THE LAND DEVELOPMENT LIMITED

Activity: Real Estate and Renting in Orissa.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U70102OR1946PLC000065 		ROC
RoC-Cuttack 		Incorporation Date
27-05-1946
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
000065 		Registration Date
27-05-1946 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
BERHAMPUR, BERHAMPUR OR 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to THE LAND DEVELOPMENT LIMITED

Last Checked Past / Closed Litigation On 09-04-2021 23:56
07-07-2020 The Special Land Acquisition Officer, Karnataka Industrial Area Development Board, Bengaluru & Another Versus Byamma & Others High Court of Karnataka
12-06-2020 Awadhesh Kumar Versus Multi State Co-operative Land Development Bank, Patna & Others High Court of Judicature at Patna
02-06-2020 Mazizini Community Versus Minister of Rural Development & Land Reform & Others Supreme Court of Appeal of South Africa
29-05-2020 N. Vijayakumary Versus The Kerala Land Development Corporation Limited, Registered Office Thrissur, Represented By Its Managing Director & Another High Court of Kerala
19-05-2020 Parsvnath Developers Limited & Another Versus Rail Land Development Authority High Court of Delhi
27-01-2020 Krishna Pada Poddar Versus ABS Land Development and Construction Ltd., Rep. by its Managing Director, Tapan Ghosh West Bengal State Consumer Disputes Redressal Commission Kolkata
20-01-2020 Special Land Acquisition Officer, Karnataka Industrial Area Development Board, Mysore Versus S. Kumaraswamy, The Kalakunda Village High Court of Karnataka
06-12-2019 Ashok Kumar Khatri & Another Versus ABS Land Development & Construction Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
30-04-2019 Parvatibai & Another Versus State of Maharashtra, through Department of Urban Land Development & Others In the High Court of Bombay at Nagpur
01-04-2019 Commissioner, Bijapur Urban Development Authority, Bijapur Versus The Asst. Commissioner Cum Land Acquisition Officer, Bijapur & Others High Court of Karnataka Circuit Bench OF Kalaburagi
15-03-2019 Kerala Land Reforms & Development Co-Operative Society Ltd., Represented by its General Manager Versus The Director General, Fire & Rescue Services & Another High Court of Kerala
14-03-2019 Rail Land Development Authority Versus Parsvnath Developers Limited & Another High Court of Delhi
12-03-2019 M/s. Tolani Brothers, through its Constituted Attorney N. Tolani & Another Versus The Chief Secretary, Government of Maharashtra, Urban Land Development & Others High Court of Judicature at Bombay
01-03-2019 P. Shanmugavel Versus The Special District Revenue Officer, (Land Acquisition), Tamil Nadu Road Development Scheme – II, Salem & Others Before the Madurai Bench of Madras High Court
21-02-2019 Sanjay Singh & Another Versus Central Himalayan Land Development Co. Ltd. Supreme Court of India
21-12-2018 The Associated Journals Ltd. & Another Versus Land & Development Office High Court of Delhi
06-07-2018 Nanjunda Reddy & Others Versus Land Acquisition Officer, Bangalore Development Authority High Court of Karnataka
03-04-2018 Rail Land Development Authority Versus Parsvnath Developers Limited High Court of Delhi
07-03-2018 The Special Land Acquisition Officer, Karnataka Industrial Area Development Board & Another Versus Alokam Venkayamma & Others High Court of Karnataka
10-07-2017 K. Ganesan Versus The Commissioner and Secretary, Rural Development and Land Administration & Others High Court of Judicature at Madras
15-06-2017 Firoza Mohamed Hamza, Colombo 12 Versus Road Development Authority, Office of the Land & Land Acquisition Officer, Battaramulla & Others Supreme Court of Sri Lanka
22-02-2017 Minister of Rural Development & Land Reform & Another Versus Ivor Leroy Phillips Supreme Court of Appeal of South Africa
24-10-2016 Rail Land Development Authority Versus Bhagwati Rail Infra Pvt. Ltd High Court of Delhi
