TARANG SOLAR ENERGY PRIVATE LIMITEDActivity: Trading in West Bengal.Converted to LLP and Dissolved |
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CIN U51496WB1995PTC073068 |
ROC RoC-Kolkata |
Incorporation Date 21-07-1995 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 073068 |
Registration Date 21-07-1995 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2014 |
Last Balance Sheet Date 31-03-2014 |
Financials |
Authorized Capital Rs. 35,00,000 |
Paid Up Capital Rs. 34,80,000 |
Contact Information |
E-Mail Address tarang.adhesives2014@gmail.com |
Registered Address 85,PRINCE ANWER SHAW ROAD KOLKATA WB 700033 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to TARANG SOLAR ENERGY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 14-03-2023 13:11
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for TARANG SOLAR ENERGY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
05186593 | SOMNATH CHAKRABORTI | 15-03-2012 |
00849810 | CHANDANA PODDAR | 28-02-2015 |
06443615 | SHRIKANT SHARMA | 26-02-2015 |
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