T P COMMUNICATIONS LIMITED

Activity: Manufacturing (Paper & Paper products, Publishing, printing and reproduction of recorded media) in Uttar Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U22211UP1995PLC019014 		ROC
RoC-Kanpur 		Incorporation Date
15-11-1995
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
019014 		Registration Date
15-11-1995 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 300,00,000
Paid Up Capital
Rs. 43,69,700



Contact Information
E-Mail Address
scshukla1971@gmail.com
Registered Address
6 PRATAP MAEKRTASHOK NAGAR KANPUR UTTAR PRADESH UP 208012 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to T P COMMUNICATIONS LIMITED

Last Checked Past / Closed Litigation On 25-07-2022 03:18
30-03-2022 Hughes Communications India Ltd. Versus Union of India Telecom Disputes Settlement amp Appellate Tribunal New Delhi
29-03-2022 Tata Communications Transformation Services Limited Versus Assistant Commissioner of Income Tax 14(1) (2) & Others High Court of Judicature at Bombay
10-02-2022 Lembadngi Jyrwa Versus The Union of India, Represented by the Secretary to The Govt. of India, Ministry of Communications & IT Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
02-02-2022 M/s. Starnet Communications Pvt. Ltd. Versus Bharat Sanchar Nigam Limited High Court of Delhi
24-01-2022 Simanta Talukdar Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Communications, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
18-01-2022 Padma Giri Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communications & IT Department of Telecommunications, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
10-12-2021 The Union of India, Rep. by its Secretary, Govt. of India, Ministry of Communications & I.T., Department of Posts & Others Versus Gandikota Ramesh Reddy High Court of Andhra Pradesh
08-12-2021 M/s. Novex Communications Pvt.Ltd., Rep. by its authorised Signatory S. Swaminathan Versus DXC Technology Pvt. Ltd., Rep. by Nachiket Suthankar, Managing Director-India, Bangalore & Another High Court of Judicature at Madras
06-12-2021 Palash Pratim Baruah Versus The Union of India, Through the Secretary to the Government of India, Ministry of Communications, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
23-11-2021 Vinod Kumar, Managing Director, M/s. Tata Communications Limited, Chennai & Another Versus Labour Enforcement Officer (Central), Government of India, Ministry of Labour and Employment, Chennai High Court of Judicature at Madras
23-11-2021 Orix Leasing & Financial Services India Ltd. Versus One 97 Communications Ltd. & Another High Court of Delhi
18-11-2021 Monty Wankhar Versus Union of India, Represented by the Secretary to the Govt. of India, Ministry of Communications & IT, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
10-11-2021 Suresh Kumar, MTS, Rewari & Others Versus Union of India through Secretary-cum-Director General of Posts, Ministry of Communications, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
05-10-2021 Birobala Sinha Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Communications, Department of Telecommunications, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
24-09-2021 Karbom Nyori Versus The Union of India, Represented by the Secretary to the Government of India, Department of Telecommunications, Ministry of Communications, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
05-08-2021 Narender Kumar Versus The Vice President (Works), M/s Himachal Exicom Communications Ltd. High Court of Himachal Pradesh
04-08-2021 Priyanka Communications (India) Pvt Ltd. & Others Versus Tata Capital Financial Services Ltd. High Court of Judicature at Bombay
30-07-2021 Shree Annalakshmi Communications, Rep. by its Proprietor K. Balasubramaniam & Another Versus State Represented by Public Prosecutor & Another High Court of Judicature at Madras
15-07-2021 Discovery Communications (India) Pvt. Ltd Versus E-Infrastructure & Entertainment India Pvt. Ltd. & Another Telecom Disputes Settlement amp Appellate Tribunal New Delhi
17-06-2021 M/s. Reliance Communications Ltd., Rep., by its Power of Attorney, N. Seshadri, Chennai Versus The State of Tamil Nadu, Rep., by its Secretary, Chennai & Others High Court of Judicature at Madras
18-05-2021 Pr. Commissioner of Income Tax-8 Versus Sony Mobile Communications India Pvt. Ltd. High Court of Delhi
12-05-2021 K.S. Saritha Versus Union of India, Ministry of Communications, Department of Posts, New Delhi Represented by its Secretary & Director General of Posts Department of Posts & Others Central Administrative Tribunal Bangalore Bench
