Others |
High Court of Kerala |
26-11-2019 |
Mathew Thomas Versus Augustine Sanjeevi Beattie |
High Court of Judicature at Madras |
20-11-2019 |
Hugh James Ford Simey Solicitors Versus Edwards on behalf of the estate of the late Thomas Arthur Watkins |
United Kingdom Supreme Court |
19-11-2019 |
Roy Thomas @ Soby Versus State of Kerala |
High Court of Kerala |
18-11-2019 |
Sini Thomas Versus Shaji John |
High Court of Kerala |
07-11-2019 |
Thomas Koshy Chirayil & Another Versus Anand Rosh Bose & Another |
High Court of Kerala |
07-11-2019 |
K. Raju Thomas Versus The Union of India, Represented by the Secretary to Government of India, Ministry of Environment, Forests & Climate Change, New Delhi & Others |
Central Administrative Tribunal Ernakulam Bench |
05-11-2019 |
Thomas George Versus V.V. Georgekutty |
High Court of Kerala |
01-11-2019 |
Thomas Jacob Versus State of Kerala |
High Court of Kerala |
01-11-2019 |
The Manager, St. Thomas College Versus Dr. Varughese Philip & Others |
High Court of Kerala |
21-10-2019 |
Thomas P. Maliyekkal Versus George Thomas & Another |
Supreme Court of India |
18-10-2019 |
M/s. Yellow Express Logistics Ltd., Rep. by Joju Thomas (Managing Director) & Another Versus The Deputy Commissioner & District Magistrate, Bengaluru Rural District & Others |
High Court of Karnataka |
17-10-2019 |
Jojo Thomas Versus Deepa Antony |
High Court of Kerala |
16-10-2019 |
Dr. Kalarikad Jonah Thomas, Professor, Department of Physics, Central University of Kerala, Kasaragod Versus The Central University of Kerala, Represented by Its Registrar, Kasaragod & Others |
High Court of Kerala |
16-10-2019 |
M/s. Crystal Apartments, CSI Commercial Centre, Baker Junction, Kottayam represented by its Managing Partner Binny Itty, Govindapuram kara, Kottayam Versus Saji Thomas Varghese, Chalukunnau, Kottayam rep. By Power of Attorney Holder & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
14-10-2019 |
Alexander @ Samkutty, Udumbanchola, Represented by his Power of Attorney holder Jaison V. Thomas Jainamma & Another Versus Jainamma & Another |
High Court of Kerala |
09-10-2019 |
Thomas George D'Souza Versus State of Goa through Chief Secretary, Secretariat, Porvorim, Goa & Others |
In the High Court of Bombay at Goa |
07-10-2019 |
Thomas George D'Souza Versus State of Goa through Chief Secretary, Secretariat & Others |
In the High Court of Bombay at Goa |
01-10-2019 |
Bibin Thomas Versus Firm P.J. Homes – a Firm registered under the Indian Partnership Act having its registered office at Thiruvananthapuram – Rep by its Managing Partner –P.J. John & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
27-09-2019 |
Sam & Another Versus Thomas |
Before the Madurai Bench of Madras High Court |
23-09-2019 |
Kuruvilla. K. Thomas Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam & Others |
High Court of Kerala |
19-08-2019 |
Thomas John & Another Versus M/s. Puravankara Project Ltd., Kochi & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
09-08-2019 |
Joseph Thomas @ Jose & Others Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam |
High Court of Kerala |
08-08-2019 |
Lijo Thomas Versus Beena Charley & Another |
High Court of Kerala |
08-08-2019 |
Thomas John Kithu & Others Versus The State of Kerala, Represented by The Special Tahsildar, (L.A.) Kochi Corporation, Vyttila & Another |
High Court of Kerala |
05-08-2019 |
Vinay Thomas Abraham & Others Versus Kerala State Sports Council near Secretariat, Thiruvananthapuram, Represented by Its Secretary & Others |
High Court of Kerala |
02-08-2019 |
The Chairman (URC), Embarkation Headquarters, Chennai & Another Versus S. Thomas |
High Court of Judicature at Madras |
02-08-2019 |
C.L. Raphy Versus Reji Thomas & Others |
High Court of Kerala |
29-07-2019 |
