THE NEW INDIA ASSURANCE COMPANY LIMITED

Activity: Others in Maharashtra.
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Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
5 Available. Click Here. 		PAN No
AAACN4165C
CIN
U99999MH1919GOI000526 		ROC
RoC-Mumbai 		Incorporation Date
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Class
Public 		Category
Company limited by Shares 		Sub-Category
Union Govt company
Listed
--- 		Suspended at Exchange
--- 		 
Registration Number
--- 		Registration Date
23-07-1919 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
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Last AGM Date
---
Last Balance Sheet Date
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Financials
Authorized Capital
Rs. 30000,00,000
Paid Up Capital
Rs. 20000,00,000



Contact Information
E-Mail Address
cmd.nia@newindia.co.in
Registered Address
NEW INDIA ASSURANCE BLDG87 M G ROAD FORT MUMBAI MH IN 400001







Some PAST Judgements / Case Laws similar to THE NEW INDIA ASSURANCE COMPANY LIMITED

Last Checked Past / Closed Litigation On 19-11-2022 13:15
10-11-2022 New India Assurance Co. Ltd., New Delhi Versus State Bank of India, Rep. By Its Branch Manager, Karnataka & Another National Consumer Disputes Redressal Commission NCDRC
08-11-2022 The Divisional Manager, New India Assurance Co.Ltd., Madurai Versus M. Shanmugavel & Another Before the Madurai Bench of Madras High Court
20-10-2022 Seema & Others Versus New India Assurance & Others High Court of Delhi
14-10-2022 The New India Assurance Company Karur Versus Jainabeevi & Another Before the Madurai Bench of Madras High Court
29-09-2022 The New India Assurance Company Limited, Represented by its Branch Manager, Tirunelveli Versus Sindhu Bairavi & Others Before the Madurai Bench of Madras High Court
21-09-2022 New India Assurance Company Ltd. Through it's Divisional Manager, Adalat Road, Aurangabad Versus Thakubai & Another In the High Court of Bombay at Aurangabad
20-09-2022 M/s. New India Assurance Co Ltd. Versus Shyam Sunder & Others High Court of Delhi
15-09-2022 M/s. New India Assurance Co. Ltd., Villupuram Versus Sarasu & Others High Court of Judicature at Madras
15-09-2022 New India Assurance Co. Ltd., Rep. By its Manager, Madurai Versus Sarala & Others High Court of Judicature at Madras
13-09-2022 The New India Assurance Company Ltd. Versus M. Lakshmi Ramateertham & Others High Court of Andhra Pradesh
13-09-2022 The New India Assurance Company Ltd., Rep. by its Divisional Manager, Chennai & Another Vesus M/s. Swiss Park Vanijya (P) Ltd, Rep. by its General Manager Alwarpet, Chennai & Another High Court of Judicature at Madras
05-09-2022 The Divisional Manager, The New India Assurance Co. Ltd, Madurai Versus S. Mangaleswari & Others Before the Madurai Bench of Madras High Court
30-08-2022 The New India Assurance Co. Ltd., Rep. by its Manager, Tiruchengode & Others Versus Poongodi & Others High Court of Judicature at Madras
23-08-2022 The manager, New india assurance company Ltd., Triprayar & Others Versus Abdul Majeed, Mukundapuram Taluk & Others High Court of Kerala
12-08-2022 The New India Assurance Co. Ltd., Madurai Versus G. Selvaraj & Others High Court of Judicature at Madras
06-08-2022 New India Assurance Company Limited Versus Ravinder Kumar @ Vickey & Others High Court of Punjab and Haryana
05-08-2022 New India Assurance Co. Ltd., New Delhi & Others Versus Chemical Corporation Of India & Another National Consumer Disputes Redressal Commission NCDRC
05-08-2022 VFC Industries Pvt. Limited, Gujarat Versus New India Assurance Company Limited, Mumbai & Others National Consumer Disputes Redressal Commission NCDRC
04-08-2022 P. Natarajan Versus The General Manager (Personnel), The New India Assurance Company, Mumbai & Another High Court of Judicature at Madras
26-07-2022 Rishi Pal Singh Versus New India Assurance Co. Ltd. & Others Supreme Court of India
