THE GENERAL SERVICES LIMITED

Activity: Business Services in Karnataka.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74140KA1938PLC000236 		ROC
RoC-Bangalore 		Incorporation Date
09-08-1938
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
000236 		Registration Date
09-08-1938 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 20,000
Paid Up Capital
Rs. 19,000



Contact Information
E-Mail Address
NA
Registered Address
10, GANDHI BAZAAR, BANGALORECITY, (BASAVANGUDI) CITY BASAVANGUDI KA 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to THE GENERAL SERVICES LIMITED

Last Checked Past / Closed Litigation On 14-06-2022 03:57
25-05-2022 Dr. S. Parvathy Versus Director General of Health Services Ministry of Health & Family Welfare, Government of India, New Delhi & Others High Court of Kerala
22-04-2022 Mongam Indane Services, Represented by Managing Partner, M. Nisha & Others Versus Indian Oil Corporation Ltd., Represented by Chief General Manager (LPG), Cochin & Another High Court of Kerala
16-03-2022 M/s. Sainik Mining and Allied Services Limited, represented by Senior General Manager Omprakash Katare Versus M/s. Western Coalfields Limited, through its General Manager (CMC) & Others In the High Court of Bombay at Nagpur
23-02-2022 Senior Intelligence Officer Directorate General of Goods and Services Tax Intelligence Trichy Regional Unit, Trichy & Others Versus M/s. Shri Nandhi Dhall Mills India Private Limited, Rep by its Managing Director S.A. Kumar, Salem & Others High Court of Judicature at Madras
09-02-2022 Mahendra Ghanshyam Markam Versus Director General of Health Services & Others Supreme Court of India
04-02-2022 Sharanya Kaja Versus Directorate General of Health Services (DGHS) & Others High Court of Delhi
13-08-2021 S. Krishnamoorthy Versus The Chairman/Director General of Police, Tamil Nadu Uniformed Services Recruitment Board, Old Commissioner of Police Office Campus, Chennai & Another Before the Madurai Bench of Madras High Court
06-07-2021 S. Krishnamoorthy Versus The Chairman/Director General of Police, Tamil Nadu Uniformed Services Recruitment Board, Old Commissioner of Police Office Campus, Chennai & Avother Before the Madurai Bench of Madras High Court
20-04-2021 Dr. Vivek Parekh Versus Government of Karnataka, Rep. by Director General of Police, Prisons & Correctional Services, Bangalore & Others High Court of Karnataka
04-02-2021 The Chief General Manager [LPG], Tamil Nadu State Office, Indian Oil Corporation Ltd. & Another Versus M/s. Shri Vijaya RGGLV Indane Gas Services, Represented by its Partner J. Sathyaraj, Indane Distributor High Court of Judicature at Madras
19-01-2021 Siemens Healthcare Private Limited & Another Versus Directorate General Of Health Services, Central Procurement Agency & Others High Court of Delhi
28-10-2020 Dr. M. Keethanjali & Others Versus The Director of General Health Services, Ministry of Health & Family Welfare, Government of India, New Delhi & Others High Court of Judicature at Madras
19-08-2020 G.V. Subba Rao Versus The Director General of Prisons and Correctional Services, Vijayawada, Andhra Pradesh & Others High Court of Andhra Pradesh
08-05-2020 The Management of M/s. Recipharm Pharma Services Pvt. Ltd., Rep. by Assistant General Manager Versus G. Vasanthkumr & Others High Court of Karnataka
08-05-2020 The Management of M/s. Recipharm Pharma Services Pvt. Ltd., Rep. by Assistant General Manager Versus G. Vasanthkumr & Others High Court of Karnataka
05-05-2020 B. Abimathi Versus The Director General of Health Services, Ministry of Health & Family Welfare, New Delhi & Others Before the Madurai Bench of Madras High Court
11-02-2020 M/s. Anusha Enterprises Rep.by its Managing Partner C.K.Nafrasimha Rao, Chennai Versus Government of India, Department of Atomic Energy General Services Organisation Kalpakkam & Another High Court of Judicature at Madras
