Some PAST Judgements / Case Laws similar to TAX-O-TAX SOLUTIONS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 03-05-2022 21:23
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10-02-2022 |
M/s. G.E.T. Water Solutions Pvt. Ltd., Chennai Versus The Asst. Commissioner of Income Tax, Chennai |
Income Tax Appellate Tribunal Chennai |
31-01-2022 |
M/s. TransSys Solutions Pvt. Ltd., Chennai Versus The Assistant Director of Income Tax, Bengaluru |
Income Tax Appellate Tribunal Chennai |
10-08-2021 |
M/s. Cognizant Technology Solutions India P. Ltd. Versus The Deputy Commissioner of Income Tax, Large Taxpayer Unit & Another |
High Court of Judicature at Madras |
09-08-2021 |
M/s. Cognizant Technology Solutions India Private Limited, Represented by Authorised Signatory Gopakumar Versus Assistant Commissioner of Income Tax, Large Taxpayer Unit-1 & Another |
High Court of Judicature at Madras |
02-08-2021 |
Cognizant Technology Solutions India Private Limited, Chennai Versus Assistant Commissioner of Income Tax, Chennai & Another |
High Court of Judicature at Madras |
07-01-2021 |
M/s. Honeywell Technology Solutions Lab Pvt. Ltd., Bangalore Versus Dy. Commissioner of Income Tax, Bangalore |
Income Tax Appellate Tribunal Bangalore |
04-03-2020 |
Cognizant Technology Solutions India Pvt. Limited V/S Deputy Commissioner of Income Tax Large Tax Payer Unit-1 |
Supreme Court of India |
25-02-2020 |
M/s. Cognizant Technology Solutions Pvt Ltd. Versus Deputy Commissioner of Income Tax, Large Taxpayer Unit-I & Another |
High Court of Judicature at Madras |
02-01-2020 |
Gemini Software Solutions Pvt. Ltd V/S Commissioner of Central Excise, Customs and Service Tax, Trivandrum |
Customs Excise Service Tax Appellate Tribunal Regional Bench, Bangalore |
06-09-2019 |
Cognizant Technology Solutions India Pvt. Ltd., Chennai Versus Deputy Commissioner of Income Tax, Large Tax Payer Unit, Chennai |
High Court of Judicature at Madras |
25-06-2019 |
M/s. Cognizant Technology Solutions India Pvt. Ltd., Chennai Versus The Commissioner of Income Tax, Larger Taxpayer Unit, Nungambakkam |
High Court of Judicature at Madras |
11-03-2019 |
Prasanna Purple Mobility Solutions (P) Ltd. & Another Versus Commissioner of Central Excise & Service Tax, Pune-III |
Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
26-02-2019 |
Pr. Commissioner of Income Tax -3, Pune Versus M/s. Sungard Solutions (I) Pvt Ltd. |
High Court of Judicature at Bombay |
25-02-2019 |
Asstt. Commissioner of Income Tax Versus Fis Global Business Solutions India Pvt. Ltd. |
Supreme Court of India |
16-11-2018 |
FIS Global Business Solutions India Pvt. Ltd. Versus Principal Commissioner of Income Tax-3, New Delhi & Another |
High Court of Delhi |
14-09-2018 |
Simplex Solutions Pvt Ltd Versus Income Tax Officer Ward-12(2) |
Income Tax Appellate Tribunal Bangalore |
17-07-2018 |
Principal Commissioner of Income Tax Versus Santech Solutions Pvt. Ltd., Royapettah |
High Court of Judicature at Madras |
16-07-2018 |
Swiss Re Global Business Solutions India Private Limited Versus Assistant Commissioner of Income Tax |
High Court of Karnataka |
28-06-2018 |
Dusters Total Solutions Services Pvt. Ltd V/S Commissioner of Service Tax, Chennai |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
30-03-2018 |
Cognizant Technology Solutions India Pvt. Ltd., Chennai Versus Deputy Commissioner of Income Tax, Chennai |
High Court of Judicature at Madras |
22-02-2018 |
Pr. Commissioner of Income Tax-2, Chandigarh Versus M/s. Mobisoft Tele Solutions P. Ltd. |
High Court of Punjab and Haryana |
06-02-2018 |
Principal Commissioner of Income Tax Versus Nokia Solutions And Network India Pvt. Ltd. |
High Court of Delhi |
27-12-2017 |
M/s. Sun Outsourcing Solutions Pvt. Limited, Rep. by its Director E. Sridhar Kumar Versus The Commissioner of Income Tax (Appeal-V) & Another |
In the High Court of Judicature at Hyderabad |
25-09-2017 |
Deputy Commissioner of Income Tax Circle 1 Versus Ascendum Solutions India Pvt. Ltd., Ahmedabad |
Income Tax Appellate Tribunal Ahmedabad |
25-09-2017 |
Deputy Commissioner of Income Tax Circle 1 Versus Ascendum Solutions India Pvt. Ltd., Ahmedabad |
Income Tax Appellate Tribunal Ahmedabad |
18-09-2017 |
Cambridge Solutions Ltd V/S Commissioner of Service Tax |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
11-09-2017 |
S-10 Health Care Solutions Versus Income Tax Officer |
High Court of Judicature at Madras |
17-08-2017 |
Sungard Solutions (India) Pvt. Ltd V/S Commissioner of Service Tax, Pune |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
22-06-2017 |
Commissioner of Service Tax, Chennai V/S Vintech Business Solutions |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
05-05-2017 |
Bitwise Solutions Pvt. Ltd V/S Commissioner of Service Tax, Pune |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
01-03-2017 |
M/s. JKM Graphics Solutions Private Limited, Rep. by S. Ravi, Director Versus The Commercial Tax Officer, Vepery Assessment Circle, Chennai |
