THE CENTRAL CONSTRUCTION LIMITED

Activity: Others in Maharashtra.
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Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999MH1942PTC003539 		ROC
RoC-Mumbai 		Incorporation Date
31-01-1942
Class
Private 		Category
Company Limited by Guarantee 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
003539 		Registration Date
31-01-1942 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
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Last AGM Date
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Last Balance Sheet Date
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Financials
Authorized Capital
Rs. ---
Paid Up Capital
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Contact Information
E-Mail Address
NA
Registered Address
MH IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to THE CENTRAL CONSTRUCTION LIMITED

Last Checked Past / Closed Litigation On 05-03-2021 18:02
17-11-2020 M/s Vidyawati Construction Company Versus U.O.I. Thru G.M. Central Org. Railway Electrification High Court of Judicature at Allahabad
27-10-2020 Union of India, through Chief Administrative Officer (construction) Central Railway, Mumbai CSMT Versus Maharashtra Steel Fabricators & Erectors High Court of Judicature at Bombay
21-04-2020 Mahadeo Construction Co. at Chhatarpur, Palamau Through its partner Anil Kumar Singh Versus The Union of India through the Commissioner, Central Goods & Services Tax, Ranchi & Others High Court of Jharkhand
08-01-2020 M/s. Sathee Engineering Construction Company, Rep. by its Proprietor, Gopu Kumar, Kollam Versus Additional Commissioner of Central Excise, Salem & Another High Court of Judicature at Madras
15-03-2019 The Commissioner of Central Excise & Service Tax, Pune - III Versus B.J. Shirke Construction Technology Pvt. Ltd. High Court of Judicature at Bombay
13-03-2019 The Commissioner of Income Tax (Central), Cochin & Others Versus M/s. Chandragiri Construction Co. Thekkil P.O. High Court of Kerala
04-10-2018 Commissioner, CGST & Central Excise Versus Deep Construction Co. High Court of Gujarat At Ahmedabad
06-07-2018 Commr. of Central Excise, Shillong V/S Meghalaya Govt. Construction Corpn. Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
12-03-2018 Radhekrushna Construction and Others V/S Commissioner of Central Excise, Ahmedabad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
19-02-2018 Gupta Construction Company V/S Commissioner of Central Excise, Jaipur Customs Excise Service Tax Appellate Tribunal New Delhi
31-01-2018 Pathak Construction V/S Commr. of Central Excise & Service Tax-Durgapur Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
11-12-2017 Commissioner of Customs & Central Excise, Coimbatore Versus M/s.Hindustan Construction Company Ltd., Tirupur & Another High Court of Judicature at Madras
09-11-2017 Commissioner of Central Excise, Nagpur V/S Seven Hill Construction Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
12-10-2017 BASF Construction Chemicals India Pvt. Ltd V/S Commissioner of Central Excise, Customs and Service Tax, Bangalore-I Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
12-10-2017 Khandelwal Construction Company V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
11-08-2017 Hindustan Construction Co. Ltd V/S Commissioner of Central Excise, Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
28-06-2017 NS Construction V/S Commissioner of Central Excise & Customs, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
28-04-2017 Ares Construction Company V/S Commissioner of Central Excise, Pune-III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
08-02-2017 Commissioner of Central Excise, Raipur V/S Sungrace Construction Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
03-02-2017 M/s. S.B. Construction Pvt. Ltd., Rourkela Versus Eastern Central Railways, Bihar & Others High Court of Jharkhand
06-10-2015 M/s. Larsen & Toubro Ltd. (ECC Construction Group) & Another Versus Commissioner of Central Excise, Hyderabad Supreme Court of India
09-09-2015 Palle Chandrashekhar Reddy Versus East Central Railway (Construction Organization) through the Chief Administrative Officer/(Construction)/South East Central Railway & Others High Court of Judicature at Patna
19-12-2014 Commissioner of Customs & Central Excise Versus M/s. Hindustan Construction Company Ltd. & Another High Court of Judicature at Madras