Dr. Jacob Thomas, IPS, Trivandrum Versus State of Kerala, Represented by the Chief Secretary, Government Secretariat, Trivandrum & Others |
Central Administrative Tribunal Ernakulam Bench |
24-06-2019 |
The Administrator, St. Thomas Hospital, Chethipuzha P.O, Changanachery Versus Jose C. Moolayil, Moolayil Veedu, Kottayam & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
21-06-2019 |
P.E. Thomas & Others Versus Abraham Jose Rocky & Others |
High Court of Kerala |
19-06-2019 |
Joseph Thomas @ Thampi Kannanthanam & Others Versus Molly George @ Molamma |
High Court of Kerala |
18-06-2019 |
FLSmidth Private Limited, Rep., by its constituted attorney, Thomas Kunjummen & Another Versus S. Balaj Das & Others |
High Court of Judicature at Madras |
12-06-2019 |
Annie M. Mathew Versus Thomas |
High Court of Kerala |
10-06-2019 |
Thomas Eloor Versus University of Calicut, Thenhipalam, Represented by Its Registrar & Others |
High Court of Kerala |
13-05-2019 |
D. Dahne Versus Thomas W.S. Richey (2019) |
Supreme Court of United States |
12-04-2019 |
The United India Insurance Company Limited, through its Divisional Manager, Marthandam Versus Divya @ Divya Thomas & Others |
Before the Madurai Bench of Madras High Court |
11-04-2019 |
Manoj Varghese & Others Versus Divya Susan Thomas @ Divya Susan Manoj |
High Court of Kerala |
08-04-2019 |
Thomas Versus State of Kerala, Represented by State Prosecutor/Public Prosecutor, High Court of Kerala, Kochi |
High Court of Kerala |
05-04-2019 |
State Bank of India, Rep,by its Branch Manager, Mutholapuram Branch, Ernakulam Versus K.P. Thomas |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
29-03-2019 |
Mathew Thomas & Another Versus K.A. John & Others |
High Court of Kerala |
22-03-2019 |
Shaun Thomas Bishop Butler Versus The Queen |
Court of Appeal of New Zealand |
15-03-2019 |
Jestin Thomas & Others Versus Circle Inspector of Police, Nedumbassery & Others |
High Court of Kerala |
15-03-2019 |
Bijo Thomas Versus The Joint Registrar of Co-Operative Societies (G) Kottayam District & Others |
High Court of Kerala |
07-03-2019 |
Thomas Aroquiamarie & Others Versus Abener Cessar |
High Court of Judicature at Madras |
27-02-2019 |
Roy Thomas Versus Lekha Roy |
High Court of Kerala |
27-02-2019 |
One Earth One Life (Reg.No.S.246/1988), Thrissur, Represented by Tony Thomas & Others Versus State of Kerala, Represented by Its Chief Secretary, Thiruvananthapuram & Others |
High Court of Kerala |
15-02-2019 |
George Thomas @ Jibi Thomas, Managing Director, Arya Bhangy Builders Pvt. Ltd. Cochin Versus Municipal Corporation of Cochin, Represented by Its Secretary & Others |
High Court of Kerala |
07-02-2019 |
Jiji Thomas Versus The State of Kerala, Represented by Secretary to Government, General Education Department, Thiruvanatnhauram & Others |
High Court of Kerala |
01-02-2019 |
Gerard George Versus The Chief Executive Officer, Cantonment Board, St. Thomas Mount Cum Pallavaram, Chennai & Another |
High Court of Judicature at Madras |
30-01-2019 |
The Institute of the Franciscan Missionaries of Mary represented by its President St.Thomas Convent Mylapore Versus The Government of Tamil Nadu represented by the Principal Secretary Department of School Education Fort St.George, Chennai & Others |
High Court of Judicature at Madras |
25-01-2019 |
Thomas John Versus Kristal Infrastructure Ltd., Bangalore, (represented by its Managing Director) & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
24-01-2019 |
Thomas Joseph Versus Caculo Automotive Pvt. Ltd. & Another |
Goa State Consumer Disputes Redressal Commission Panaji |
14-01-2019 |
Southern Plantations Ltd. Represented by Its Director, Dr. Joe Thomas Versus State of Kerala Rep. by Secretary, Department of Forests, Government of Kerala, Thiruvananthapuram & Others |
High Court of Kerala |