Some PAST Judgements / Case Laws similar to THE ENGINEERING AND INDUSTRIAL CORPORATION PVT LTD
Last Checked Past / Closed Litigation On 24-01-2021 20:11
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22-09-2020 |
Bhilai Engineering Corporation Ltd., Through Madhavdas K., Authorised Signatory Bec Nandinin Road Industrial Area, Chhattisgarh Versus United India Insurance Company Ltd. Through Senior Divisional Manager, Chhattisgarh |
National Consumer Disputes Redressal Commission NCDRC |
13-09-2019 |
Pragatisheel Engineering Shramik Sangh Industrial Estate, Chhattisgarh Versus Simplex Castings Ltd, Chhattisgarh & Others |
High Court of Judicature at Madras |
30-11-2018 |
Delhi Development Authority Versus Engineering & Industrial Corporation P. Ltd. |
High Court of Delhi |
09-07-2018 |
Triveni Engineering & Industries Ltd. Versus Nahar Industrial Enterprises |
High Court of Delhi |
02-07-2018 |
Balaji Industrial Products Limited Versus AIA Engineering Limited |
High Court of Rajasthan Jaipur Bench |
23-05-2017 |
M/s. Uttam Industrial Engineering Ltd., Rep. by Mr. G. Ramarathnam Authorised Signatory Versus M/s. Shree Basaveshwar Sugars Ltd., Rep. by its Managing Director |
High Court of Karnataka |
21-04-2017 |
DCM Engineering Products Versus The Presiding Officer, Industrial Tribunal, Jalandhar & Another |
High Court of Punjab and Haryana |
20-02-2017 |
Triveni Engineering & Industries Limited Versus Nahar Industrial Enterprises Limited |
High Court of Delhi |
21-11-2016 |
Sri Venkateshwara Electrical Engineering Works, Tamaka Industrial & Others Versus State of Karnataka & Others |
High Court of Karnataka |
10-02-2016 |
M/s. Jain Engineering Works Versus Presiding Officer, Industrial Tribunal-cum-Labour Court, Circle-I, Faridabad & Another |
High Court of Punjab and Haryana |
30-03-2015 |
Vulcan Industrial Engineering Co. Ltd. Versus Coal India Ltd. & Others |
High Court of Gujarat At Ahmedabad |
26-09-2014 |
Vice Chairman Versus Manorama Institute of Industrial Training & Engineering & Others |
High Court of Orissa |
28-02-2013 |
The Engineering and Industrial Corpn. & Others Versus Saraswati Sharma & Others |
High Court of Delhi |
11-12-2012 |
Gunaseelan Versus Shanthi Engineering D/C-2 Developed Plot Industrial Estate, Thuvakkudi & Another |
Before the Madurai Bench of Madras High Court |
30-11-2012 |
M/S.ECI Engineering And Construction Company Limited Chikoti Gardens Versus Andhra Pradesh Industrial Infrastructure Corporation Limited & Others |
High Court of Andhra Pradesh |
30-11-2012 |
M/S.ECI Engineering And Construction Company Limited Chikoti Gardens Versus Andhra Pradesh Industrial Infrastructure Corporation Limited & Others |
High Court of Andhra Pradesh |
27-01-2012 |
M/s. Decolyte engineering industries, rep.by its Managing Partner P. Nagarajan Versus The Chairman & Managing Director, Tamil Nadu Industrial Investment Corporation Ltd. & Others |
High Court of Judicature at Madras |
18-05-2011 |
Industrial Engineering Works Versus Steel Authority of India Limited |
High Court of Judicature at Calcutta |
29-03-2011 |
M/s.Guindy Industrial Estate Infrastructure Upgradation Company Garment Complex-II, Rep. by its Chief Executive Officer Versus M/s. Gurumurthy Engineering Enterprises, Civil Engineering Contractors & Others |
High Court of Judicature at Madras |
