for example: TATA AIG

  for example: Indian Contract Act

  for example: Ratan Tata

  for example: Negotiable Instruments Act




TAMIL NADU SCRAP MERCHANTS AND DEALERS IN SECOND-HAND PROPERTY AND OWNERS OF AUTOMOBILE WORKSHOPS AND TINKER SHOPS (REGULATION, CONTROL AND LICENSING) AMENDMENT ACT, 2008


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title and commencement. View Judgements
  2 Amendment of Section 3. View Judgements
  3 Amendment of Section 4. View Judgements
  4 Amendment of Section 5. View Judgements



#LawyerServices #Act #Law #Statute #IndianLaw #Kanoon