25-07-2022 M/s. New India Assurance Co.Ltd., Chennai & Another Versus Indiragandhi High Court of Judicature at Madras
22-07-2022 The New India Assurance Co. Ltd., Through its authorized signatory & Manager Rishika Ojha Versus Vallabh Prabhudessai & Others In the High Court of Bombay at Goa
13-07-2022 The New India Assurance Co. Ltd. and Others. Versus Shashikala J. Ayachi Supreme Court of India
06-07-2022 New India Assurance Co. Ltd., Chennai Versus S. Krishnan & Others Before the Madurai Bench of Madras High Court
01-07-2022 M/s. Lokesh Machines Ltd., Rep. By Its Managing Director, M. Lokeswara Rao Versus New India Assurance Co. Ltd., The Branch Manager, Habshiguda Branch, Hyderabad & Another National Consumer Disputes Redressal Commission NCDRC
01-07-2022 Biswajit Guha & Another Versus Branch Manager, New India Assurance Co. Ltd., West Bengal & Another National Consumer Disputes Redressal Commission NCDRC
24-06-2022 The New India Assurance Co.Ltd., Branch Manager, Mumbai Versus Muthusamy & Others High Court of Judicature at Madras
24-06-2022 The New India Assurance Co. Ltd., wholly owned by the Government of India through its Manager Versus Vrinda Jayant Pai Vernekar & Others In the High Court of Bombay at Goa
13-06-2022 The New India Assurance Company Limited, Divisional Officer, Coimbatore Versus K. Suresh & Another High Court of Judicature at Madras
10-06-2022 Balkrishna Spintex Private Limited Versus The New India Assurance Company Limited High Court of Gujarat At Ahmedabad
07-06-2022 Motilal Oswal Securities Ltd., Maharashtra Versus The New India Assurance Co. Ltd., Maharashtra & Others National Consumer Disputes Redressal Commission NCDRC
20-05-2022 New India Assurance Co. Ltd. Versus Urmilaben Jamnabhai Gamit & Others High Court of Gujarat At Ahmedabad
29-04-2022 The New India Assurance Company Ltd., (Represented by its Regional Manager), Chennai Versus M/s. Ranchi Expressways Ltd., (Represented by its Director), Telangana High Court of Judicature at Madras
21-04-2022 The New India Assurance Company Ltd., Branch Office at Ajmer, Rajasthan Versus Vishwajit V. Mayekar & Others In the High Court of Bombay at Goa
07-04-2022 The New India Assurance Company Ltd., Chennai & Another Versus Anubhav Dutt (Minor) & Another High Court of Judicature at Madras
29-03-2022 C. Manjamma & Another Versus The Divisional Manager The New India Assurance Co.Ltd. Supreme Court of India
25-03-2022 The New India Assurance Company Limited, through its Manager, Divisional Office, Madurai District Versus A. Palanichamy & Others Before the Madurai Bench of Madras High Court
23-03-2022 The New India Assurance Company Ltd Versus Amit Kumar Yadav & Another High Court of Judicature at Allahabad
21-03-2022 The Divisional Manager, New India Assurance Co. Ltd., Bhubaneswar Versus Sauri Das & Others High Court of Orissa
08-03-2022 The New India Assurance Co., Ltd., Represented by its Divisional Manager, Himayatnagar, Hyderabad Versus Ramavath Bashya & Another High Court of for the State of Telangana
07-03-2022 New India Assurance Co. Ltd., Parbhani Versus Seema & Others In the High Court of Bombay at Aurangabad
04-03-2022 The New India Assurance Company Limited Versus Birmati & Others High Court of Punjab and Haryana
04-03-2022 M/s. Manshu Comptel Pvt. Ltd., Maharashtra Versus New India Assurance Company Ltd., Mumbai & Others National Consumer Disputes Redressal Commission NCDRC
01-03-2022 New India Assurance Co. Ltd Versus Rambhabai & Others High Court of Judicature at Bombay
22-02-2022 New India Assurance Co. Ltd Versus Shaikh Farzana & Others High Court of Judicature at Bombay
22-02-2022 New India Assurance Co. Ltd. Through Versus Superintendent Engineer & Others High Court of Gujarat At Ahmedabad
17-02-2022 The New India Assurance Co. Ltd V/S Manisha Sanjay Nikam and Others. High Court of Judicature at Bombay