09-02-2011 |
R.P.V. Engineering industries Rep.By Its Partner S.P. Pandian Versus The Manager The Tamilnadu Industrial Investment Corporation Limited & Another |
High Court of Judicature at Madras |
20-04-2010 |
NARAIN ENGINEERING WORKS VERSUS INDUSTRIAL TRIBUNAL |
High Court of Judicature at Allahabad |
22-10-2009 |
Krithika Agro Farm Chemical & Engineering Industries Pvt. Ltd Versus Council Of Scientific & Industrial Research |
High Court of Delhi |
14-08-2009 |
Kalidas, Director Kaveri Engineering Industries Limited Trichy Versus Industrial Reconstruction Bank of India (IRBI) by authorised Official G.Venkatakrishnan Southern Zonal Office, Spencer Plaza Chennai |
High Court of Judicature at Madras |
10-07-2009 |
YMCA Institute of Engineering, Faridabad, Haryana Versus Presiding Officer, Industrial Labour Court-II, Faridabad |
High Court of Punjab and Haryana |
15-10-2008 |
Vino Engineering Works Represented by its M.Paul Dominic Susai Raj Versus The Tamilnadu Industrial Investment Corporation Ltd. Represented by its Branch Manager & Another
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Before the Madurai Bench of Madras High Court |
30-05-2008 |
Punjab State Industrial Development Corporation Ltd Versus Triveni Engineering Industries Ltd. |
High Court of Delhi |
11-06-2007 |
Meyyammai Proprietrix of M/s Murugan Enterprises Versus M/s India Engineering Corporation C-25, Private Industrial Estate Kuruchi Coimbatore & Others
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High Court of Judicature at Madras |
11-05-2007 |
M/s Engineering & Industrial Corp Versus Union of India & Others |
High Court of Delhi |
03-04-2007 |
The Deputy Commissioner of Income Tax, Special Range II, Coimbatore Versus M/s. Engineering Industrial Foundry Co (Firm), Coimbatore. & Others
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High Court of Judicature at Madras |
22-01-2007 |
M/s. Sriram Engineering. Construction Co. Ltd.VersusKerala State Industrial Development Corporation
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High Court of Kerala |
21-09-2006 |
K.R. George Versus M/s. Industrial Engineering Corporation & Others
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Supreme Court of India |
02-12-2004 |
Jay Engineering Works Ltd. (Unit of Usha Sewing Machine Works) Versus Second Industrial Tribunal |
High Court of Judicature at Calcutta |
29-07-2004 |
Engineering Projects (India) Limited.Versus Greater Noida Industrial Development |
High Court of Delhi |
09-02-2004 |
Heavy Engineering Corporation Limited Versus Industrial Tribunal, Ranchi |
High Court of Jharkhand |
25-11-2003 |
Engineering Laghu Udyog Employees' Union Versus Judge, Labour Court and Industrial Tribunal & Another
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Supreme Court of India |
03-07-2003 |
IRRIGATION ENGINEERING COMPANY (INDIA) PRIVATE LIMITED, BANGALORE VERSUS SMALL-SCALE INDUSTRIAL DEVELOPMENT BANK OF INDIA (SIDBI), BANGALORE
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High Court of Karnataka |
09-05-2003 |
Delhi State Industrial Development Corporation Versus Engineering Ancillary Co‑Op. Industrial (Production) Society Ltd.
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High Court of Delhi |
30-10-2000 |
UNITECH INDUSTRIAL CORPORATION VERSUS ARVIND ENGINEERING CO.
