TAKSHILA INSTITUTE OF RENEWABLE ENERGY PRIVATE LIMITEDActivity: Electricity, Gas & Water companies in Telangana.Active |
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CIN U40107TG2012PTC085180 |
ROC RoC-Hyderabad |
Incorporation Date 31-12-2012 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 085180 |
Registration Date 31-12-2012 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 20-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address maheshganga85@gmail.com |
Registered Address PLOT NO.33, SAI ENCLAVE, ROAD NO.12, BANJARA HILLS HYDERABAD Hyderabad TG 500034 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to TAKSHILA INSTITUTE OF RENEWABLE ENERGY PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-03-2023 06:30
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for TAKSHILA INSTITUTE OF RENEWABLE ENERGY PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
08501813 | MUNGI KRISHNA GOPALA | 14-08-2019 |
01717281 | NIXON PATEL | 31-12-2012 |
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