TAXATION INDIA PRIVATE LIMITED

Activity: Business Services in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74140DL2000PTC106716 		ROC
RoC-Delhi 		Incorporation Date
11-07-2000
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
106716 		Registration Date
11-07-2000 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
29-09-2011
Last Balance Sheet Date
31-03-2011



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 3,68,470



Contact Information
E-Mail Address
taxationindia@yahoo.com
Registered Address
942, First Floor, Nehru Road, Arjun Nagar, Kotla Mubarakpur New Delhi South Delhi DL 110003 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to TAXATION INDIA PRIVATE LIMITED

Last Checked Past / Closed Litigation On 16-01-2021 17:56
09-10-2020 M/s.Redington Distribution Pvt. Ltd., Rep. By its Director, Raj Shankar Versus Deputy Commissioner of Income Tax, International Taxation Circle-2(1), Chennai, Tamil Nadu & Another High Court of Judicature at Madras
24-08-2020 The Director of Income-Tax International Taxation, Bangalore & Another Versus The Executive Engineer, M/s. Bangalore Water Supply & Sewerage Board, Bangalore & Another High Court of Karnataka
22-07-2020 Director of Income Tax-II (International Taxation) New Delhi & Another Versus M/s. Samsung Heavy Industries Co. Ltd. Supreme Court of India
12-06-2020 Aberdeen Asia Pacific Including Japan Equity Fund Versus Deputy Commissioner of Income Tax (International Taxation)-1(1)(1) & Another High Court of Judicature at Bombay
10-06-2020 Director of Income-Tax, International Taxation Versus M/s. Sasken Communication Technologies Ltd. High Court of Karnataka
04-06-2020 M/s. Yokogawa India Ltd., Represented by its Head Treasury & Taxation & Company Secretary, B. Shivadutt Versus The Deputy Commissioner of Income Tax High Court of Karnataka
19-05-2020 M/s. Shriram Capital Limited, A Limited Company represented by its Vice-President, N. Mani Versus The Director of Income Tax, (International Taxation) & Another High Court of Judicature at Madras
13-03-2020 Paradigm Geophysical Pty Ltd. V/S Commissioner of Income Tax (International Taxation)-3, New Delhi High Court of Delhi
13-03-2020 M/s. Shriram Capital Limited, A Limited Company represented by its Vice-President, N. Mani Versus The Director of Income Tax, (International Taxation) & Another High Court of Judicature at Madras
13-02-2020 Tvl. Manohara Saraswathi Glass Works, Rep. by its Partner, Kuthalam Village, Nagapattinam District V/S The Tamilnadu Taxation Special Tribunal, Rep. by its Registrar, Singaravelar Maaligai, Chennai & Others High Court of Judicature at Madras
13-01-2020 Visteon Automotive Systems Pvt. Ltd., Represented by its Deputy General Manager (Indirect Taxation), T.A. Bhaskaran, Guindy, Chennai Versus The Deputy Commissioner (CT) – IV (FAC), Large Taxpayers Unit, Egmore, Chennai High Court of Judicature at Madras
06-01-2020 Haryana Excise & Taxation Welfare Organisation Versus M/s. Kone Elevator India Pvt Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
03-12-2019 M/s. Fresh & Honest Cafe Limited Rep. by its Manager-Taxation, Rep. by its Manager-Taxatio Versus Deputy Commissioner [CT] & Another High Court of Karnataka
25-10-2019 Superintending Engineer/ Dehar Power House Circle Bhakra Beas Management Board (Pw) Slapper & Another Versus Excise & Taxation Officer, Sunder Nagar/Assessing Authority Supreme Court of India