High Court of Judicature at Madras |
23-02-2017 |
GMP Technical Solutions Pvt. Ltd V/S Commissioner of Service Tax, Mumbai-II |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
13-02-2017 |
Robert Bosch Engineering and Business Solutions Ltd V/S Commissioner of Central Excise, Customs and Service Tax Bangalore-LTU |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
04-01-2017 |
Commissioner of Income Tax Company Circle-3 [4] Chennai Versus M/s. Vinzas Solutions India Private Limited Chennai |
High Court of Judicature at Madras |
04-01-2017 |
Commissioner of Income Tax Company Circle-3 [4] Chennai Versus M/s. Vinzas Solutions India Private Limited Chennai |
High Court of Judicature at Madras |
30-08-2016 |
M/s. Cognizant Technology Solutions India Private Limited, Versus The Income-Tax Officer (TDS), Deputy Commissioner of Income-Tax, Large Tax Payer Unit |
High Court of Judicature at Madras |
22-01-2016 |
M/s. Sharon Solutions India Pvt. Ltd. Versus The Customs, Excise & Service Tax Appellate Tribunal & Another |
High Court of Judicature at Madras |
18-01-2016 |
Sungard Solutions (India) (P.) Ltd. Versus Assistant Director of Income-tax, International Taxation-I, Pune |
Income Tax Appellate Tribunal Pune |
11-09-2015 |
Shipnet Software Solutions India (P.) Ltd. Versus Assistant Commissioner of Income-tax, Corporate Circle-VI(1), Chennai
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Income Tax Appellate Tribunal Chennai |
10-08-2015 |
Rampgreen Solutions (P.) Ltd. Versus Commissioner of Income-tax |
High Court of Delhi |
07-08-2015 |
Pr. Commissioner of Income-tax-2, Chandigarh Versus Mobisoft Tele Solutions (P.) Ltd. |
High Court of Punjab and Haryana |
13-07-2015 |
Commissioner of Income-tax Versus Dion Global Solutions Ltd. |
High Court of Delhi |
03-06-2015 |
Assistant Director of Income-tax (Intl. Taxn)- I, Hyderabad Versus Locuz Enterprise Solutions Ltd. |
Income Tax Appellate Tribunal Hyderabad |
04-05-2015 |
Riva Packaging Solutions Pvt. Ltd. Versus Commr. of Service Tax |
High Court of Gujarat At Ahmedabad |
04-05-2015 |
Principal Commissioner of Income Tax 2 Versus Hitachi Home And Life Solutions (India) Ltd. |
High Court of Gujarat At Ahmedabad |
27-04-2015 |
Principal Commissioner of Income Tax 2 Versus Hitachi Home And Life Solutions (India) Ltd. |
High Court of Gujarat At Ahmedabad |
17-04-2015 |
Assistant Commissioner of Income-tax Versus Torry Harris Business Solutions (P.) Ltd. |
Income Tax Appellate Tribunal Bangalore |
27-03-2015 |
Income-tax Officer (TDS) Versus Teleradiology Solutions (P.) Ltd. |
Income Tax Appellate Tribunal Bangalore |
09-03-2015 |
Commissioner of Income-tax, Faridabad Versus Motorola Solutions India (P.) Ltd. |
High Court of Punjab and Haryana |
14-11-2014 |
Income-tax Officer (International Taxation), Vadodara Versus Denial Measurement Solutions (P.) Ltd. |
Income Tax Appellate Tribunal Ahmedabad |
25-08-2014 |
Commissioner of Income Tax Versus M/s. Live Connection Software Solutions Pvt. Ltd |
High Court of Judicature at Madras |
04-04-2014 |
M/s. Doshion Veolia Water Solutions Pvt. Ltd Versus C.S.T. Service Tax, Ahmedabad |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
11-10-2013 |
Motorola Solutions India (P.) Ltd. Versus Commissioner of Income-tax, Faridabad |
High Court of Punjab and Haryana |
16-07-2013 |
The Assistant Commissioner of Income Tax, Company Circle VI(3) Versus M/s. Skill Lotto Solutions P. Ltd, (fomrely known as Sugal &Damani Lottery Agency P. Ltd) |
Income Tax Appellate Tribunal Chennai |
30-04-2013 |
M/s.Cognizant Technology Solutions India P. Ltd., Chennai represented by its Director Versus The Deputy Commissioner of Income Tax, Chennai |
High Court of Judicature at Madras |
23-01-2013 |
Commissioner of Income Tax and Another V/S Igate Global Solutions Ltd. |
High Court of Karnataka |
26-11-2012 |
Motorola Solutions India (P.) Ltd. Versus Commissioner of Income-tax, Faridabad |
High Court of Punjab and Haryana |
21-08-2012 |
M/s. Sharon Solutions (India) Pvt. Ltd, Rep by its Director and Authorized Signatory Versus The Customs, Excise and Service Tax, Chennai & Another |
High Court of Judicature at Madras |
23-09-2011 |
M/s. Portal India Wireless Solutions Private Limited Versus Commissioner of Service Tax |
High Court of Karnataka |
01-07-2010 |
M/s. Portal (India) Wireless Solutions Private Limited Versus The Commissioner of Service Tax Bangalore |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
10-02-2010 |
M/s Caliber Point Business Solutions Ltd. Versus Commissioner of Service Tax, Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
04-12-2007 |
The Commissioner of Income Tax Versus Kamy Software Solutions (P) Ltd.,
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High Court of Judicature at Madras |
21-08-2006 |
Headstart Business Solutions Pvt.Ltd. Versus Commissioner of Income Tax-VIII, Delhi |
Authority For Advance Rulings Income Tax New Delhi |