TAMILNADU LIMITED LINGUISTICMINORITIESSOCIAL&ECONOMICDEVEL

Activity: Community, personal & Social Services in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U85300TN2021SGC142355 		ROC
RoC-Chennai 		Incorporation Date
23-03-2021
Class
Private 		Category
Company limited by Shares 		Sub-Category
State Govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
142355 		Registration Date
--- 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 900,00,000
Paid Up Capital
Rs. 500,00,000



Contact Information
E-Mail Address
talmedco@gmail.com
Registered Address
1st Floor, Khalasa Mahal Heritage Building, Chepauk Chennai Chennai TN 600005 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to TAMILNADU LIMITED LINGUISTICMINORITIESSOCIAL&ECONOMICDEVEL

Last Checked Past / Closed Litigation On 27-10-2021 19:36
20-10-2021 Pariyur Amman spinning Mills (P) Ltd., Rep. by P.M. Viswanathan its Executive Director, Erode Versus Tamilnadu Generation and Distribution Corporation Ltd, (TANTEDCO), Rep.by its Chairman-cum-Managing Director, Chennai & Others High Court of Judicature at Madras
08-10-2021 Mahadevan & Others Versus The State of Tamilnadu, Represented by Inspector of Police, Villupuram High Court of Judicature at Madras
07-10-2021 K. Sivakumar & Another Versus The State Of Tamilnadu & Others High Court of Judicature at Madras
07-10-2021 M. Veeraraghavan Versus The Home Secretary Government of Tamilnadu Secretariat, Chennai & Others High Court of Judicature at Madras
04-10-2021 E. Vijaya Lakshmi Versus State of Tamilnadu, Rep.by its Secretary to Govt. Municipal Administration & Water Supply Dept., Secretariat, Chennai & Others High Court of Judicature at Madras
28-09-2021 Arulmighu Theekulipaintha Moondru Kundathu Amman, Parambarai Uravinmurai Vazhipattu Manram, Rep. by its President and Secretary, Namakkal Versus The State of Tamilnadu, Rep. by the District Collector, Salem & Others High Court of Judicature at Madras
23-09-2021 K. Govinda Babu Versus State of Tamilnadu, Rep. by Secretary to Government, Industrial Development, Chennai & Others High Court of Judicature at Madras
17-09-2021 N. Janaki Versus State of Tamilnadu, Rep. by Secretary to Government, Housing and Urban Development Department, Madras High Court of Judicature at Madras
17-09-2021 V. Baskaran Versus The State of Tamilnadu, Rep by Inspector of Police, Cuddalore & Another High Court of Judicature at Madras
15-09-2021 K. Senthilkumar Versus The Principal Secretary to Government of TamilNadu, Tourism, Culture & Religious Department, Chennai & Others High Court of Judicature at Madras
14-09-2021 V. Ravichandran Versus The Executive Engineer, Tamilnadu Electricity Board, TANGEDCO, Chennai & Others High Court of Judicature at Madras
07-09-2021 V.K. Rajasekaran Versus The State of Tamilnadu, Represented by its Secretary to Government, Housing and Urban Development Department, Chennai & Others High Court of Judicature at Madras
03-09-2021 Velunatchiyar Versus The Government of Tamilnadu, Represented by its Secretary, Department of Health and Family Welfare, Chennai & Others Before the Madurai Bench of Madras High Court
02-09-2021 Tamilnadu Dairy Foods, Tiruchi & Another Versus Kalpana & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
02-09-2021 D. Selvaraj Versus The State of Tamilnadu, Rep. by its Secretary, Education Department, Chennai & Others High Court of Judicature at Madras
01-09-2021 S. Bhagyalakshmi & Others Versus State of Tamilnadu, Rep. by its Principal Secretary, Department of Micro, Small & Medium Enterprises, Chennai & Others Before the Madurai Bench of Madras High Court
01-09-2021 G. Srinivasan Versus The State of Tamilnadu, Rep. by its Secretary, Chennai & Others Before the Madurai Bench of Madras High Court
26-08-2021 Test Steel Suppliers, Rep. by its Proprietor S.P. Palanisamy Versus Tamilnadu State Transport Corporation, (Villupuram Division - I) Limited, Rep. by its Managing Director High Court of Judicature at Madras