22-10-2019 M/s. EOS GmbH-India Branch, Rep. By its Authorized Signatory, Prakasam Anand (Country Manager), Kolathur Versus The Deputy Commissioner of Income Tax, International Taxation 1(1), Chennai High Court of Judicature at Madras
30-09-2019 AREVA T & D India Limited, Rep. by its Director-Treasury & Taxation, L.V. Srinivasan Versus Commissioner of Income Tax, Chennai & Another High Court of Judicature at Madras
29-07-2019 Bently Nevada LLC Versus Income Tax Officer, Ward-1(1) (2), International Taxation & Another High Court of Delhi
04-06-2019 Commissioner of Income, International Taxation-1, Mumbai Versus Bechtel International Inc. High Court of Judicature at Bombay
26-04-2019 Indostar Capital Versus Asst. Commissioner of Income Tax, (International Taxation) 2(2)(1) & Others High Court of Judicature at Bombay
26-04-2019 M/s. Arvind Lifestyle Brands Ltd., Rep. by T.K. Shibu, Senior Manager Taxation Versus The Union of India through its Revenue Secretary & Others High Court of Karnataka
12-04-2019 Director Of Income Tax International Taxation Versus M/s. Schlumberger Asia Services Ltd. High Court of Uttarakhand
29-03-2019 Ulo Systems LLC, Noida Versus DCIT (International Taxation) Income Tax Appellate Tribunal Delhi
27-03-2019 M/s. GE T&D India Ltd., Rep. by its Director (Treasury & Taxation) L.V. Srinivasan Versus The Deputy Commissioner of Income Tax, Company Circle I (1), Chennai & Another High Court of Judicature at Madras
15-02-2019 M/s. Jagannathan Sailaja Chitta Versus The Income Tax Officer, International Taxation 2 (2), Chennai High Court of Judicature at Madras
01-02-2019 Commissioner of Income Tax International Taxation - 3 Versus Shanghai Electric Group Co. Ltd. Supreme Court of India
11-01-2019 Commissioner of Income Tax International Taxation-3 Versus Shanghai Electric Group Co. Ltd. Supreme Court of India
21-12-2018 Ge Energy Parts Inc Versus Commissioner of Income Tax (International Taxation) High Court of Delhi
17-12-2018 Hema Harathi, Represented by Power of Attorney Holder Koka Prabhakar Rao Versus The Income Tax Officer, International Taxation, Chennai High Court of Judicature at Madras
07-12-2018 Pr Commissioner Of Income Tax, Shimla Versus H.P. Excise & Taxation Technical Service Agency High Court of Himachal Pradesh
24-10-2018 Director of International Taxation Madras Versus TVS Motors Co. Ltd. High Court of Judicature at Madras
24-09-2018 M/s. Hyundai Heavy Industries Co. Ltd. Versus Director Income Tax (International Taxation) Supreme Court of India
24-09-2018 M/s. Hyundai Heavy Industries Co. Ltd. Versus Director Income Tax (International Taxation) Supreme Court of India
14-09-2018 The Royal Bank of Scotland N.V Versus Dcit, (International Taxation) Income Tax Appellate Tribunal Kolkata
06-09-2018 M/s. Suguna Foods Limited, Rep. by its General Manager Finance & Taxation, Coimbatore Versus The Secretary, Tamil Nadu Marketing committee, Coimbatore & Others High Court of Judicature at Madras
29-08-2018 Co-operative Centrale Reiffeisen-Boerenleenbank B.A. Versus Deputy Director of Income Tax International Taxation-1(2) High Court of Judicature at Bombay
27-08-2018 K. ChandrasekaranVersus Tax Recovery Officer, International Taxation, Chennai High Court of Judicature at Madras
24-08-2018 M/s. TVS Motor Company Ltd., Chennai Versus The Income-tax Officer, International Taxation II, Chennai High Court of Judicature at Madras