28-01-2020 M.S. Marketing Services, Salem, Represented by its Proprietor M. Satya Versus The District Revenue Officer / General Manager The Salem District Co-operative Milk Producers Union Limited Sithanoor, Salem & Another High Court of Judicature at Madras
23-01-2020 Tata Consultancy Services Limited, Kochi, Represented by Its Asst. General Manager-HR, Boban Varghese Thomas & Others Versus State of Kerala, Represented by Its Secretary, Labour & Welfare Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
23-01-2020 Tata Consultancy Services Limited, TCS Centre, Kochi, Represented by Its Asst. General Manager-HR, Boban Varghese Thomas & Others Versus State of Kerala, Represented by Its Secretary, Labour & Welfare Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
06-01-2020 M/s. Prime Gold International Limited, Represented by its Director Achin Aggarwal & Another Versus The Additional Director General, The Directorate General of Goods and Services Tax Intelligence Coimbatore Zonal Unit, Coimbatore & Others High Court of Judicature at Madras
06-12-2019 The General Manager, Indian Institute of Emergency Medical Services, Noya Plaza, Kalathippadi, Kottayam Versus Anees Benny, Vaniyakizhakkel veedu, Thodupuzha Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
18-09-2019 K. Senthilkumar Versus The General Manager, Recovery Monitoring & Legal Services, Bank of Maharashtra, Central Office, Pune & Others High Court of Judicature at Madras
06-09-2019 Earnest Business Services Private Limited VersusThe Government of the State of Israel, through the Consul General of Israel High Court of Judicature at Bombay
27-08-2019 Jatinder Manro Versus Directorate General of Goods & Services Tax Intelligence High Court of Punjab and Haryana
05-08-2019 R. Deekshita Versus The Directorate General of Health Services, Health and Family Welfare Department Near Udyog Bhawan Metro Station, New Delhi & Others Before the Madurai Bench of Madras High Court
30-07-2019 S.M. Halpe, Wattala & Others Versus Dr. Anil Jayasinghe, Director General of Health Services, Ministry of Health, Nutrition and Indigenous Medicine, Colombo & Others Supreme Court of Sri Lanka
06-05-2019 V.K. Singh, I.P.S. Director General of Prisons & Correctional Services, Government of Telangana, Hyderabad Versus Sandeep & Others National Consumer Disputes Redressal Commission NCDRC
18-04-2019 Chief Executive/Secretary General, “IDIRIYA”, Versus Hon. Daya Gamage Minister of Social Services and Social Welfare and the Chairman of the National Council for Persons with Disabilities & Others Supreme Court of Sri Lanka
12-04-2019 State Banks' Staff Union (Kerala Circle), Rep. by Its General Secretary, Trivandrum Versus Union of India, Rep. by Its Secretary, Financial Services, Ministry of Finance, Department of Economic Affairs, New Delhi & Others High Court of Kerala
25-03-2019 Shobana Versus The Chairman/Director General of Police, Tamil Nadu Uniformed Services Recruitment Board, Chennai & Another High Court of Judicature at Madras
15-03-2019 Kerala Land Reforms & Development Co-Operative Society Ltd., Represented by its General Manager Versus The Director General, Fire & Rescue Services & Another High Court of Kerala
08-02-2019 Service No. 13984110-N, Ex Sep Bhandari Bhaskara Rao, Andhra Pradesh Versus Union of India Represented by The Additional Director General of Personnel Services Adjutant General Branch IHQ Ministry of Defence, New Delhi Armed Forces Tribunal Regional Bench Chennai
04-02-2019 Tremchless Engineering Services Pvt. Ltd Versus ICICI Lombard General Insurance Company Ltd National Consumer Disputes Redressal Commission NCDRC
04-02-2019 Dr. K.P. Shiyas, General Secretary, Indiragandhi Memorail Trust, Ernakulam & Others Versus Union of India, Ministry of Finance Department of Financial Services, New Delhi & Others High Court of Kerala
