TECHNOLOGY DEVELOPMENT BOARD RULES, 1996

	Section		Section Title
			INTRODUCTION
			RULE 1: SHORT TITLE AND COMMENCEMENT
			RULE 2: DEFINITIONS
			RULE 3: TECHNOLOGY DEVELOPMENT BOARD
			RULE 4: MEETING
			RULE 5: RESIGNATION
			RULE 6: REMOVAL FROM THE BOARD
			RULE 7: DISCLOSURE OF INTEREST BY MEMBERS
			RULE 8: PRESIDING OVER THE MEETINGS OF THE BOARD
			RULE 9: QUORUM
			RULE 10: POWER TO CALL BOARD MEETINGS
			RULE 11: NOTICE OF MEETINGS AND BUSINESS
			RULE 12: VOTING
			RULE 13: INVITEES TO THE BOARD MEETINGS
			RULE 14: RECORD OF BUSINESS
			RULE 15: APPOINTMENT OF COMMITTEES
			RULE 16: POWERS AND DUTIES OF THE CHAIRPERSON
			RULE 17: POWERS AND DUTIES OF THE SECRETARY
			RULE 18: STARTING UP OF FUND FOR TECHNOLOGY DEVELOPMENT AND APPLICATION
			RULE 19: PROCEDURE FOR FINANCIAL ASSISTANCE
			RULE 20: TRAVELLING AND OTHER ALLOWANCE TO MEMBERS OF THE BOARD AND ITS COMMITTEES
			RULE 21: CONVEYANCE ALLOWANCES
			RULE 22: OPENING OF BRANCH OFFICES
			RULE 23: CONSULTATION WITH THE CENTRAL GOVERNMENT
			RULE 24: INTERPRETATION OF RULES
			RULE 25: POWER TO RELAX
			RULE 26: HEAD OFFICE OF THE BOARD
			RULE 27: REVISION

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