THE BENGAL CHAMBER OF COMMERCE AND INDUSTRY

Activity: Finance in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U67120WB1893NPL000761
ROC
RoC-Kolkata
Incorporation Date
---
Class
Private
Category
Company Limited by Guarantee
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
No of Members
31  
Registration Number
000761
Registration Date
---
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
23-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information

E-Mail Address
bencham@bengalchamber.com
Registered Address
6 N S ROAD KOLKATA WB 700001 IN







Some PAST Judgements / Case Laws similar to THE BENGAL CHAMBER OF COMMERCE AND INDUSTRY

Last Checked Past / Closed Litigation On 15-03-2023 14:05
30-06-2020 The Bengal Chamber of Commerce & Industry & Another Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
30-06-2020 The Bengal Chamber of Commerce & Industry & Another Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
13-05-2015 Hooghly Chamber Of Commerce & Industry, Kolkata Versus West Bengal Electricity Regulatory Commission, Kolkata & Another Appellate Tribunal for Electricity Appellate Jurisdiction
09-03-1977 Bengal National Chamber of Commerce and Industry Versus Commissioner of Income-Tax High Court of Judicature at Calcutta



Directors

DIN Name Since
00176737 JOYDEEP DATTAGUPTA 12-09-2017
00751626 SUBRATA DUTTA 23-09-2013
00776966 SUBORNO BOSE 12-09-2017
00762839 GOPAL KRISHNA SHARAN 10-09-2015
02840511 PEEYUSH GUPTA 12-09-2017
02971595 SUDIP CHATTERJEE 23-09-2019
05125279 GAUTAM RAY 16-10-2012
06374882 PALLAV GUPTA 16-10-2012
06618882 ABRAHAM GEORGE STEPHANOS 12-09-2018
00046355 ARUN KUMAR MUKHERJEE 26-12-2006
07737740 CHIRANJIB BHATTACHARYA 12-09-2018
00799385 TAPAS BANERJEE 12-09-2018
00881875 DEBKUMAR BASU 12-09-2018
00507552 ALOK GUPTA 12-09-2018
05016332 DIP NARAYAN MITTRA 16-10-2012
00276186 PULAK CHAMARIA 12-09-2018
01178744 SANKAR SEN 12-09-2018
07576059 ASHOKE KUMAR BANERJEE 12-09-2018
00045140 BISWA BEHARI CHATTERJEE 26-12-2006
01778854 RUPALI BASU 23-09-2019
02139274 SANDEEP KUMAR 12-09-2017
07046349 DEBASIS JANA 23-09-2019
06756170 GANDHARV ROY 23-09-2019
05125156 NAVARUN SEN 12-09-2018
01681094 INDRANIL DASGUPTA 10-09-2015
00131626 ASISH KUMAR MUKHERJEE 12-09-2017
00023758 BIHARI KUMAR NEWAR 12-09-2018
07511214 SIMARPREET SINGH 12-09-2018
06495096 ARNAB BASU 10-09-2015
00130864 SUBIR CHAKRABORTY 23-09-2019
06513489 KAUSHIK ROY 10-09-2015
07569356 CHANDRALEKHA TULAL MAZUMDAR 12-09-2018
00042355 PRASANTA KUMAR DUTT 12-09-2018
00018740 JAHAN NUMAZAR MEHTA 14-09-2016
07296482 RAGHAV RAJ KANORIA 12-09-2018
00122582 DEB ASISH MUKHERJEE 23-09-2013
06906744 SUBRATA BAGCHI 14-09-2016

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