31-08-2018 M/s. General Security & Information Services Private Limited, through its Director, Dr. Jutenjal Versus Union of India through its Secretary, Ministry of Railways & Others In the High Court of Bombay at Nagpur
11-08-2018 T. Srijeya Versus The Director, Directorate General of Health Services, Ministry of Health & Family Welfare, Government of India, New Delhi & Others High Court of Judicature at Madras
12-07-2018 S.A. Charumathi (minor), Rep. by her mother & guardian, K. Saraswathi Versus Government of India, Rep. by the Director General of Health Services, Ministry of Health & Family Welfare & Another High Court of Judicature at Madras
10-07-2018 Minor N.V. Baradhan, Rep. by his father & natural guardian N. Venkatesan Versus Director General of Health Services, New Delhi & Others High Court of Judicature at Madras
06-06-2018 S. Namachivayam & Another Versus The Director General of Police, Tamil Nadu Uniformed Services Recruitment Board (TNSURB), Chennai & Others High Court of Judicature at Madras
05-06-2018 M.A. Qavi Abbasi Versus M/s. Tata Tele Services Rep. by its General Manager, Hyderabad Telangana State Consumer Disputes Redressal Commission Hyderabad
11-05-2018 G. Ranganaayaki Versus The Directorate General of Health Services Ministry of Health & Family Welfare, Government of India, New Delhi & Others High Court of Judicature at Madras
10-05-2018 Attorney General of Quebec Versus Alliance du personnel professionnel et technique de la santé et des services sociaux & Others Supreme Court of Canada
27-04-2018 G. Kuppuswamy Naidu Memorial Hospital (Unit of the Kuppuswamy Naidu Charity Trust for Education & Medical Relief), Coimbatore Versus The Deputy Director General (M), Directorate General of Health Services, New Delhi & Another High Court of Judicature at Madras
03-04-2018 Dr. Nishtha Midha Versus Director General of Health Services High Court of Delhi
26-03-2018 Dr. (Mrs.) Chandini Perera, Nugegoda Versus Dr. J.M.W. Jayasundara Bandara, Director General of Health Services, Ministry of Health, Nutrition and Indigenous Medicine, Colombo & Others Supreme Court of Sri Lanka
08-03-2018 Dr. Shashank Bhalchandra Subhedar Versus The Director General of Health Services (M.G. Section) & Others In the High Court of Bombay at Nagpur
03-10-2017 Union of India, rep. by The Administrative Officer-III, Department of Atomic Energy, General Services Organization, Kalpakkam & Another Versus R. Nagesh & Others High Court of Judicature at Madras
21-09-2017 Dr. Bishwanath Prasad Singh Versus Director General of Health Services Ministry of Health & Family Welfare Nirman Bhawan, New Delhi & Others National Company Law Appellate Tribunal
26-07-2017 Hamlet of Clyde River, Nammautaq Hunters & Trappers Organization ? Clyde River & Jerry Natanine Versus Petroleum Geo-Services Inc. (PGS), Multi Klient Invest As (MKI), TGS-Nopec Geophysical Company ASA (TGS) & Attorney General of Canada & Another Supreme Court of Canada
16-05-2017 Bharati Hexacom Limited, represented by Sib Kumar Sarma, Deputy General Manager (Legal & Regulatory) Versus The Union of India, represented by the Secretary to the Ministry of Communications & Information Technology, Department of Telecommunications (Access Services Cell), New Delhi & Others High Court of Tripura
09-03-2017 Dr. R. Arivudai Nambi Versus Union of India rep by the Director General of Health Services & Others Central Administrative Tribunal Madras Bench
23-01-2017 M/s. India Cements Investments Services Limited, Represented by its Assistant General Manager (Operations) K. Sathyanarayanan Versus T.P. Nallusamy High Court of Judicature at Madras
09-01-2017 Director General, Youth Services & Sports Department & Others Versus Sanjay Gupta & Others Supreme Court of India