10-08-2016 Ningaraju Alias C.K. Lingaraju & Others Versus The Special Land Acquisition Office, Karnataka Industrial area Development Board, Bangalore High Court of Karnataka
01-07-2016 Max New York Life Insurance Company Ltd. Versus Yash Construction & Land Development Co. National Consumer Disputes Redressal Commission NCDRC
03-05-2016 Amita Jain Versus Central Himalayan Land & Development Co. Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
29-04-2016 Rajasthan State Mines & Minerals Ltd. Versus Managing Director, Punjab Land Development & Reclamation Corporation Ltd. High Court of Rajasthan Jaipur Bench
01-04-2016 Executive Engineer, Kukadi Project Land Development Division No.2 Versus Pandharinath Bhau Tarte In the High Court of Bombay at Aurangabad
14-01-2016 M/s. Godson Land Development Company & Others Versus Babarao Maroti Chaudhary National Consumer Disputes Redressal Commission NCDRC
13-01-2016 State of Kerala, represented by Chief Secretary & Another Versus Kerala Land Development Corporation Employees Union, represented by its General Secretary, V. Prasannakumar & Others High Court of Kerala
30-10-2015 Ismailsab & Others Versus Special Land Acquisition Officer, Karnataka Industrial Area Development Board & Another High Court of Karnataka
02-09-2015 Punjab Scheduled Castes Land Development & Finance Corporation Versus Bhupinder Singh Punjab State Consumer Disputes Redressal Commission Chandigarh
22-05-2015 Panamo Properties 103 (Pty) Ltd. Versus Land & Agricultural Development Bank of South Africa Supreme Court of Appeal of South Africa
18-05-2015 M/s. S.D. Buildwell Pvt. Ltd. Versus Rail Land Development Authority High Court of Delhi
29-04-2015 Shailesh Manjulal Jadav Versus Gujarat State Land Development Corporation Ltd. & Others High Court of Gujarat At Ahmedabad
28-04-2015 Gujarat State Land Development Corporation Ltd. Versus Deputy Commissioner of Income Tax High Court of Gujarat At Ahmedabad
10-12-2014 Ozone Urbana Infra Developers Private Limited (Formerly Known as MFAR Infrastructure Development Private Limited & Ozone Urbana Land Developers Private Limited), Bangalore Versus State of Karnataka & Others High Court of Karnataka
01-12-2014 Ozone Urbana Infra Developers Private Limited (Formerly Known as MFAR Infrastructure Development Private Limited & Ozone Urban Land Developers Private Limited), Bangalore Versus State of Karnataka & Others High Court of Karnataka
14-11-2014 Kesavlal Versus Land Acquisition Officer-cum- Special Tahsildar (LA), Tirupati Urban Development Authority & Another In the High Court of Judicature at Hyderabad
29-09-2014 Motiwala Land Agencies Versus State of Maharashtra Through Principal Secretary, Urban Development Department & Another In the High Court of Bombay at Aurangabad
18-09-2014 Firstrand Bank Limited Versus The Land & Agricultural Development Bank of South Africa Supreme Court of Appeal of South Africa
10-07-2014 The Punjab Scheduled Castes Land Development & Finance Corporation Versus Sucha Ram High Court of Punjab and Haryana
23-05-2014 Joyotu Land Development Pvt. Ltd. Versus Sharmishtha Patra West Bengal State Consumer Disputes Redressal Commission Kolkata
15-04-2014 Avtar Singh Versus M/s Ansal Township and Land Development Ltd. & Others Competition Commission of India
11-04-2014 Special Land Acquisition Officer (North) Goa Tillari Irrigation Development Corporation & Another Versus Gurudas Ganaba Sinai Gaitonde In the High Court of Bombay at Goa
05-02-2014 Pankaj Unit No.1 Housing Development Company Private Limited & Another Versus Oshiwara Land Development Company Private Limited & Another High Court of Judicature at Bombay
04-02-2014 Vipin Garg Versus Union of India Through Land & Development Office & Others National Consumer Disputes Redressal Commission NCDRC
21-10-2013 Sudeb Pramanik & Others Versus M/s Kalpana Land & Housing Development represented by its Proprietor Rabindranath Pramanik & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