24-08-2018 M/s. TVS Motor Company Ltd., Chennai Versus The Income-tax Officer, International Taxation II, Chennai High Court of Judicature at Madras
13-08-2018 Chitrang M Dave, Vadodara Versus Dcit, International Taxation Income Tax Appellate Tribunal Ahmedabad
07-08-2018 The Joint Regional Transport Officer (Taxation Officer), Ernakulam District Versus T.C. Shaiju High Court of Kerala
01-08-2018 M/s. WABCO India Limited, Rep. by its Chief Financial Officer, R.S. Raja Gopal Sastry Versus The Deputy Commissioner of Income-tax, International Taxation 1(1), Chennai High Court of Judicature at Madras
25-06-2018 DCW Limited, Rep. by General Manager (Legal & Indirect Taxation), Sahupuram, Tuticorin District Versus The State Tax Officer, Tiruchendur, Tamilnadu Before the Madurai Bench of Madras High Court
30-05-2018 Director Income Tax (International Taxation) Versus M/s. Hyundai Heavy Industries Co. Ltd. High Court of Uttarakhand
03-04-2018 M/s. B.L. Kashyap & Sons Ltd., Rep. by Dheerendra Dixit, Assistant Manager Taxation Versus Joint Commissioner of Commercial Taxes, (ADMN), Bengaluru & Another High Court of Karnataka
09-01-2018 United Spirits Ltd, Represented herein by its Senior General Manager-Taxation Pradeep Simha Versus The Deputy Commissioner of Income Tax & Another High Court of Karnataka
05-01-2018 M/s. Credit Agricole Corporate and Investment Bank (Formerly Calyon Bank, erstwhile Credit Agricole Indosuez), Mumbai Versus DDIT (Intl. Taxation) Range-1, Mumbai Income Tax Appellate Tribunal Mumbai
07-11-2017 Google India (P.) Ltd. Versus Deputy Commissioner of Income-tax (International Taxation) Income Tax Appellate Tribunal Bangalore
31-10-2017 Shashi Parvatha Reddy Versus Deputy Commissioner of Income-tax-2 (International Taxation), Hyderabad Income Tax Appellate Tribunal Hyderabad
11-10-2017 APL Director Co. Pte. Ltd. Versus Assistant Director of Income-tax (International Taxation) Income Tax Appellate Tribunal Mumbai
11-10-2017 APL Director Co. Pte. Ltd. Versus Assistant Director of Income-tax (International Taxation) Income Tax Appellate Tribunal Mumbai
28-09-2017 M/s Electrical material Center Co. Ltd. Versus DDIT (International Taxation) Income Tax Appellate Tribunal Bangalore
28-09-2017 M/s Electrical material Center Co. Ltd. Versus DDIT (International Taxation) Income Tax Appellate Tribunal Bangalore
12-09-2017 Director of Income Tax (International Taxation), Kolkata Versus Income Tax Settlement Commission, Additional Branch, Kolkata & Others High Court of Judicature at Calcutta
28-07-2017 The Commissioner of Income-Tax (International Taxation) Versus JSH (Mauritius) Ltd. High Court of Judicature at Bombay
13-07-2017 Sumana Bandyopadhyay Versus Deputy Director of Income Tax, (International Taxation) High Court of Judicature at Calcutta
16-06-2017 The Director of Income-tax (International Taxation), Hyderabad & Another Versus M/s. Vanenberg Facilities BV & Others In the High Court of Judicature at Hyderabad
16-06-2017 The Director of Income-tax (International Taxation), Hyderabad & Another Versus M/s. Vanenberg Facilities BV & Others In the High Court of Judicature at Hyderabad
16-06-2017 Far Shipping (Singapore) Pte. Ltd. Versus Income-Tax Officer, International Taxation, Nellore Income Tax Appellate Tribunal Hyderabad
28-04-2017 Caterpillar Global Mining Europe GmbH Versus Assistant Director of Income-tax (International Taxation)-I, Hyderabad Income Tax Appellate Tribunal Hyderabad