17-10-2016 O. Ramachandran & Others Versus Union of India, Rep. by the Secretary (Posts), Director General India Post & Chairman Postal Services Board, New Delhi & Others High Court of Judicature at Madras
03-10-2016 Jeyabharatham Versus The Deputy Inspector General of Police, Technical Services Before the Madurai Bench of Madras High Court
25-07-2016 Halliburton Offshore Services Inc. & Another Versus Director General of Shipping & Others High Court of Judicature at Bombay
20-06-2016 Bharat Sanchar Nigam Limited through Chief General Manager, B.S.N.L., Maharashtra Circle, Santacruz (W) Versus Siemens Financial Services Ltd. & Another High Court of Judicature at Bombay
17-06-2016 P.B. Sindhu & Others Versus The Director of Health Services, Health Department, General Hospital Junction High Court of Kerala
17-06-2016 P.B. Sindhu & Others Versus The Director of Health Services, Health Department, General Hospital Junction, Vanchiyoor P.O., Thiruvananthapuram & Others High Court of Kerala
13-06-2016 Sunita Dangi Versus Director General, Directorate General of Health Services & Others High Court of Madhya Pradesh
06-10-2015 ICICI Lombard General Insurance Co. Ltd. Versus District Legal Services Authority & Others High Court Of Judicature At Allahabad Lucknow Bench
10-08-2015 Jaspreet Singh Versus Chief Post Master General, Punjab Postal Services, Chandigarh & Others Central Administrative Tribunal Chandigarh Bench
14-07-2015 C-5 Facility and Security Services Versus Bharat Sanchar Nigam Limited, Through its Principal General Manager, TELECOM Civil Lines In the High Court of Bombay at Nagpur
26-02-2015 David Suresh Babu Versus Chief of Army Staff Additional Director General Personnel Services New Delhi & Others Armed Forces Tribunal Regional Bench Chennai
07-11-2014 Vedavalli Parthasarathy C/o Dr. (Commander) P. Gokulakrishnan & Another Versus The Assistant Director of Postal Services O/o Post Master General Head Post Office, Visakhapatnam Region & Another National Consumer Disputes Redressal Commission NCDRC
13-10-2014 M/s. Suprasesh General Insurance Services & Brokers Pvt. Ltd., Versus The Commissioner of Service Tax High Court of Judicature at Madras
17-09-2014 Radhey Shyam Pandey Versus Union of India, Through Director General, Postal Services, New Delhi & Others Central Administrative Tribunal Lucknow Bench
13-08-2014 Ranjit Sharma Versus General Manager Personnel Services, UCO Bank & Others High Court of Judicature at Allahabad
07-07-2014 M/s. Kenton Leisure Services Executive Hostel, represented by its General Manager T.N. Sreekumar Menon Versus The Sales Tax Officer (Luxury Tax) & Another High Court of Kerala
22-04-2014 Bajaj Allianz General Insurance Company Ltd. Versus State Legal Services Authority, West Bengal & Others High Court of Judicature at Calcutta
04-04-2014 Standard Corporation India Ltd. Versus Tractors and Farm Equipment Ltd., Represented by its General Manager (Legal Services), T. Narayanan High Court of Judicature at Madras
04-04-2014 Standard Corporation India Ltd. Versus Tractors & Farm Equipment Ltd., Represented by its General Manager (Legal Services), T. Narayanan High Court of Judicature at Madras
30-12-2013 Sidhartha Security Services Versus Chief General Manager, BSNL & Others High Court of Jammu and Kashmir
27-11-2013 N. Damodaran Versus Dr. Jagadish Prasad Union of India rep. by Director General of Health Services & Another High Court of Judicature at Madras
08-08-2013 M/s. Impex Services & Another Versus The Oriental Fire & General Insurance Co. Ltd. High Court of Delhi
02-04-2013 Mohd. Yousuf Versus Director General of Fire Services, A. P. & Others Supreme Court of India
01-04-2013 Manoj Kumar Versus Dr. (Prof.) Jagdish Parshad, Director General of Health Services & Others Central Administrative Tribunal Madras Bench
09-01-2013 M/s. Worldwide Immigration Consultancy Services Ltd. Versus M/s Reliance General Insurance Co. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