13-09-2013 The Land & Agricultural Development Bank of South Africa Versus Ryton Estates (PTY) Ltd. & Others Supreme Court of Appeal of South Africa
13-09-2013 Gerhardus Francois Rossouw No & Another Versus Land & Agricultural Development Supreme Court of Appeal of South Africa
16-07-2013 The Administrator, Bihar State Co-operative Land Development Bank Ltd. & Others Versus Ajit Kumar Sinha & Others High Court of Judicature at Patna
02-07-2013 Kerala Land Development Corporation rep by Managing Director Versus N. Raveendran & Another High Court of Kerala
05-06-2013 Knox Darcy Ag & Another Versus Land & Agricultural Development Bank of South Africa Supreme Court of Appeal of South Africa
06-05-2013 Gujarat State Cooperative Land development Bank Ltd. Versus Pravinchandra Chandulal Modi Deceased through his heirs & Another High Court of Gujarat At Ahmedabad
02-04-2013 Mrs. Zainabi Versus The Special Land Acquisition Officer, Bangalore Development Authority & Another High Court of Karnataka
27-02-2013 The Special Land Acquisition Officer Mysore Urban Development Authority Versus Madappa High Court of Karnataka
26-09-2012 N.L.C. Peripheral Land Acquisition affected and to be affected Villagers Rights and Welfare Protection Peravai, Regn.No.48/2005 rep. by its General Secretary Versus Union of India rep. by the Secretary Department of Land Resources Ministry of Rural Development New Delhi & Others High Court of Judicature at Madras
24-09-2012 Harihar Singh Versus The Managing Director, Bihar State Co-operative Land Development Bank Ltd Patna & Others High Court of Judicature at Patna
06-09-2012 H.C.L. Agro Power Limited Vedadri Village, Rep. By its Managing Director Versus A.P. State Water, Land And Trees Authority Rep. by Ex.Officio Member Secretary to Government, Incharge of Rural Development High Court of Andhra Pradesh
30-07-2012 S. Candrasekar Versus The Special Deputy Collector Land Acquisition, Highways Tamil Nadu Urban Development Project III, Poonamallee, Chennai High Court of Judicature at Madras
17-11-2011 M.N. Gurumurthy Reddy @ M.N. Gurumurthy & Others Versus Land Acquisition Officer Bangalore Development Authority & Another High Court of Karnataka
16-11-2011 Muniyappa & Others Versus The special Land Acquisition Officer for Railways and Karnataka Industrial Areas Development Board, Bangalore & Another High Court of Karnataka
30-11-2010 Special Land Acquisition Officer, Mysore Urban Development Authority Versus Sakamma Supreme Court of India
11-11-2010 Maharashtra Land Development Corporation & Others Versus State of Maharashtra & Another Supreme Court of India
18-10-2010 ABW Infrastructure Ltd. & Another Versus Rail Land Development Authority High Court of Delhi
05-07-2010 U.P. Land Development Corporation & Another Versus Mohd. Khursheed Anwar & Another Supreme Court of India
02-03-2010 Delhi Development Authority Versus Land Acquisition Collector & Others High Court of Delhi
11-01-2010 Darshan Singh Chauhan Versus Punjab Scheduled Castes Land Development and Finance Corporation High Court of Punjab and Haryana
10-12-2009 ABW Infrastructure Ltd & Others Versus Rail Land Development Authority & Another High Court of Delhi
27-10-2009 A.P. Gulati Versus Land & Development Office & Another High Court of Delhi
12-08-2009 Tarsem Lal Versus Haryana Land Reclamation and Development Corporation Limited and Others High Court of Punjab and Haryana
18-12-2008 Special Land Acquisition Officer, Karnataka Industrial Areas Development Board, Dharwad, Karnataka Versus Revanasiddappa Supreme Court of India
16-12-2008 K. Balasubramainan Versus The Pondicherry Co-operative Central Land Development Bank Ltd. rep. by its Managing Director & Another High Court of Judicature at Madras
07-11-2008 The Special Land Acquisition Officer, Karnataka Industrial Area Development Board Versus The State of Karnataka, By its Secretary, Dept. of Commerce & Industries & Others High Court of Karnataka