22-04-2021 Chandra Bhal Prasad, Meghalaya Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Communications & IT Department of Post, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
26-03-2021 P. Premalatha Versus Union of India, Represented by The Secretary to The Government of India, Ministry of Communications, (Department of Posts), New Delhi & Others High Court of Kerala
19-03-2021 Ratul Sarmah Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Communications & I T, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
10-03-2021 C.P. Reghukumar Versus Union of India, Represented by The Secretary to Government, Department of Posts, Ministry of Communications, Government of India, New Delhi & Others High Court of Kerala
10-03-2021 C.P. Reghukumar Versus Union of India, Represented by The Secretary to Government, Department of Posts, Ministry of Communications, Government of India, New Delhi & Others High Court of Kerala
23-02-2021 John Brittas, Managing Director, Kairali TV (Malayalam Communications Ltd.), Thiruvananthapuram Versus K. Babu & Another High Court of Kerala
23-02-2021 John Brittas, Managing Director, Kairali TV (Malayalam Communications Ltd.), Thiruvananthapuram Versus K. Babu & Another High Court of Kerala
15-12-2020 K. Parvaiah Versus Union of India, Represented by Its Secretary to the Government of India, Ministry of Communications & IT, Department of Posts, New Delhi & Others Central Administrative Tribunal Hyderabad Bench
30-09-2020 Babul Ram Kakati Versus The Union of India Represented by the Secretary To the Government of India Ministry of Communications & I T Department of Posts, Dak Bhawan New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
29-09-2020 M/s ATC Telecom Infrastructure Pvt. Ltd., Ranchi Versus The Union of India through Department of Telecommunications, Ministry of Communications and IT, Government of India & Others High Court of Judicature at Patna
11-09-2020 Utpal Kumar Das Versus The Union of India, Represented by the Secretary, Government of India, Ministry of Communications, Department of Posts, India & Others Central Administrative Tribunal Guwahati Bench Guwahati
20-08-2020 C.N. Anandha Kumar Authorised Signatory, Akkr LG Super Shoppee Versus M/s.SKY Communications Pvt Ltd., Represented by its Managing Director, V. Sivakumar Before the Madurai Bench of Madras High Court
14-08-2020 P.P. Suresh Kumar, Managing Director, Kerala Communications Cable Ltd., Kochi & Another Versus The Deputy Director, Directorate General of GST Intelligence (DGGI), Thiruvananthapuram & Others High Court of Kerala
05-05-2020 Mir Ruhul Amin Dewan Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Communications & I T Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
06-03-2020 R.S. Rajput Versus Union of India Represented by Secretary M/o Communications & IT (Department of Telecommunications)New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
12-02-2020 Imtiaz Wasim Khanikar Versus The Union of India, Represented by the Secretary, To the Govt. of India, Ministry of Communications & IT Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
27-01-2020 M/s. Kannileth Cable TV Network, Alleppey Represented by Its Proprietor C.T. Samuel Versus Asianet Satellite Communications Private Limited, Trivandrum, Represented by Its President & Chief Operating Officer Sankara Narayanan High Court of Kerala
09-01-2020 M/s. EG. Communications Pvt. Ltd. & Others Versus Election Commission of India & Others High Court of Delhi
13-11-2019 Majaffar Hussain Versus The Union of India, Represented by the Secretary to the Govt. of India, Ministry of Communications & Information Technology, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
13-11-2019 A.A. Abdul Rasheed & Others Versus Union of India, Represented by The Secretary to Govt. of India, Ministry of Communications, New Delhi & Others High Court of Kerala
05-11-2019 George Paul Versus The Union of India, Ministry of Communications, Rep. by the Secretary, Department of Telecommunication, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
04-11-2019 Venugopalan Nair & Others Versus The Union of India, Represented by its Secretary, Ministry of Communications, New Delhi & Others Central Administrative Tribunal Ernakulam Bench
01-11-2019 Jasmine Versus Proprietor, MBM Communications, Ernakulam District & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
01-11-2019 S. Komalavalli Versus The Management M/s.Tata Communications Ltd. Chennai & Others High Court of Judicature at Madras