17-02-2022 New India Assurance Co. Limited Versus Mukeshbhai Bhimsingbhai Rajput High Court of Gujarat At Ahmedabad
16-02-2022 M/s. Jagdish Glass Works Pvt. Ltd., Firozabad Versus New India Assurance Co. Ltd., Through Its Chairman & Managing Director, Fort Mumbai National Consumer Disputes Redressal Commission NCDRC
11-02-2022 The New India Assurance Company Ltd. Through it's Manager Versus Pradip & Another In the High Court of Bombay at Nagpur
10-02-2022 Divisional Manager, New India Assurance Co. Ltd., Kamarajar Salai, Madurai Versus Maheswaran & Another Before the Madurai Bench of Madras High Court
28-01-2022 Subrat Jalan Versus New India Assurance Co. Ltd., Gorakhpur National Consumer Disputes Redressal Commission NCDRC
28-01-2022 Himanshu Trading Co., Noida Versus New India Assurance Co. Ltd., Ghaziabad & Another National Consumer Disputes Redressal Commission NCDRC
24-01-2022 M/s. Shivram Chandra Jagarnath Cold Storage & Another Versus New India Assurance Company Limited & Others Supreme Court of India
12-01-2022 M/s. Balaji Textiles, Through Its Sole Proprietor, Punjab & Another Versus New India Assurance Co. Ltd., Through Its Divisional Manager, The Mall, Bathinda (Punjab) & Others National Consumer Disputes Redressal Commission NCDRC
11-01-2022 Divisional Manager, New India Assurance Co. Ltd., Dindigul & Another Versus Keerthiraja & Others Before the Madurai Bench of Madras High Court
05-01-2022 M/s. Maitri Chem Through Its Proprietor, Bhavik K. Vora & Another Versus New India Assurance Co. Ltd. Through Its Sr. Divisional Manager, Mumabi National Consumer Disputes Redressal Commission NCDRC
05-01-2022 New India Assurance Co. Ltd., Delhi Versus M/s. Nandeetas Through Its Proprietor, Nandita Shaunak, Haryana National Consumer Disputes Redressal Commission NCDRC
04-01-2022 The New India Assurance Company Ltd. & Others Versus Rama Vishram Gavas & Others High Court of Judicature at Bombay
04-01-2022 The New India Assurance Company Limited, Rep. by the Branch Manager, Pudukottai Versus P. Palaniammal & Others Before the Madurai Bench of Madras High Court
23-12-2021 Deviprasad Surjee Prasad Mishra Versus New India Assurance Co. Ltd., Through Its Regional Manager, Mumbai & Another National Consumer Disputes Redressal Commission NCDRC
17-12-2021 The New India Assurance Co. Ltd. Versus Dhrub Narayan Lalchand Prasad & Another High Court of Judicature at Bombay
11-12-2021 Shantilata Sethy & Another Versus Divisional Manager, New India Assurance Co. Ltd. & Another Supreme Court of India
07-12-2021 New India Assurance Company Ltd. Through its Divisional Manager & Others Versus Rekha & Others In the High Court of Bombay at Aurangabad
06-12-2021 Basanti Devi & Another Versus Divisional Manager, New India Assurance Co. Ltd. & Others Supreme Court of India
03-12-2021 The Divisional Manager, The New India Assurance Company Ltd, Bangalore Versus Rajappa & Others High Court of Karnataka Circuit Bench At Dharwad
01-12-2021 The Divisional Manager, New India Assurance Co. Ltd., Madurai Versus Arun Daniel & Others Before the Madurai Bench of Madras High Court
01-12-2021 Legal Manager, The New India Assurance Co. Ltd., Rep. by its Regional Manager, Bangalore Versus Koti Poojary & Others High Court of Karnataka
01-12-2021 New India Assurance Co. Ltd., Salem Versus Chinnasamy & Others High Court of Judicature at Madras
26-11-2021 New India Assurance Co. Ltd., Assam Versus Surjit Mohan & Another High Court of Gauhati
25-11-2021 Dinesh Gautam Versus The New India Assurance Co. Limited Union Territory Consumer Disputes Redressal Commission UT Chandigarh
23-11-2021 Kumar Service Station Versus New India Assurance Co. Ltd. Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow
23-11-2021 The New India Assurance Company Limited, Perumbavoor, Now Represented by Its Manager, Regional Office, Kochi & Others Versus Vasantha Menon & Others High Court of Kerala
