TAMIL NADU LAWS (SPECIAL PROVISIONS) ACT, 2008


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Section
 Section Title
  INTRODUCTION
  1 Short title, extent and commencement. View Judgements
  2 Definitions. View Judgements
  3 .Government to finalise norms and policy guidelines, etc. View Judgements
  4 The provisions of this Act not to apply in certain cases. View Judgements
  5 Act to over-ride other laws. View Judgements
  6 Power to give directions. View Judgements
  7 Repeal and saving. View Judgements



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