TAYAL SONS LIMITEDActivity: Trading in Haryana.Active |
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GST Number(s) 24AABCT6693E1Z9 |
PAN No AABCT6693E |
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CIN U52190HR1998PLC033932 |
ROC RoC-Delhi |
Incorporation Date 29-04-1998 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 033932 |
Registration Date 29-04-1998 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 500,00,000 |
Paid Up Capital Rs. 143,18,500 |
Contact Information |
E-Mail Address tayalsons@gmail.com |
Registered Address KATH MANDI ROAD, HISAR HARYANA HR 125001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to TAYAL SONS LIMITEDLast Checked Past / Closed Litigation On 22-03-2023 06:32
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for TAYAL SONS LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for TAYAL SONS LIMITED |
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GUJARAT | 24AABCT6693E1Z9 |
Directors |
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DIN | Name | Since |
00863534 | GIRISH TAYAL | 01-04-1999 |
03597750 | DAVENDER KUMAR LEEKHA | 09-08-2019 |
00197046 | MUKUL DEV TAYAL | 29-04-1998 |
01627532 | SUMITA TAYAL | 01-04-1999 |
03597751 | RAJENDER KUMAR LEEKHA | 28-02-2015 |
03362998 | EESHAN TAYAL | 10-11-2017 |
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