28-04-2017 Asstt. DIT, International Taxation-1 (1) Kolkata & Another Versus M/s. Joy Partnership & Another Income Tax Appellate Tribunal Kolkata
28-04-2017 Caterpillar Global Mining Europe GmbH Versus Assistant Director of Income-tax (International Taxation)-I, Hyderabad Income Tax Appellate Tribunal Hyderabad
18-04-2017 M/s. Hyundai Motors India Limited, rep. by its Assistant Vice President-Taxation, Versus The Department of Revenue, Ministry of Finance, & Another High Court of Judicature at Madras
28-03-2017 Rajan Chopra Versus Deputy Director of Income-tax (International Taxation), Chandigarh Income Tax Appellate Tribunal Amritsar
28-03-2017 Burt Hill Design Pvt Ltd (now known as Stantec Consulting Pvt Ltd) Versus Deputy Director of Income Tax International Taxation, Ahmedabad Income Tax Appellate Tribunal Ahmedabad
28-03-2017 Marck Biosciences Ltd. Versus Income-Tax Officer, International Taxation-II, Ahmedabad Income Tax Appellate Tribunal Ahmedabad
28-03-2017 Burt Hill Design Pvt Ltd (now known as Stantec Consulting Pvt Ltd) Versus Deputy Director of Income Tax International Taxation, Ahmedabad Income Tax Appellate Tribunal Ahmedabad
24-01-2017 Maa Kamakhya Beverages Pvt. Ltd., Represented by its Director Ajay Poddar Versus State of Assam, Represented by its Secretary to the Govt. of Assam, Finance & Taxation Department & Others High Court of Gauhati
24-01-2017 The Commissioner of Income Tax, International Taxation-2 Versus ZTE Corporation High Court of Delhi
18-01-2017 Valentine Maritime (Gulf) LLC C/o Vinod Agnani 2004-2005, Montreal, Versus Asst. Director of Income Tax (International Taxation) - 2(2), Mumbai Income Tax Appellate Tribunal Mumbai
15-12-2016 Utanka Roy Versus Director of Income Tax, International Taxation Transfer Pricing, Kolkata & Others High Court of Judicature at Calcutta
16-09-2016 Bharati Airtel Limited rep.by Its Principal Finance Officer Versus The State of Assam Through The Commissioner & Secy. To The Govt. of Assam, Finance (Taxation) Deptt. & Others High Court of Gauhati
02-09-2016 M/s PVR Ltd., 61, Basant Lok, Vasant Vihar, New Delhi & Others Versus The State of Assam, Represented by the Commissioner & Secretary to the Govt. of Assam, Department of Finance & Taxation, Dispur, Guwahati & Others High Court of Gauhati
24-08-2016 M.T. Maersk Mikage & Others Versus Director of Income Tax (International Taxation) High Court of Gujarat At Ahmedabad
01-08-2016 M/s. Shyam Ferro Alloys Ltd., Rep. by its G M Accounts and Taxation, Arun Kumar Agarwal Versus The Assistant Commissioner of Customs (APPg) & Others In the High Court of Judicature at Hyderabad
28-07-2016 Director of Income Tax (International Taxation) Versus Skanska Cementation International Ltd. (Formerly Kvaener) High Court of Gujarat At Ahmedabad
29-06-2016 M/s. Galatea Ltd., Israel Versus DCIT (International Taxation), Mumbai Income Tax Appellate Tribunal Mumbai
16-06-2016 Assistant Commissioner (Audit Assmt) II Commercial Taxes, Ernakulam Versus M/s. Siemens Limited, Represented By P.V. Venugopal, Chief Manager-Indirect Taxation High Court of Kerala
08-06-2016 Deputy Commissioner of Income-tax (International Taxation)-4(2), Mumbai Versuu Abu Dhabi Ship Building PJSC Income Tax Appellate Tribunal Mumbai
01-06-2016 Tapas Kr. Bandopadhyay Versus Deputy Director of Income-tax, (International Taxation)-3(1), Kolkata Income Tax Appellate Tribunal Kolkata
