TAMIL NADU DEBT RELIEF ACT, 1980

	Section Title
	INTRODUCTION
1	Short title, extent and commencement.	View Judgements
2	Declaration	View Judgements
3	Definitions	View Judgements
4	Relief from indebtedness	View Judgements
5	Debtors to make application for the return of the movable property pledged by them	View Judgements
6	Scope of jurisdiction of Tahsildar see, (1981) 2 M.L.J. 1 and (1983) 1 M.L.J. 8	View Judgements
7	Finality of order passed under this Act.	View Judgements
8	Appeal	View Judgements
9	Legal practitioner not to appear.	View Judgements
10	Penalty	View Judgements
11	Offences by companies	View Judgements
12	Certain debts and liabilities not to be affected	View Judgements
13	Power to make rules	View Judgements

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