25-08-2021 V. Bhaskaran & Another Versus State of Tamilnadu, Rep. by Inspector of police, Thiruvallur & Another High Court of Judicature at Madras
16-08-2021 V. Pushpavathi & Others Versus The Assistant Engineer, TamilNadu Electricity Generation & Distribution corporation (I and M), Chennai & Another High Court of Judicature at Madras
13-08-2021 Test Steel Suppliers, Rep. by its Proprietor S.P. Palanisamy Versus Tamilnadu State Transport Corporation, Villupuram Division I) Limited, Rep. by its Managing Director, Villupuram District High Court of Judicature at Madras
05-08-2021 K. Dhanush Versus The State of Tamilnadu, Rep. by its Secretary, Chennai & Others High Court of Judicature at Madras
04-08-2021 V. Rajaram & Another Versus State of Tamilnadu Rep. by, The Inspector of Police, Thirumangalam & Another High Court of Judicature at Madras
27-07-2021 G. Srinivasan Versus The State of Tamilnadu, Rep. by its Secretary, Department of Higher Education, Chennai & Others Before the Madurai Bench of Madras High Court
15-07-2021 M. Balaji Versus The Principal Home Secretary Government of Tamilnadu Secretariat Chennai & Others High Court of Judicature at Madras
15-07-2021 Vijaya Versus Tamilnadu Mercantile Bank Limited Debts Recovery Tribunal Chennai
14-07-2021 E. Easwari & Another Versus The Chairman, Tamilnadu Transmission Corporation Ltd., (TANTRANSCO), Chennai & Others Before the Madurai Bench of Madras High Court
09-07-2021 M/s. Manchester Textiles P. Ltd., Repd. by its Authorized Signatory S. Dhayanidhi & Another Versus Tamilnadu Generation and Distribution Corporation Ltd (TANGEDCO), Represented by its Chairman & Managing Director, Chennai & Others High Court of Judicature at Madras
08-07-2021 C. Maruthavanan Pillai Versus The Government of Tamilnadu, Rep. by its Principal Secretary, Tourism, Culture and Chartiable Department & Others High Court of Judicature at Madras
08-07-2021 R. Ramesh & Another Versus Government of Tamilnadu, Rep. by its Secretary, Department of Higher Education, Chennai & Others High Court of Judicature at Madras
08-07-2021 C. Joseph Vijay Versus The State of Tamilnadu, Rep. by its Secretary, Home Department (Transport), Chennai & Others High Court of Judicature at Madras
08-07-2021 C. Joseph Vijay Versus The State of Tamilnadu, Rep. by its Secretary, Home Department (Transport), Chennai & Others High Court of Judicature at Madras
01-07-2021 A. Murugavelu & Another Versus K.S. Mahendirakumar, The General Manager (Provident Fund Section), Tamilnadu State Transport Corporation, Coimbatore & Another High Court of Judicature at Madras
30-06-2021 K. Palanivelu Versus The Management of Tamilnadu State Transport Corporation (Madurai) Ltd., Rep.by its Managing Director, Madurai & Another Before the Madurai Bench of Madras High Court
25-06-2021 K. Palanisamy @ Palaniyappan (Died) & Others Versus Tamilnadu Electricity Board, Represented by its Superintending Engineer, Periyar Electricity Distribution Circle, Erode & Others High Court of Judicature at Madras
25-06-2021 P. Babu Versus The State of Tamilnadu Rep. by its Secretary Housing and Urban Development Department, Chennai & Others Before the Madurai Bench of Madras High Court
16-06-2021 R. Anandhan Versus The Superintending Engineer (Executive Engineer, Development), Tamilnadu Generation of Electricity & Distribution Company, Thanjavur & Others Before the Madurai Bench of Madras High Court
15-06-2021 The State Express Transport Corporation (Tamilnadu) Ltd., Rep. by its Managing Director, Chennai & Others Versus G. Senthil & Another Before the Madurai Bench of Madras High Court
26-05-2021 P. Kumaresan Versus The State of Tamilnadu, Through its Secretary to Government, Transport Department, & Another Before the Madurai Bench of Madras High Court
06-05-2021 K. Murugesan Versus The State of Tamilnadu, Rep.by the Secretary, Public Works Department, Chennai & Others High Court of Judicature at Madras
