TATA METALIKS LTD.

Activity: Manufacturing (Metals & Chemicals, and products thereof) in West Bengal.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
L27310WB1990PLC050000
ROC
RoC-Kolkata
Incorporation Date
10-10-1990
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
050000
Registration Date
10-10-1990
 
   



Listing Info

Bombay Stock Exchange (BSE) listing as TATAMETALI with code 513434 .

  ISIN Number: INE056C01010 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Iron & Steel/Interm.Products.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-08-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 37500,00,000
Paid Up Capital
Rs. 2808,50,000



Contact Information

E-Mail Address
sankar.bhattacharya@tatametaliks.co.in
Registered Address
TATA CENTRE, 10TH FLOOR 43, J. L. NEHRU ROAD KOLKATA WB 700071 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to TATA METALIKS LTD.

Last Checked Past / Closed Litigation On 01-03-2023 16:50
22-09-2014 Tata Metaliks Ltd. Versus C.I.T III, Kolkata High Court of Judicature at Calcutta
06-10-2008 Arati Durgaram Gavandi Versus Managing Director, Tata Metaliks Limited & Others High Court of Judicature at Bombay
05-05-2008 M/s. Tata Metaliks Ltd. Versus Board of Trustees of Mormugao Port Trust, through its Secretary In the High Court of Bombay at Goa
20-02-2008 Tata Metaliks Limited, a company incorporated & Another Versus The Union of India & Others High Court of Judicature at Bombay



Directors

DIN Name Since
00004989 KOUSHIK CHATTERJEE 24-07-2009
00482967 AMIT GHOSH 24-01-2017
01778854 RUPALI BASU 24-01-2017
02350176 SAMITA SHAH 24-03-2015
AKDPS3654F SUBHRA SENGUPTA 24-04-2014
02792753 KRISHNAVA SATYAKI DUTT 05-07-2012
02139274 SANDEEP KUMAR 20-03-2017
AGXPB3255F SANKAR BHATTACHARYA 01-02-2012
00086974 SANJIV PAUL 30-03-2013
05166520 PINGALI VENUGOPAL 05-01-2012

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