31-10-2019 Asianet Star Communications Pvt. Ltd. Versus The Registrar of Trademarks & Another High Court of Delhi
31-10-2019 Asianet Star Communications Pvt. Ltd. Versus The Registrar of Trademarks & Another High Court of Delhi
15-10-2019 Brand David Communications Pvt. Ltd. and Others V/S Vivo Mobile India Pvt. Ltd. and Others. High Court of Judicature at Bombay
30-09-2019 Shajahan Ali Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communications & I T Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
27-09-2019 Indusind Media & Communications Ltd. Versus Commissioner of Customs, New Delhi Supreme Court of India
04-09-2019 P. Ramasamy Versus Union of India, Rep. by the Deputy Secretary to Govt. of India, M/o. Communications & IT, (Department of Telecommunications), New Delhi & Others Central Administrative Tribunal Madras Bench
30-08-2019 Siemens Enterprise Communications Ptv Ltd Now Known As Progility Technologies Pvt. Ltd. Versus Central Bureau of Investigation High Court of Himachal Pradesh
16-08-2019 Shashi Bhusan Versus Union of India, Represented by the Secretary, Department of Telecommunications, Ministry of Communications, Government of India, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
09-08-2019 Hari Kanta Kalita, Retd. Asst Postmaster, Guwahati Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communications & I T, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
23-07-2019 Sony Mobile Communications Pvt. Ltd. & Another Versus Naveed Khayum Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
22-07-2019 P. Balasubrahmanyam & Another Versus Union of India rep. by Secretary, Dept. of Posts, Ministry of Communications & IT Dak Bhavan & Others High Court of Andhra Pradesh
25-06-2019 The Principal General Manager, Tele Communications Bharat Sanchar Nigam Limited, Coimbatore Versus GETIT Infomediary Ltd., (Formerly M & N Publications Ltd.,) Represented by its Deputy General Manager, R. Srikanth & Another High Court of Judicature at Madras
24-06-2019 Tata Communications Limited Versus Deputy Commissioner of Income Tax High Court of Judicature at Bombay
07-06-2019 Himachal Futuristic Communications Limited Versus State of Rajasthan High Court of Rajasthan
04-06-2019 Union of India Represented by The Secretary to Government of India, Ministry of Communications, New Delhi & Others Versus C.M. Parameswaran High Court of Kerala
04-06-2019 The Secretary to Central Government, Ministry of Postal Communications, New Delhi & Others Versus M.K. Annachatram High Court of Judicature at Madras
18-04-2019 Octagon Communications Pvt. Ltd. Versus Union Of India High Court of Gujarat At Ahmedabad
15-04-2019 Union of India, Through The Secretary, Communications & I.T. Department of Post, New Delhi & Others Versus Amar Singh Sahu & Others High Court of Chhattisgarh
10-04-2019 Tech Mahindra Ltd. Versus Tata Communications Transformation Services Ltd. High Court of Judicature at Bombay
04-04-2019 Raj Kumar Versus Rana Communications & Another Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
06-03-2019 Shampa Das, Junior Accountant (on deputation), Office of the Director of Accounts (Postal), Guwahati Versus The Union of India, Represented by the Secretary to the Govt. of India, Ministry of Communications & IT, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
14-02-2019 Best Towers Private Limited Versus Reliance Communications Limited High Court of Judicature at Patna
29-01-2019 Deben Kumar Saharia Versus The Union of India, Rep. by the Secretary to the Govt. of India, Ministry of Communications & IT, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
23-01-2019 Deben Kumar Saharia Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Communications & IT, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
22-01-2019 Md. Nazrul Islam & Others Versus The Union of India, Through the Secretary to the Government of India, Ministry of Communications, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
21-01-2019 Puspa Ranjan Roy Versus The Union of India, Represented by Secretary to the Government of India, Ministry of Communications & I T, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
17-01-2019 Prasanta Kumar Muktiar Versus The Union of India, Rep. by the Secretary to the Govt. of India, Ministry of Communications & IT, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
10-01-2019 Manoj Kumar Versus Union of India, Represented by the Secretary Ministry of Communications, Department of Posts New Delhi & Others Central Administrative Tribunal Ernakulam Bench
