THE COTTON TEXTILES EXPORT PROMOTION COUNCILActivity: Community, personal & Social Services in Maharashtra.Active |
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GST Number(s) 27AAAAT9241M1Z1 |
PAN No AAAAT9241M |
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CIN U91110MH1954NPL009385 |
ROC RoC-Mumbai |
Incorporation Date 04-10-1954 |
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Class Public |
Category Company Limited by Guarantee |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
No of Members 27 |
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Registration Number 009385 |
Registration Date 04-10-1954 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 21-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. --- |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address info@texprocil.org |
Registered Address 5TH, FL.,ENGINEERING CENTRE, 9 MATHEW ROAD MUMBAI MH 400004 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to THE COTTON TEXTILES EXPORT PROMOTION COUNCILLast Checked Past / Closed Litigation On 22-03-2023 05:32
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13-01-1997 | Prakash Cotton Mills Pvt. Ltd. Versus The Cotton Textiles Export Promotion Council | High Court of Judicature at Bombay |
21-09-1967 | COMMISSIONER OF INCOME-TAX VERSUS COTTON TEXTILES EXPORT PROMOTION COUNCIL | High Court of Judicature at Bombay |
GST Number(s) for THE COTTON TEXTILES EXPORT PROMOTION COUNCIL |
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MAHARASHTRA | 27AAAAT9241M1Z1 |
Directors |
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DIN | Name | Since |
00003588 | UMANG PATODIA | 19-09-2006 |
00035843 | SHARAD KUMAR SARAF | 26-09-2017 |
00108710 | VIJAYKUMAR JAMNADHAR AGARWAL | 26-09-2017 |
00182739 | SANJAY RATHI KACHRULAL | 29-11-2018 |
00373797 | SURESH KUMAR KHANDELIA | 28-01-2019 |
01491901 | PARAG HARKISHON UDANI | 23-09-2003 |
02399348 | TUSHAR HARILAL RUPARELIA | 01-09-2015 |
00026455 | MANOJ KUMAR PATODIA | 30-09-2005 |
00727581 | DARSHAN LAL SHARMA | 30-09-2013 |
00332978 | PRAKASH MOHANLAL SHAH | 13-09-2014 |
06720149 | SIDDHARTHA RAJAGOPAL | 30-09-2013 |
08313249 | ASHISH GOPENDRANATH MEHRISHI | 29-11-2018 |
01639052 | KETAN VIJAYKUMAR MANEK | 30-09-2013 |
00001884 | ASHWIN CHANDRAN | 30-09-2011 |
00062224 | ADITYA KRISHNA PATHY | 30-09-2013 |
00929655 | SIVAKANNAN MUTHUSAMY | 21-11-2016 |
03638370 | THIAGARAJAN K | 30-09-2013 |
00133405 | VISHNU GAJANAND JALAN | 18-10-2000 |
00338764 | MANINARAYAN VELAYUTHAM | 21-11-2016 |
00004103 | KARADIBHAVI VARADARAJAN SRINIVASAN | 21-09-2007 |
01736303 | SANJAY KUMAR JAIN | 26-09-2017 |
00557263 | MRIDULA RAMESH | 13-09-2014 |
00361216 | UMESH LAHOTI | 29-11-2018 |
00229137 | PALANISAMY NATARAJ | 26-09-2017 |
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