10-12-2014 Gambhir Construction Co Versus Commissioner of Central Excise & Service Tax High Court of Judicature at Allahabad
02-12-2014 Agrawal Construction Versus Commissioner of Central Excise & Service Tax & Another In the High Court of Bombay at Nagpur
21-08-2014 M/s. Ramayana Construction Versus Commissioner of Central Excise & Service Tax, Ranchi Customs Excise Service Tax Appellate Tribunal East Regional Bench Kolkata
16-07-2014 M/s. Harsh Construction Versus Commissioner of Central Excise & S.T., Surat Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
21-05-2014 M/s. Sun Construction Versus Commissioner of Central Excise & S.T., Surat Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
15-01-2014 M/s. Telco Construction Equipment Co. Ltd. Versus Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal East Regional Bench Kolkata
04-09-2013 Tamil Nadu Construction Labour Central Association, Rep. By N. Poongavanam Chennai Versus The District Collector, Kancheepuram District & Others High Court of Judicature at Madras
25-04-2013 East India Construction Company Versus Union of India, through the Chief Engineer (Construction), Central Railway High Court of Judicature at Bombay
04-01-2013 Chitra Construction Company represented by its proprietor Sunil Kumar Shah & Another Versus The Additional Commissioner of Customs Central Excise & Service Tax, Coimbatore & Another High Court of Judicature at Madras
09-10-2012 Union of India, Represented by the Executive Engineer, Mumbai Central Division-VI, Central Public Works Department Versus A.K. Construction Co. & Another High Court of Judicature at Bombay
26-06-2012 M/s. Mohendra Construction Versus Commissioner of Central Excise, Allahabad Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
17-04-2012 Arihant Construction v/s Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
07-02-2012 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
24-01-2012 The Chief Administrative Officer (Construction) Southern Railway, Chennai Versus The Presiding Officer, Central Govt., Industrial Tribunal cum Labour Court, Chennai & Another High Court of Judicature at Madras
16-12-2011 Usha Martin Construction Steel Ltd. Versus Commissioner Of Central Excise, Kanpur High Court of Judicature at Allahabad
28-11-2011 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
11-08-2011 M/s. Dheeraj Construction & Industries Ltd. Versus Commissioner of Income-Tax, Central-XII, Calcutta High Court of Judicature at Calcutta
01-07-2011 M/s. Dheeraj Construction and Industries Ltd. Versus Commissioner of Income-Tax, Central-XII, Calcutta High Court of Judicature at Calcutta
09-05-2011 M/s. Sathee Engineering Construction Co. Versus Commissioner of Central Excise, Salem Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
15-03-2011 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
01-03-2011 M/s. Hindustan Construction Company Ltd., rep. by its authorized signatory Meyyappan Soodamani Versus The Joint Commissioner (CT), Chennai (Central) Division & Another High Court of Judicature at Madras
10-09-2010 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
05-07-2010 The Concrete Products and Construction Company & Another Versus The Commissioner of Customs & Central Excise Guntur Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
19-04-2010 Saraswati Construction Company Versus Central Board of Trustees High Court of Delhi
19-01-2010 Joy Construction Versus The Commissioner of Central Excise, Nagpur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
18-01-2010 National Campaign Committee for Central Legislation on Construction Labour Versus Union of India & Others Supreme Court of India
14-01-2010 Hindustan Steelworks Construction Ltd. Versus Central Board of Trustees for Provident Fund High Court of Judicature at Calcutta
11-12-2009 The Chief Signal & Telecommunication Engineer / Construction Moore Market Complex Chennai Versus The Presiding Officer Central Government Industrial Tribunal cum Labour Court, Chennai & Another High Court of Judicature at Madras
10-11-2009 Union Of India Rep. By Its General Manager, (Works Construction) South Central Railway, Secunderabad Versus M.S.N. Murthy, Dy. Chief Accounts Officer (T), South Central Railway Secunderabad & Others High Court of Andhra Pradesh
