TECH POWER (INDIA) PRIVATE LIMITED

Activity: Manufacturing (Machinery & Equipments) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U29198MH1998PTC112855 		ROC
RoC-Mumbai 		Incorporation Date
08-01-1998
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
112855 		Registration Date
08-01-1998 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 10,00,000
Paid Up Capital
Rs. 1,00,200



Contact Information
E-Mail Address
niddhi.ba@gmail.com
Registered Address
B-1,2,3 GROUND HANUMANTA APT MC CHAAGLA RD, MAROL, BAMANWADA, Mumbai Mumbai City MH 400099 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to TECH POWER (INDIA) PRIVATE LIMITED

Last Checked Past / Closed Litigation On 29-01-2021 05:31
07-12-2020 Uma Shankar Versus M/s. Hi-Tech Air Power(P) Ltd., Represented by its Sales Manager, D. Mahendra Kumar High Court of Judicature at Madras
29-09-2020 M/s. VA Tech Wabag Ltd., Through Power of Attorney holder of S. Varadarajan, Director & Chief Growth Officer, Chennai Versus M/s. Travancore Titanium Products Ltd., Through Its Managing Director, Thiruvananthapuram High Court of Kerala
12-07-2019 Cauvery Build Tech (P) Ltd. Kalamassery, Represented by Its Regional Manager & Power of Attorney holder Sivaji Versus Aneesh James, Proprietor, Immaculate Ceilings & Floorings, Kochin & Another High Court of Kerala
22-02-2019 M/s. Grid Infra Tech Pvt. Ltd. Versus M/s. Hythro Power Corporation Ltd. National Company Law Appellate Tribunal
11-01-2018 Southern Opto Electronic Devices Private Ltd., Represented by its Authorised Signatory & Power of Attorney Holder, Nikhat Zaheer Versus M/s. Sold-Tech Systems W-12, Represented by its Partner, Rajesh Ashok Rajguru High Court of Karnataka
08-12-2017 The Assistant Manager, Indian Overseas Bank, Perungulathur Branch Versus The Managing Director, M/s. Global Power tech Equipment Pvt. Ltd. & Others High Court of Judicature at Madras
13-04-2017 Hi-Tech Power & Steel Ltd V/S CCE, Raipur Customs Excise Service Tax Appellate Tribunal New Delhi
11-08-2015 M/s. Tech Invest India (Pvt.) Ltd. Thr. Major Shareholder Rajiv Gosain Versus M/s. Assam Power & Electricals Ltd. & Others Supreme Court of India
03-09-2014 Ultra Tech Cement Limited represented by its Duly Authorised Power of Attorney Holder O.M. Prakash Rathi Deputy Manager (Finance & Commercial) Versus The Union of India represented by The Secretary & Others High Court of Kerala
20-03-2012 (1) Gautam Ferro Alloys; (2) Bihar Foundry & Castings Limited; (3) Bhuwania Associates Private Limited; (4) Hanuman Alloys Private Limited; (5) Super Steel Casting Limited; (6) Tulshyan Metals Private Limited; (7) Maihar Alloys Private Limited; (8) Anjaney Ferro Alloys Limited; (9) Calcutta Carbide Private Limited; (10) Dayal Steel Limited; (11) Shree Bholey Alloys Private Limited; (12) Balasree Metals Private Limited; (13) Balmukund Sponge & Iron Limited; (14) Millennium Ingots & Steel Company Private Limited; (15) Sundram Ferro Tech Private Limited; (16) Hindustan Melleables & Forging Limited; (17) MDA Projects India Private Limited; (18) Puja TMT Plant Private Limited; (19) Shreewali Ferro Tech Private Limited; (20) Jai Durga Iron Private Limited; (21) Bishwanath Ferro Alloys Limited; (22) Naiyadih Hi-Tech Private Limited; (23) Saluja Steel & Power Private Limited; (24) Santpuria Alloys Private Limited; (25) Mongia Steel Limited; (26) Steel Authority of India Limited; (27) ACC Limited; (28) Atibir Industries Company Limited; (29) Shivam Iron & Steel Company Limited; (30) Atibir Industries Company Limited; (31) Jharkhand Ispat Private Limited; (32) Aloke Steel Industries Private Limited; (33) Shivam Iron & Steel Company Limited; (34) Bir Steels Private Limited; (35) Lall Iron & Steel Company Limited; (36) Atibir Hi-Tech Private Limited; (37) Balajee Electrosteels Limited; (38) Parth Ispath (India) Private Limited; (39) Yash Alloys Private Limited; (40) Jharkhand Electricity Board; (41) Gaurang Alloys & Iron; (42) Swastik Ingots Electro; (43) Praneet Ispat Udyog Private Limited; (44) Sumi Vyapaar Private Limited; (45) Super Smelters Limited; (46) Valley Refractories Limited; (47) Castron Technologies Limited; (48) War Steels Private Limited; (49) Mihijam Vanaspati Limited Versus (1) Union of India and others; (2) Central Electricity Regulatory Commission and others; (3) Damodar Valley corporation and others High Court of Jharkhand
22-10-2007 M/s. Flow Tech Power Versus Commissioner of Central Excise, Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
23-01-2006 Commissioner of Central Excise, Coimbatore Versus M/s. Flow Tech Power, Coimbatore High Court of Judicature at Madras
10-10-2001 V.A.Tech Eshir Wyss Flovel Limited Versus Nippon Power Limited High Court of Delhi



Directors
DIN Name Since
07324071 SHWETA GHORPADE 18-01-2016
01268349 VIKRAM SADASHIVARAO GHORPADE 15-01-2007

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