06-11-2008 H.A. Gopinath & Another Versus The Special Land Acquisition Officer, Bangalore Development Authority, Bangalore & Others High Court of Karnataka
14-10-2008 Sunandamma (Since Deceased) By L.Rs Versus The Special Land Acquisition Officer, Karnataka Industrial Area Development Board, Bangalore High Court of Karnataka
13-10-2008 Gubbala Chinna Ganga Rao & Another Versus Land Acquisition Officer and Rural Development Officer, Narsapur, West Godavari District & Others High Court of Andhra Pradesh
25-09-2008 The Periyar District Cooperative Land Development Bank Employees' Union & Others Versus The State of Tamil Nadu rep. by its Secretary to Government Cooperation, Food & Consumers' Protection Department Secretariat & Others High Court of Judicature at Madras
28-04-2008 Kumar Housing and Land Development Limited v/s Indian Bank and Others Debt Recovery Appellate Tribunal At Mumbai
01-04-2008 Punjab Land Development & Reclamation Corporation Limited Versus Presiding Officer, Industrial Tribunal, Punjab, Chandigarh & Another High Court of Punjab and Haryana
17-01-2008 Oshiwara Land Development Company Pvt. Ltd. & Others Versus State of Maharashtra & Others High Court of Judicature at Bombay
16-01-2008 Shashi Bhusan Versus District Co-operative Land Development Bank Ltd High Court of Chattisgarh
10-12-2007 Haryana Land Reclamation and Development Corporation Ltd. Versus Nirmal Kumar Supreme Court of India
30-11-2007 Bangur Land Development Corporation Ltd. Versus State of West Bengal High Court of Judicature at Calcutta
29-11-2007 The Special Deputy Tahsildar, (Land Acquisition), Chennai Metropolitan Development Egmore, Chennai & Another Versus P. Madhusudanan & Others High Court of Judicature at Madras
07-05-2007 The Co-Operative Land Development Bank Versus V. Perinbanayagam Tamil Nadu State Consumer Disputes Redressal Commission Chennai
30-03-2007 Aditya Estate Pvt Ltd Versus Land & Development Office & Another High Court of Delhi
26-03-2007 Commissioner of Income Tax, Haryana, Rohtak Versus Haryana Land Reclamation Development Corporation Ltd. Chandigarh High Court of Punjab and Haryana
09-03-2007 Ganga Malhotra Versus Land & Development Officer & Others High Court of Delhi
05-03-2007 The Special Officer, Omalur Taluk Co-operative Land Development Bank Ltd. Salem District Versus The Presiding Officer, Labour Court, Salem & Another High Court of Judicature at Madras
23-02-2007 Jhunjhunu Primary Land Development Bank & Another Versus Ganpatram & Others National Consumer Disputes Redressal Commission NCDRC
06-02-2007 M. Duraisamy Versus 1. State of Tamil Nadu, rep. by its Secretary to Govt., Housing and Urban Development Dept., Fort St. George, Chennai-600 009. 2. The Special Tahsildar (Land Acquisition), Housing Scheme Unit II, Collectorate, Coimbatore-18 High Court of Judicature at Madras
20-11-2006 Desingh, Secretary Sankarapuram Primary Cooperative Land Development Bank & Others Versus The Joint Registrar Villupuram Ramasamy Padayachiar Region & Others High Court of Judicature at Madras
11-09-2006 The Karnataka Land Developers Association (R) & Others Versus The Commissioner, Bangalore Metropolitan Regional Development Authority & Another High Court of Karnataka
24-08-2006 Kishori Lal Versus Sales Officer, District Land Development Bank & Others Supreme Court of India
21-06-2006 Friends Land Development Co Versus State of Gujarat High Court of Gujarat At Ahmedabad
25-04-2006 Bihar State Co-Operative Land Development Bank & Another Versus Ashok Kumar Shrivastava National Consumer Disputes Redressal Commission NCDRC
21-04-2006 Delhi Development Authority Versus Land Acquisition Collector & Others High Court of Delhi
01-02-2006 Geetika Plastics Versus Punjab Land Development and Reclamation Corporation Ltd High Court of Punjab and Haryana
09-12-2005 Punjab Scheduled Castes Land Development and Finance Corporation Versus Labour Court, U.T. Chandigarh High Court of Punjab and Haryana



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