23-11-2021 The New India Assurance Co. Ltd. Versus Veena Bedi Union Territory Consumer Disputes Redressal Commission UT Chandigarh
23-11-2021 Christudas Versus New India Assurance Company Limited, Thiruvananthapuram, R Epresented By Its Manager & Another High Court of Kerala
19-11-2021 New India Assurance Co. Ltd., Tiruchirapalli Versus Saravanan @ Saravanakumar & Others Before the Madurai Bench of Madras High Court
16-11-2021 The Branch Manager, The New India Assurance Company Limited, Thanjavur Versus Amsavalli & Others Before the Madurai Bench of Madras High Court
15-11-2021 Shri Salim Versus New India Assurance Co. Ltd & Another Supreme Court of India
11-11-2021 The New India Assurance co. Ltd., By its Duly Constituted Attorney Versus Jagadish @ Jagannatayya Karnataka State Consumer Disputes Redressal Commission Bangalore
10-11-2021 New India Assurance Co. Ltd Versus Khein Kharsati, Represented by Shandra Kharsati & Others High Court of Meghalaya
28-10-2021 ITW India Ltd Versus New India Assurance Co. Ltd National Consumer Disputes Redressal Commission NCDRC
25-10-2021 New India Assurance Co. Ltd. Versus M/s. Coastal Agro Industries Ltd. National Consumer Disputes Redressal Commission NCDRC
04-10-2021 Anil Goyal Versus New India Assurance Co. Ltd. & Other Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
28-09-2021 The New India Assurance Co. Ltd. Versus Shakti Paul Sharmaa & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
27-09-2021 New India Assurance Co. Ltd. Versus Mahendra Singh & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
27-09-2021 Pritam Dass Versus The New India Assurance Co. Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
27-09-2021 M/s. Bommidala Purnaiah Holdings. (P) Ltd., Through Its Director, Bommidala V.R. Srinivas, Guntur Versus New India Assurance Company Ltd., Andhra Pradesh National Consumer Disputes Redressal Commission NCDRC
24-09-2021 M/s. Shanti Sugar Industries, Uttar Pradesh & Another Versus New India Assurance Co. Ltd., Branch Manager, Branch Office, Uttar Pradesh & Another National Consumer Disputes Redressal Commission NCDRC
21-09-2021 Giridhar Sampat Lanjewar Versus New India Assurance Co. Ltd & Another National Consumer Disputes Redressal Commission NCDRC
16-09-2021 New India Assurance Co. Ltd., Branch office, Rep Through Tuppad Building Gandhi Circle, Gadag Versus Gangavva & Others High Court of Karnataka Circuit Bench At Dharwad
16-09-2021 The Divisional Maanger, M/S. New India Assurance Co. Ltd.,Bellary, Repted. by B.R. Shankars & Others Versus Keshamma Huliyappa & Others High Court of Karnataka Circuit Bench At Dharwad
07-09-2021 New India Assurance Co. Ltd. Versus Hajaratiabi & Another High Court of Karnataka Circuit Bench At Dharwad
07-09-2021 Mahalaxmi Dyes & Chemicals Ltd., Mumbai Versus New India Assurance Co. Ltd., Mumbai National Consumer Disputes Redressal Commission NCDRC
03-09-2021 Branch Manager, The New India Assurance Co. Ltd., Sathoor Versus Sivagami & Others High Court of Judicature at Madras
01-09-2021 New India Assurance Company Ltd. Versus Kalliyani High Court of Kerala
31-08-2021 New India Assurance Company Ltd., Represented by its Manager, Regional Office, Kochi & Others Versus Divya & Others High Court of Kerala
31-08-2021 The New India Assurance Company Limited Versus Shikha Goyal & Others High Court of Madhya Pradesh Bench at Gwailor
25-08-2021 New India Assurance Company Ltd. Versus Anita Devi & Others High Court of Jharkhand
25-08-2021 The New India Assurance Company Ltd. Versus Guljar Singh & Others High Court of Uttarakhand
25-08-2021 New India Assurance Company Ltd. Versus Gomti & Others High Court of Judicature at Allahabad



GST Number(s) for THE NEW INDIA ASSURANCE COMPANY LIMITED
KARNATAKA 29AAACN4165C2ZM  
MANIPUR 14AAACN4165C1ZY  
PUDUCHERRY 34AAACN4165C1ZW  
NAGALAND 13AAACN4165C1Z0  
TELANGANA 36AAACN4165C1ZS  



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