15-04-2021 Tamilnadu Agro Engg. and Service Co-operative Federation Limited, represented by the Liquidator A. Thavamani Raj Versus The Director (Recovery), Employees' Provident Fund Organisation, (Ministry of Labour, Government of India), Head Office, Bhavishya Nidhi Bhavan, New Delhi & Others High Court of Judicature at Madras
08-04-2021 R. Sukumar & Others Versus State of Tamilnadu, Represented by the Secretary to Government, Tamil Development and Religious Endowments & Information Department, Chennai & Others High Court of Judicature at Madras
01-04-2021 M. Velayutham & Another Versus State of Tamilnadu, Represented by its Secretary to Government, Chennai & Another High Court of Judicature at Madras
30-03-2021 P. Manikandan Versus State of Tamilnadu by its Home Secretary, Chennai & Others Before the Madurai Bench of Madras High Court
26-03-2021 R. Kanagaraj & Others Versus Dr. S. Swarna, I.A.S., The Secretary to Government of Tamilnadu, P&AR Department, Secretariat, Chennai & Others High Court of Judicature at Madras
24-03-2021 S. Samayamuthu Versus The State of Tamilnadu, Rep. By the Home Secretary, Chennai & Others Before the Madurai Bench of Madras High Court
19-03-2021 Dr. T. Murugavel Versus The Principal Secretary to Government of Tamilnadu, Environment and Forest Department, Chennai & Others High Court of Judicature at Madras
19-03-2021 Selvam @ Selvaraj Versus State of Tamilnadu, Rep. by Inspector of Police, Nagapattinam High Court of Judicature at Madras
12-03-2021 Lakshmi Poornalingam Versus The Commissioner and Secretary, Government of Tamilnadu, Health and Family Welfare Department, Chennai & Others High Court of Judicature at Madras
11-03-2021 The Managing Director, Tamilnadu State Transport Corporation Ltd., Villupuram, Kancheepuram Division & Others Versus M. Nagalakshmi & Others High Court of Judicature at Madras
05-03-2021 A. Hariramachandra Pillai Versus The Government of Tamilnadu, Rep. by the Principal Secretary to the Government, Chennai & Others High Court of Judicature at Madras
19-02-2021 Nabkisan Finance Ltd., (Formerly Known as Agri Development Finance (Tamilnadu) Limited, Rep. by its Manager Accounts D. Dhanasekar Versus M/s. S&S Industries & Enterprises Ltd., Represented by its Managing Director A.R. Santhanakrishnan & Others High Court of Judicature at Madras
18-02-2021 Hyundai Motors India Ltd., Through its authorized signatory plot no. III, Tamilnadu Versus Rupranjan Das & Others Orissa State Consumer Disputes Redressal Commission Cuttack
18-02-2021 Hyundai Motors India Ltd., Through its authorized signatory plot no. III, Tamilnadu Versus Rupranjan Das & Others Orissa State Consumer Disputes Redressal Commission Cuttack
16-02-2021 The Managing Director, Tamilnadu State Transport Corporation Limited, Dharmapuri Versus Dhrowpathi & Others High Court of Judicature at Madras
12-02-2021 P. Saroja Versus The State of Tamilnadu, Rep. by its Secretary to Government, School Education Department, Secretariat & Others Before the Madurai Bench of Madras High Court
12-02-2021 The Tamilnadu Pattathari Asiriyar Kootamaippu, Represented by its General Secretary, P. Patrick Raymond Versus The Principal Secretary, School Education, Government of Tamil Nadu, Chennai & Others High Court of Judicature at Madras
10-02-2021 M.K. Stalin Versus The Speaker, Tamilnadu Legislative Assembly, Chennai & Others High Court of Judicature at Madras
04-02-2021 D. Aswin Rao Versus The State, Rep. by its Additional Chief Secretary, Home Department, Government of Tamilnadu, Chennai & Others High Court of Judicature at Madras
02-02-2021 Welfare Association 'Y' block Anna Nagar, Rep. by its President K. Selvamani Versus State of Tamilnadu rep. by Secretary, Housing and Urban Development Dept., Chennai & Others High Court of Judicature at Madras
27-01-2021 R. Ganesh Versus The State of Tamilnadu, Rep. by its Principal Secretary, Public (Special-A) Department, Chennai & Others High Court of Judicature at Madras
