THE TAMIL NADU INDEBTED AGRICULTURISTS AND INDEBTED PERSONS (SPECIAL PROVISIONS) ACT, 1976


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Section
 Section Title
  INTRODUCTION
  1 Short title and extent View Judgements
  2 Definitions. View Judgements
  3 Interest not to accrue during certain period in respect of certain debts. View Judgements
  4 Amendment of Tamil Nadu Act XXIII of 18943 View Judgements
  6 Act to override other laws, contracts, etc. View Judgements
  7 Repeal and saving View Judgements



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