THE PRESS TRUST OF INDIA LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899DL1947PLC103246
ROC
RoC-Delhi
Incorporation Date
27-08-1947
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
103246
Registration Date
27-08-1947
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
06-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 25,00,000
Paid Up Capital
Rs. 5,41,600



Contact Information

E-Mail Address
ceooffice@pti.in
Registered Address
PTI BUILDING4,PARLIAMENT STREET, NEW DELHI.1. Central Delhi DL 000000 IN







Some PAST Judgements / Case Laws similar to THE PRESS TRUST OF INDIA LIMITED

Last Checked Past / Closed Litigation On 17-03-2023 13:23
18-09-2020 PTI Employees Union Versus Press Trust of India Ltd. & Another High Court of Delhi
18-09-2020 PTI Employees Union Versus Press Trust of India Ltd. & Another High Court of Delhi
17-02-2016 Saraswati Versus Press Trust of India & Another High Court of Delhi
24-06-2014 Oxford University Press Rep. By its Regional Director Versus St. George's Cathedral Trust Rep. By its Secretary High Court of Judicature at Madras
03-03-2014 Union of India, through the Regional Provident Fund Commissioner Versus M/s. Press Trust of India High Court of Judicature at Bombay
02-09-2013 S.P. Iyer Versus Press Trust of India Limited & Another High Court of Judicature at Bombay
07-05-2013 Press Trust of India Ltd. Versus Neeraj Bhushan High Court of Delhi
22-03-2013 Jagran Publication Pvt. Ltd. & Another Versus Press Trust Of India. High Court of Delhi
20-03-2012 Press Trust of India Ltd. Versus Navbharat Press (Bhopal Pvt. Ltd.) & Others High Court of Delhi
09-05-2008 B. R. Bhaskar Versus Press Trust Of India Ltd. High Court of Delhi
14-12-2007 H.N. Kaul Versus Press Trust of India & Another High Court of Delhi
18-10-2006 PRESS TRUST OF INDIA EMPLOYEES UNION VERSUS PRESS TRUST OF INDIA LIMITED High Court of Judicature at Bombay
04-03-2005 Press Trust of India Employees Versus Press Trust of India High Court of Delhi
06-02-2003 R. Varadachari Versus The Management of the Press Trust of India & Others High Court of Judicature at Madras
16-08-2002 Press Trust of India Ltd. & Another Versus Press Trust of India Employees Union (Western India) & Another High Court of Judicature at Bombay
04-03-2002 M/s. Karthikeya Press, Printers and Book Binders, 254 Brough Road, Erode.1. M/s.Karthikeya Traders, 254 Brough Road,Erode-1. By partners and three others Versus Madarsa Dawoodiya Arabic College Trust, by its President, M.I.Shake Allaudin High Court of Judicature at Madras
15-07-1999 Press Trust Of India Ltd. Versus Parag B. Rabade High Court of Judicature at Bombay
15-10-1998 Press Trust of India Ltd. Employees' Union & Another Versus Press Trust of India Ltd. & Others High Court of Judicature at Bombay
15-10-1998 PRESS TRUST OF INDIA, EMPLOYEES' UNION VERSUS PRESS TRUST OF INDIA High Court of Judicature at Bombay
23-04-1974 Press Trust of India and Another Versus Union of India and Another Supreme Court of India



Directors

DIN Name Since
00546694 VIJAY KUMAR CHOPRA 17-12-1992
01841345 RAMESH CHANDRA LAHOTI 07-12-2015
03116287 SHYAM SARAN 07-12-2015
00696256 RAMASUBBIER LAKSHMIPATHY 26-08-1991
AACPV4125H MURTHY VENKATESH 30-09-2016
00003962 VINEET JAIN 15-05-2015
00015640 VIVECK GOENKA 07-03-2014
00020451 MAHENDRA MOHAN GUPTA 04-01-2007
00109337 HORMUSJI NUSSERWANJI CAMA 21-08-2007
00114996 MANIYAMKODE VEERENDRAKUMAR PADMAPRABHA 29-11-1984
00141587 RAVI NARASIMHAN 26-08-1991
00191581 JIMMY FERDOON POCHKHANAWALLA 07-12-2015
00627762 RIYAD MATHEW 24-06-2009
00224290 AVEEK KUMAR SARKAR 29-06-1984
01802656 PRAVEEN SOMESHWAR 28-11-2018
00487956 KANEKAL NETTAKALLAPPA SHANTH KUMAR 17-06-2004
00348529 DEEPAK NAYYAR 07-12-2015

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