20-01-2021 The Managing Director, Tamilnadu State Transport Corporation Ltd., Kumbakonam Versus Sunitha & Others High Court of Judicature at Madras
20-01-2021 Thevayal & Others Versus State of Tamilnadu, Represented by its District Collector, Erode & Others High Court of Judicature at Madras
19-01-2021 Tamilnadu Road Sector Project II, Highways Department Represented by Project Director, Chennai Versus M/s.IRCON International Ltd. And Sumber Mitra Jaya (J.V.) Palika Bhavan, New Delhi & Another High Court of Judicature at Madras
19-01-2021 Tamilnadu Road Sector Project II, Highways Department Represented by Project Director, Chennai Versus M/s.IRCON International Ltd. And Sumber Mitra Jaya (J.V.) Palika Bhavan, New Delhi & Another High Court of Judicature at Madras
19-01-2021 Company Ltd., Chennai The Commissioner of Income Tax, Chennai Versus M/s. Tamilnadu Road Development High Court of Judicature at Madras
19-01-2021 Tamilnadu Road Sector Project II, Represented by Project Director, Chennai Versus M/s. IRCON International Ltd. & Sumber Mitra Jaya (J.V.), New Delhi & Another High Court of Judicature at Madras
18-01-2021 The Chairman, Tamilnadu Electricity Board, Chennai & Another Versus Illayaraja & Others High Court of Judicature at Madras
08-01-2021 The State of Tamilnadu Rep. By Its Secretary To Government Municipal Administration & Water Supply Department, Secretariat, Chennai & Another Versus P. Subbuthai & Others High Court of Judicature at Madras
08-01-2021 The State of Tamilnadu Rep. By Its Secretary To Government Municipal Administration & Water Supply Department, Secretariat, Chennai & Another Versus P. Subbuthai & Others High Court of Judicature at Madras
06-01-2021 S. Vasanth Kumar & Another Versus The State of Tamilnadu, Represented by the Principal Secretary to Government, Health and Family Welfare Department (N2), Secretariat, Fort St.George, Chennai & Others High Court of Judicature at Madras
05-01-2021 B. Santhosh Versus The Tamilnadu Uniformed Services Recruitment Board, Rep. by its Member Secretary, Old Commissioner of Police Office Campus, Chennai & Others High Court of Judicature at Madras
16-12-2020 Tamilnadu Arasu Pokkuvarathu Kazhaka Oozhiyarkal Sangam – CITU Rep.by its General Secretary, Venmani Illam Anantha Nambiar Nagar, Trichy Versus The Management of Tamil Nadu State Transport Corporation (Kumbakonam) Ltd., Rep.by its Managing Director, Kumbakonam & Another Before the Madurai Bench of Madras High Court
16-12-2020 The Managing Director, The Tamilnadu State Transport Corporation (Madurai) Ltd., Madurai Versus The Additional Chief Secretary to Government Transport Department, Government of Tamilnadu cum Ex-officio Chairman, All Tamil Nadu State Transport Corporation Limited, Chennai & Another Before the Madurai Bench of Madras High Court
15-12-2020 D. Saravana Kumar & Anothr Versus Tamilnadu State Transport Corporation, Coimbatore & Others High Court of Judicature at Madras
15-12-2020 Kandan & Another Versus The State of Tamilnadu, Represented by Magudanchavadi Police Station, Salem District High Court of Judicature at Madras
14-12-2020 J. Pandidurai Versus The Chairman, Tamilnadu Uniformed Services Recruitment Board, Anna Salai & Others Before the Madurai Bench of Madras High Court
09-12-2020 Laila Bai Versus The Government of Tamil Nadu, Rep. by its Secretary, Tamilnadu Municipal Administration & Water Supply Department, Chennai & Others Before the Madurai Bench of Madras High Court
09-12-2020 M.K. Babu Versus Tamilnadu State Transport Corporation (Villupuram) Ltd, Kancheepuram Region High Court of Judicature at Madras
08-12-2020 Paulraj Versus The Tamilnadu Uniformed Recruitment Board, through its Chairman, Anna Salai & Others Before the Madurai Bench of Madras High Court