09-08-2012 Pawan Anand & Another Versus Director General of Health Services & Others High Court of Delhi
02-08-2012 General Marine Services Limited Versus The Ship "Luana" Court of Appeal of New Zealand
09-07-2012 Dr. I. Veeramani Versus The Director of Medical and Rural Health Services (General), Chennai & Another High Court of Judicature at Madras
19-06-2012 P. Ravindran Versus Union of India rep. by Engineer in Chief Directorate General Personnel/EIB, Military Egineer Services Engineer-in-Chief's Branch & Others Central Administrative Tribunal Madras Bench
16-05-2012 Central Health Services Regularly Appointed Doctors Forum Through its General Secretary Dr. K.K. Bhushan Versus P.K. Pradhan Secretary, Minister of Health & Family Welfare Union of India, Nirman Bhawan, New Delhi Central Administrative Tribunal Principal Bench New Delhi
08-03-2012 Tvl. Prompt Copier Services Versus The Special Committee under Section 16D of the Tamilnadu General Sales Tax Act, 1959, Office of the Commissioner of Commercial Taxes, Chepauk, Chennai & Another High Court of Judicature at Madras
23-02-2012 The Drugs Controller General (India) Directorate General of Health Services & Another Versus M/s S. Kesarimal, A partnership firm rep. By its partner K. Prakash Chand & Others High Court of Judicature at Madras
17-01-2012 M/s. Ashiana Cargo Services Versus Commissioner of Customs (Import & General), New Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
16-12-2011 V. Ekambaram & Others Versus The Director,Administration(D), Directorate General of Health Services & Others Central Administrative Tribunal Madras Bench
13-12-2011 G. Selvin Stephen Versus Deputy Inspector General of Police Technical Services Police Telecommunication Branch Chennai High Court of Judicature at Madras
03-11-2011 Union of India Thr. General Manager, Northern Railway Versus Medical Systems & Services Through Its Partner V.K. Monga National Consumer Disputes Redressal Commission NCDRC
26-08-2011 IFFCO TOKIO General Insurance Company Ltd. Versus Permanent Lok Adalat (Public Utility Services), Gurgaon & Others High Court of Punjab and Haryana
21-07-2011 R. Selvasubramanian Versus The Deputy Inspector-General of Police, Technical Services Before the Madurai Bench of Madras High Court
28-04-2011 S.V. Transport Services, Rep by its Proprietor, Chennai Versus The Deputy General Manager ( I/C ) L/C, Chennai & Another High Court of Judicature at Madras
01-04-2011 World Wide Immigration Consultancy Services Ltd. Versus Reliance General Insurance Co. Ltd. & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
31-03-2011 S. Alagar Versus The Additional Director General, Army Postal Services & Others Armed Forces Tribunal Regional Bench Chennai
16-03-2011 K. Arulkumar Versus The Chairman-cum-Director General of Police Tamilnadu Uniformed Services Recruitment Board High Court of Judicature at Madras
10-03-2011 M/s. Jyothi Turbopower Services Pvt. Ltd. Rep. by its General Manager Biswajit Nath Versus M/s. Shenzhen Shandong Nuclear Power Construction Company Ltd., Rep. by its Deputy Project Manager, Liu Yan Zheng & Another High Court of Andhra Pradesh
10-03-2011 M. Sekana Versus The Director General of Police/Chairman, Tamil Nadu Uniformed Services Recruitment Board & Others High Court of Judicature at Madras
07-02-2011 The General Secretary, Doctors' Association for Social Equality Chennai Versus The Director of Public Health and Preventive Medicine, Director of Medical Services Complex (DMS), Chennai & Others High Court of Judicature at Madras
19-01-2011 M/s. Vishwa Infrastructures and Services Pvt. Ltd., Rep. by its Deputy General Manager L. Ravi Versus The Chief Engineer (A/c) Tamil Nadu Water Supply & Drainage Board & Another High Court of Judicature at Madras



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