TANDON STOCK AND SHARE BROKERS LIMITEDActivity: Finance in Uttar Pradesh.Strike Off |
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CIN U67120UP1997PLC022981 |
ROC RoC-Kanpur |
Incorporation Date 18-12-1997 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 022981 |
Registration Date 18-12-1997 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 29-09-2007 |
Last Balance Sheet Date 31-03-2007 |
Financials |
Authorized Capital Rs. 20,00,000 |
Paid Up Capital Rs. 10,07,000 |
Contact Information |
E-Mail Address dssinha@gmail.com |
Registered Address 121 RATAN DEEP COMPLEX, CIVIL LINES BAREILLY UTTAR PRADESH UP 243001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to TANDON STOCK AND SHARE BROKERS LIMITEDLast Checked Past / Closed Litigation On 26-03-2023 13:55
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for TANDON STOCK AND SHARE BROKERS LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00159472 | RAVINDRA KUMAR TANDON | 18-12-1997 |
00993712 | ANIL KUMAR KAPOOR | 18-12-1997 |
00954229 | RAJENDRA KUMAR TANDON | 18-12-1997 |
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