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High Court of Andhra Pradesh |
30-03-1999 |
Girish Kumar Kharia Versus Industrial Forge and Engineering Co. Ltd. |
High Court of Bihar |
02-12-1997 |
Remani Chandran Versus National Institute for Industrial Engineering (NITIE) & Others
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High Court of Judicature at Bombay |
03-09-1996 |
VIJAYA STEEL ROLLING MILLS PRIVATE LIMITED, BANGALORE VERSUS BALAJI ENGINEERING AND CONSTRUCTION WORKS, BANGALORE SICK INDUSTRIAL COMPANIES
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High Court of Karnataka |
01-02-1996 |
Achkay Engineering Works Versus Bokaro Industrial Area Development Authority, BIADA Bhawan |
High Court of Bihar |
06-12-1995 |
Sanjoy Industrial and Engineering Company Versus State of Bihar and Others
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Supreme Court of India |
04-04-1995 |
Laxmi Engineering Works Versus P.S.G. Industrial Institute
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Supreme Court of India |
08-03-1995 |
M/s.Hindustan Engineering Industries, L-3, Industrial Estate, Ambattur, Madras-58 represented by its Proprietor, G.Venugopalan Versus The Assistant Divisional Engineer, O & M, Madras Electricity System, Distribution/North First Cross Road, Industrial Estate, Ambattur, Madras and Others
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High Court of Judicature at Madras |
07-12-1993 |
P.S.G. INDUSTRIAL INSTITUTE VERSUS LAKSHMI ENGINEERING WORKS
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National Consumer Disputes Redressal Commission NCDRC |
20-07-1992 |
Commissioner of Income Tax Versus Industrial Engineering Projects Private Limited
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High Court of Delhi |
08-05-1992 |
International Engineering Consultancy Versus Himachal Pradesh Mineral and Industrial Development Corporation Limited
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High Court of Delhi |
04-08-1989 |
Tata Engineering and Locomotive Company Ltd. Versus Presiding Officer, Industrial Tribunal |
High Court of Bihar |
25-07-1986 |
W.B. Industrial Infra-Strictire Development Corpn. Versus Star Engineering Co. |
High Court of Judicature at Calcutta |
17-02-1986 |
Fabcon Versus Industrial Engineering Corpn. |
High Court of Judicature at Allahabad |
30-07-1985 |
Vidarbha Engineering Industry Versus Member, Industrial Court & others
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High Court of Judicature at Bombay |
09-03-1981 |
Durg District Metal and Engineering Works' Union Versus Managing Partner, Bhilai Construction Company, Industrial Estate, Bhilai District, Durg, Madhya Pradesh and Others
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Supreme Court of India |
09-07-1974 |
Biswanath Rungta Versus Oriental Industrial Engineering Co. Pvt. Ltd. |
High Court of Judicature at Calcutta |
23-02-1971 |
Associated Industrial and Engineering Corporation Limited, In Re (In Liquidation). and Burmah-Shell Oil Storage and Distributing Company of India Limited and Shankar Service Station Versus Associated Industrial and Engineering Corporation Limited
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High Court of Judicature at Madras |
13-02-1970 |
MANAGEMENT OF HYDERABAD (USHA WORKS) PROPRIETORS JAY ENGINEERING VERSUS INDUSTRIAL TRIBUNAL ANDHRA PRADESH, HYDERABAD
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High Court of Andhra Pradesh |
12-01-1965 |
Engineering Mazdoor Sabha, Bombay Versus Meher (M.R.) (Industrial Tribunal, Bombay) & Others |
High Court of Judicature at Bombay |
09-08-1962 |
Industrial and General Engineering Company Versus Workmen |
High Court of Karnataka |
28-04-1961 |
Singh Engineering Works (P) Ltd. Versus Industrial Tribunal (I) |
High Court of Judicature at Allahabad |
12-07-1950 |
ELECTRO MECHANICAL INDUSTRIES LTD. VERSUS INDUSTRIAL TRIBUNAL NO. 2 FOR ENGINEERING FIRMS AND TYPE
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High Court of Judicature at Madras |
21-01-1949 |
Sri. T.D. Ramayya Pantulu, Industrial Tribunal for Engineering Firms and Type Foundries, Fort St. George, Madras Versus Kutty And Rao (Engineer) Ltd. & Another |
High Court of Judicature at Madras |