04-01-2019 Chandra Bhushan Prasad Versus The Union of India, Rep. by the Secretary to the Govt. of India, Ministry of Communications and IT, Department of Post, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
04-01-2019 Chandra Bhushan Prasad Versus The Union of India, Represented by the Secretary To the Govt. of India, Ministry of Communications & IT, Department of Post, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
14-12-2018 Nitumani Nath Versus The Union of India, Represented by the Secretary to the Govt. of India, Ministry of Communications, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
12-12-2018 Mridul Das Versus Union of India, Rep. by the Secretary, Govt. of India, Ministry of Communications, Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
04-12-2018 Novex Communications Private Limited Versus Serveall Land Developers Private Limited High Court of Judicature at Bombay
08-10-2018 Datawind Innovations Pvt. Ltd. rep. by its Managing Director Versus State of Telangana, rep. by its Secretary, Information Technology, Electronics & Communications Department & Others In the High Court of Judicature at Hyderabad
01-10-2018 M/s. Novex Communications Pvt. Ltd., Represented by its local filed supervisor, Rokesh Parthiban Versus Radha Regent Hotels Private Limited, Represented by its Chairman & Managing Director, R. Srinivasan & Another High Court of Judicature at Madras
12-09-2018 M/s. D Net Malayalam communications, Ashoka house, Kaloor, Kochi, Represented by its Proprietrix Versus Reji Varghese Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
10-09-2018 M/s. Paramount Communications Ltd. Versus CCE, Delhi I Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
07-09-2018 M/s. Squar Communications Pvt. Ltd. Versus Ignou University & Others High Court of Delhi
04-09-2018 Dipak kr. Sah Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Communications & IT, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
03-09-2018 Online Communications Sales & Services, Malappuram District Versus P.K. Balan Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
30-08-2018 Mir Hussain Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Communications & I.T. Department of Posts, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
28-08-2018 Reliance Communications Ltd. & Others Versus Thane Municipal Corporation & Another High Court of Judicature at Bombay
28-08-2018 Reliance Communications Ltd. and Others V/S Thane Municipal Corporation and Others. High Court of Judicature at Bombay
23-08-2018 Asianet Teleshop, Asianet Satellite Communications Ltd. Versus Santhamma Jacob Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
16-08-2018 Jaswinder Kaur Versus Union of India through Secretary, Ministry of Communications & Information Technology, Department of Posts, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
02-07-2018 Tata Communications Ltd., Through its Assistant Manager (HR), V. Geetha & Another Versus Telecom Regulatory Authority of India, Mahanagar Door Sanchar Bhawan, New Delhi & Others High Court of Judicature at Madras
26-06-2018 T. Satyanarayana Versus Union of India, rep. by its Secretary to the Government of India, Ministry of Communications, IT Department of Posts & Others In the High Court of Judicature at Hyderabad
19-06-2018 Reliance Communications Limited Versus State of Bihar High Court of Judicature at Patna
28-03-2018 Novex Communications Private Limited Versus VVT Hotels Private Limited High Court of Judicature at Madras
22-03-2018 Assistant Commissioner of Income Tax Circle-16(1), Mumbai Versus Shri Shrey Sharma Guleri Prime Channel Software Communications (P.) Ltd. Income Tax Appellate Tribunal Mumbai
08-03-2018 Reliance Communications Limited & Others Versus Ericsson India Private Limited & Others High Court of Judicature at Bombay
26-02-2018 Julie Hazarika Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Communications & IT, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
26-02-2018 Julie Hazarika Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Communications & IT, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
19-02-2018 Tata Communications Limited Versus Union of India Thr. The Land Acquisition Collector & Another High Court of Delhi



Directors
DIN Name Since
02223050 SILKY SHARMA 04-07-2008
01080205 SYED NURUL AMIN 31-05-2007
02223076 LEENIKA SHARMA 04-07-2008

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