31-03-2016 Siemens Nixdorf Informationssysteme GmbH Versus Deputy Director of Income-tax (International Taxation) 2(1), Mumbai Income Tax Appellate Tribunal Mumbai
31-03-2016 Interroute Communications Ltd. Versus Deputy Director of Income-tax, International Taxation- 3 (1), Mumbai Income Tax Appellate Tribunal Mumbai
30-03-2016 GE Healthcare Bio-Sciences Ltd. Versus Deputy Director of Income-tax, International Taxation-I, Chennai Income Tax Appellate Tribunal Chennai
23-03-2016 Gujarat Pipavav Port Ltd. Versus Income-tax Officer (International Taxation) Income Tax Appellate Tribunal Mumbai
16-03-2016 Trans Global PLC Versus Director of Income-tax (International Taxation)-3 (1), Kolkata Income Tax Appellate Tribunal Kolkata
14-03-2016 Datamine International Ltd. Versus Additional Director of Income-tax, Range-1, International Taxation, New Delhi Income Tax Appellate Tribunal Delhi
11-03-2016 Siem Offshore Crewing AS Versus Assistant Director of Income-tax, International Taxation, Dehradun Income Tax Appellate Tribunal Delhi
09-03-2016 GVK Oil & Gas Ltd. Versus ADIT (Intl. Taxation)-I, Hyderabad Income Tax Appellate Tribunal Hyderabad
04-03-2016 Atos Information Technology HK Ltd. Versus Deputy Commissioner of Income-tax (International Taxation)- 1 (1) (2), Mumbai Income Tax Appellate Tribunal Mumbai
04-03-2016 Deputy Director of Income-tax, Circle 1 (1), International Taxation, New Delhi Versus Americom Asia Pacific LLC Income Tax Appellate Tribunal Delhi
04-03-2016 Rheinbraun Engineering Und Wasser GmbH Versus Deputy Director of Income-tax (Intl. Taxation)-2 (1), Mumbai Income Tax Appellate Tribunal Mumbai
01-03-2016 M/s. Assam Silicate, Glass & Chemical Works, Having its Head Office at A.K. Deb Road Versus The State of Assam, Represented By The Secretary, Ministry of Finance (Taxation), Assam & Others High Court of Gauhati
29-02-2016 Pramerica ASPF II Cyprus Holding Ltd. Versus Deputy Commissioner of Income-tax (Intl. Taxation) 3(3)(2) Income Tax Appellate Tribunal Mumbai
29-02-2016 Det Norske Veritas Versus Additional Director of Income-tax -International Taxation, Circle -1(2), Mumbai Income Tax Appellate Tribunal Mumbai
24-02-2016 Galatea Ltd. Versus Deputy Commissioner of Income-tax, International Taxation, Range-2(3)(2), Mumbai Income Tax Appellate Tribunal Mumbai
23-02-2016 M/s Mukesh Carriers & Another Versus The State of Assam Represented by the Commissioner & Secretary to the Government of Assam, Finance (Taxation) Department & Others High Court of Gauhati
18-02-2016 Oracle Systems Corporation Versus Director of Income Tax (International Taxation)-II & Another High Court of Delhi
12-02-2016 Deputy Director of Income-tax, Circle-3(2), International Taxation Versus MSV International Inc, Gurgaon Income Tax Appellate Tribunal Delhi
11-02-2016 Kawasaki Heavy Industries Ltd. Versus Assistant Commissioner of Income-tax, Circle 2 (1) (2), International Taxation, New Delhi Income Tax Appellate Tribunal Delhi
05-02-2016 Foster Wheeler France S.A. Versus Deputy Director of Income-tax, International Taxation-1, Chennai Income Tax Appellate Tribunal Chennai
29-01-2016 Japan International Cooperation Agency Versus Deputy Director of Income-tax, International Taxation, Circle-3(1), New Delhi Income Tax Appellate Tribunal Delhi



Directors
DIN Name Since
00391051 PARDEEP KAPIL 11-07-2000
00390940 NISHA KAPIL 11-07-2000

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