05-10-2009 Union of India Acting through Deputy Chief Engineer (Construction) West Central Railway KHANDWA Versus B.C. Biyani In the High Court of Bombay at Aurangabad
25-08-2009 Hindustan Steel Work Construction Limited, Ennoor by G.V. Subramanyam, Senior Manager & Another Versus Southern Central Roadways by its Partner, Visakapatnam High Court of Judicature at Madras
11-08-2009 The Chief Engineer, Construction, South Central Railway, Secunderabad & Another Versus M.V.V. Satyanarayana & Another. High Court of Andhra Pradesh
01-04-2009 K.N.Rajappan (Retired Mechanical Fitter, Office of the Deputy Chief Engineer (Construction)/Southern Railway/ Madras Central) Versus Union of India represented by the General Manager Southern Railway Headquarters Office, Park Town P.O Chennai & Others Central Administrative Tribunal Ernakulam Bench
22-04-2008 Sharda Construction Versus Authority under Minimum Wages Act, 1948 and Regional Labour Commissioner (Central) Mumbai & Others High Court of Judicature at Bombay
07-03-2008 M/s Geo Tech Foundations & Construction Versus Commnr. Of Central Excise, Pune Supreme Court of India
28-12-2007 Union of India rep. by its General Manager, South Central Railway, Rail Nilayam, Secunderabad & Another Versus Satyanarayana Construction Company rep. by its Prop: Peddiboyina Satyanarayana Yadav High Court of Andhra Pradesh
17-09-2007 RPP Construction Pvt. Ltd. Versus Commissioner of Central Excise and Service Tax, Salem & Others High Court of Judicature at Madras
13-07-2007 NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED VERSUS CHIEF ADMINISTRATIVE OFFICER, SOUTH CENTRAL RAILWAY, SECUNDERABAD High Court of Andhra Pradesh
30-03-2007 C.C. Sahoo Sons (Construction) and Others v/s Central Bank of India and Others Debt Recovery Appellate Tribunal At Kolkata
19-07-2006 Commissioner of Central Excise, Delhi Versus M/s. Action Construction Equipment (P) Ltd. Supreme Court of India
12-07-2006 Central Group Versus Unit Construction Company Ltd. High Court of Judicature at Calcutta
21-09-2005 NATIONAL BUILDINGS CONSTRUCTION CORPN. LTD. VERSUS REGIONAL LABOUR COMMISSIONER (CENTRAL) High Court of Judicature at Bombay
20-04-2005 Aeon's Construction Products Ltd., Versus Commissioner of Central Excise, Chennai Supreme Court of India
08-04-2005 Union Of India, Rep. By General Manager South Central Railway Versus Satyanarayana Construction Co High Court of Andhra Pradesh
10-12-2004 Chief Engineer Central Zone Telecommunication Civil Versus Dayal Construction Co. High Court of Uttaranchal
02-11-2001 Central Bihar Construction Company Versus Central Warehousing Corporation High Court of Delhi
25-04-2001 Commissioner of Central Excise, Guntur Versus National Projects Construction Corporation Limited Supreme Court of India
03-02-1998 Commissioner of Income Tax, Delhi (Central -I) Versus Continental Construction Ltd. Supreme Court of India
25-11-1997 KWALITY CONSTRUCTION ENGINEERS VERSUS CENTRAL UNIVERSITY OF HYDERABAD High Court of Andhra Pradesh
10-06-1997 DEPUTY. CHIEF ENGINEER, CONSTRUCTION, GAUGE CONVERSION, SOUTH CENTRAL RAILWAY, SECUNDERABAD VERSUS S. NAGESWARA RAO High Court of Andhra Pradesh
01-07-1995 Uppal Enginiring Construction Private Limited Versus Central Warehousing Corporation High Court of Delhi
07-07-1994 Gujral Construction Company Versus Central Ware Housing Corporation High Court of Delhi
20-12-1993 Central Coal Field Limited, Darbhanga House, Ranchi Versus Bhardwaj Construction Company, Hazaribagh High Court of Bihar
10-12-1993 CENTRAL WAREHOUSING CORPORATION CONSTRUCTION CELL VERSUS P. DEVENDRA RAJU High Court of Andhra Pradesh
15-01-1992 Continental Construction Limited Versus Commissioner of Income Tax, Central-1 Supreme Court of India
02-08-1989 Ch. Sbankar Versus Chief Engineer Construction South Central Railway, Secunderabad High Court of Andhra Pradesh
13-12-1988 Petron Engineering Construction Private Limited and Another Versus Central Board of Direct Taxes and Others Supreme Court of India
27-08-1980 Messrs Central Coal Fields Limited Versus Messrs Mining Construction and Multi Contract Private Limited Supreme Court of India
05-03-1979 Uttam Construction Company Versus Income Tax Officer, Central Circle, Amritsar Supreme Court of India
19-05-1960 Rungta Engineering and Construction Co. Ltd. Versus Income-tax Officer, Central Circle XIII High Court of Judicature at Calcutta



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