04-12-2020 Voltas Limited, Rep. by its Territory Manager, Kamlendra Singh, Mumbai Versus The State of Tamilnadu Rep. by the Secretary to the Government, Commercial Taxes & Religious Endowments Department, Fort St. George, Chennai & Others High Court of Judicature at Madras
04-12-2020 Voltas Limited, Rep. by its Territory Manager, Kamlendra Singh, Mumbai Versus The State of Tamilnadu Rep. by the Secretary to the Government, Commercial Taxes & Religious Endowments Department, Fort St. George, Chennai & Others High Court of Judicature at Madras
02-12-2020 A. Murugavelu Versus The General Manager (Provident Fund Section), Tamilnadu State Transport Corporation, Coimbatore & Another High Court of Judicature at Madras
02-12-2020 C. Rajendran Versus The Management of Tamilnadu State Transport Corporation (Madurai) Ltd., Madurai Region, Rep.by it;s General Manager (Corporate), Madurai Before the Madurai Bench of Madras High Court
30-11-2020 S. Sivamayan & Another Versus The Managing Director, Tamilnadu State Transport Corporation Ltd., Dindigul Before the Madurai Bench of Madras High Court
19-11-2020 N. Elumalai Versus The State of Tamilnadu represented by the Secretary to Government, Agriculture Department & Another High Court of Judicature at Madras
03-11-2020 K.R. College of Arts & Science Versus Government of Tamilnadu Before the Madurai Bench of Madras High Court
02-11-2020 M. Lakshmanan Versus The Managing Director, Tamilnadu Water Supply and Drainage Board, Chennai & Others Before the Madurai Bench of Madras High Court
28-10-2020 L. Girinivasan Versus The Govt. of Tamilnadu, Rep.by the Secretary to Government, School Education Department, Secretariat, Chennai & Others High Court of Judicature at Madras
28-10-2020 Mohanavalli Versus The State of Tamilnadu,Represented by the Secretary to the Government, Rural Development Department, Chennai & Others High Court of Judicature at Madras
28-10-2020 Aysha Bee Versus State of Tamilnadu Rep. by The Secretary to Government, Home, Prohibition and Excise Department, Secretariat, Chennai & Others High Court of Judicature at Madras
28-10-2020 A. Muthusamy Versus The Government of Tamilnadu, Rep. by its Secretary, Prohibition and Excise Department, Chennai & Others High Court of Judicature at Madras
28-10-2020 Murali Versus State of Tamilnadu Rep. by The Secretary to Government, Home, Prohibition and Excise Department, Secretariat, Chennai & Others High Court of Judicature at Madras
28-10-2020 K. Thilagavathi Versus The Managing Director, Tamilnadu Housing Board, Chennai & Others High Court of Judicature at Madras
15-10-2020 L. Swaminathan Versus The Principal Secretary to the Government of Tamilnadu Registration Department, Chennai & Others Before the Madurai Bench of Madras High Court
14-10-2020 Sri Karpaga Vinayagar Temple, Represented by its Hereditary Trustee, PL. Palaniappan Chettiar Versus The State Information Commissioner, Tamilnadu Information Commission, Chennai & Others Before the Madurai Bench of Madras High Court
13-10-2020 N. Ravichandran Versus The Superintendent of Engineer, Tamilnadu Electricity Board, Thanjavur & Another Before the Madurai Bench of Madras High Court
12-10-2020 Swastik Filaments Private Limited, Rep. by its Manager G. Chandrassekhar, Chennai Versus Sri Narayana Industrial Yarns Private Limited, Rep. by its Board of Directors, Trichy, Tamilnadu High Court of Judicature at Madras
12-10-2020 E. Thamizhannai Versus The Tamilnadu Public Service Commission, Rep. by its Secretary & Another High Court of Judicature at Madras
01-10-2020 The Managing Director, Tamilnadu State Transport Corporation (Coimbatore) Limited, Coimbatore Versus The Inspector of Labour, Authority under the Tamilnadu Industrial Establishment (Conferment of Permanent Status) Act, 1981, Coimbatore & Another High Court of Judicature at Madras



Directors
DIN Name Since
03615457 KAMARAJ CHINNAPAIYAN 23-03-2021
07098449 SURESH KUMAR SRINIVASAN 23-03-2021
02839701 CHANDRA MOHAN 23-03-2021

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