Some PAST Judgements / Case Laws similar to T M R PROJECTS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 10-03-2023 08:13
|
14-02-2023 |
The Principal Commissioner of Income Tax, Ranchi, Central Revenue Building, P.O.- G.P.O & P.S.-Kotwali, Ranchi Versus M/s. Urmila RCP Projects Pvt. Ltd., RCP Complex, Kadru, P.O. & P.S, Ranchi |
High Court of Jharkhand |
08-02-2023 |
Manipal University, Represented by its Registrar, Manipal Versus Purvankara Projects Limited, Rep by its Vice President, Bangalore & Another |
High Court of Karnataka |
02-02-2023 |
S.C. Kapur Versus M/s. Cloud 9 Projects Private Limited |
National Consumer Disputes Redressal Commission NCDRC |
30-01-2023 |
M/s VGN Projects Estates Private Limited, Rep. by its Managing Director, Chennai Versus Assistant Commissioner (State Taxes), Chennai & Another. |
High Court of Judicature at Madras |
30-01-2023 |
Dhee Educational And Cultural Trust A Public Charitable Trust, Represented by its Secretary Padmini Raghavendra & Others Versus M/s. Hartana Projects LLP, Represented by its partner G. Sharath Reddy, Bengaluru |
High Court of Karnataka |
27-01-2023 |
PSP Projects Limited Versus Bhiwandi Nizampur City Municipal Corp., through Municipal Commissioner |
High Court of Judicature at Bombay |
24-01-2023 |
Gautam Roy & Others Versus M/s. Avalon Projects |
National Consumer Disputes Redressal Commission NCDRC |
20-01-2023 |
Damodar Valley Corporation & Others Versus BLA Projects Private Limited & Another |
High Court of Judicature at Calcutta |
19-01-2023 |
Cognition Projects Pvt. Ltd. & Another Versus Damodar Valley Corporation & Others |
High Court of Judicature at Calcutta |
13-01-2023 |
Rungta Projects Limited, Kolkata, Ranchi Versus Central Coalfields Limited, Kotwali, P.O. G.P.O Ranchi |
High Court of Jharkhand |
11-01-2023 |
Legacy Global Projects Pvt. Ltd. Versus ICICI Lombard General Insurance Company Ltd., Represented By Its Managing Director, Mumbai |
National Consumer Disputes Redressal Commission NCDRC |
22-12-2022 |
The Ombudsman for Local Self Government Institutions, Thiruvananthapuram Versus Prestige Estates Projects Limited, Represented By Its Assistant Vice President, K. Sunil Kumar, Kochi & Others |
High Court of Kerala |
15-12-2022 |
M/S. Segrow Bio Technics India Private Limited Versus M/S. Affordable Infrastructure & Housing Projects Private Limited |
High Court of Delhi |
12-12-2022 |
Dhruthi Infra Projects Ltd., Represented by its Authorised Signatory/Director) Karru Koteswara Rao, Bengaluru Versus State Single Window Clearance Committee, Represented by its Nodal Agency Karnataka Udyog Mitra, Represented by its Principal Secretary, Bengaluru & Others |
High Court of Karnataka |
06-12-2022 |
The State of Maharashtra, Through the Chief Engineer (Special Projects), Public Works Department & Another Versus Bharat Constructions |
High Court of Judicature at Bombay |
29-11-2022 |
Salone Gupta & Another Versus Prestige Estates Projects Ltd., Bangalore & Another |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
11-11-2022 |
Merlin Projects Limited Versus Bhargab Sales Pvt. Ltd. & Another |
High Court of Judicature at Calcutta |
07-11-2022 |
Sukumara Shetty & Another Versus M/s True Cube Projects Pvt. Ltd., Kondapura |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
04-11-2022 |
M/s. Indu Projects Pvt. Ltd., Represented by its Authorised Signatory (LAW) Ramana Murthy Versus NMDC (A Govt. of India Enterprise) Hyderabad & Another |
High Court of for the State of Telangana |
03-11-2022 |
M/s. Deetech Projects Pvt. Ltd. Rep. by its Managing Director, S. Sivaraman, Chennai Versus M/s. Batliboi Environmental Engineering Ltd. Represented by its Divisional Manager Vilas M. Gharat, Thane |
High Court of Judicature at Madras |
30-09-2022 |
M/s. Emaar India Ltd. Versus Tarun Aggarwal Projects LLP & Another |
Supreme Court of India |
19-09-2022 |
Sepco Electric Power Construction Corporation Versus Power Mech Projects Ltd. |
Supreme Court of India |
13-09-2022 |
Elecon Engineering Company Limited Versus Energo Engineering Projects Limited & Others |
High Court of Delhi |
12-09-2022 |
Engineering Projects (India) Ltd., Represented by its Deputy General Manager (Tech.), Shri Abhijit Nandi, Tripura Versus M/s. M. P. Khaitan, Contractor, West Bengal |
High Court of Tripura |
02-09-2022 |
M/s. P & C Projects Pvt Ltd, Represented by its Director, Chennai Versus The Commissioner, Greater Chennai Corporation, Chennai & Others |
High Court of Judicature at Madras |
31-08-2022 |
Basu Pumps & Projects Private Limited Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
31-08-2022 |
Dr. Biswajit Das & Another Versus M/s. Shelter Infra Projects Limited & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
30-08-2022 |
Aaryan Projects Private Limited Versus Klowin Infrastructure Private Limited |
High Court of Judicature at Calcutta |
29-08-2022 |
Mohinder Singh Saini Versus Maxheights Township & Projects (Pvt.) Ltd., New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
05-08-2022 |
N.K. Sreedhar Versus Vishnu Construction Company, Presently Know As Vishnu Infra Projects Pvt. Ltd., Rep. By Its Director, K. Krishana Prasad & Others |
National Consumer Disputes Redressal Commission NCDRC |
27-07-2022 |
M/s. Simplex Projects Ltd. through its Director, Kolkata Versus National Sports University (NSU), thorough its Vice chancellor & Another |
High Court of Manipur |
19-07-2022 |
GKR Infra Projects India Private Limited Versus State of Telangana & Another |
High Court of for the State of Telangana |
12-07-2022 |
United Projects Through its Partner Nisar Fateh Mohd. Khatri & Others Versus The State of Maharashtra through The Commissioner of Sales Tax & Others |
High Court of Judicature at Bombay |
08-07-2022 |
M/s. Harekrushna Infra Projects Pvt. Ltd. & Another Versus State Bank of India |
High Court of Gujarat At Ahmedabad |
30-06-2022 |
M/s. Marg Projects and Infrastructure Ltd, Represented by its Authorised Signatory, R.B. Srinivasan, Chennai & Others Versus The Deputy Commissioner of Income Tax (Benami Prohibition), Chennai & Another |
High Court of Judicature at Madras |
24-06-2022 |
M/s. Confident Projects India Pvt., Ltd. Represented by Its Managing Director, T.A. Joseph, Kochi Versus The State of Kerala, Represented by The Principal Secretary to Government, Revenue Department, Thiruvananthapuram & Others |
High Court of Kerala |
22-06-2022 |
Siliguri Jalpaiguri Development Authority Versus Bengal Unitech Universal Siliguri Projects Limited |
High Court of Judicature at Calcutta |
21-06-2022 |
Gayatri Projects Limited Versus SREI Equipment Finance Limited |
High Court of for the State of Telangana |
07-06-2022 |
M/s. Som Projects Pvt. Ltd., Represented by its Authorised Signatory Mukul Garg, Haryana Versus Engineer in Chief Integrated HQ of Ministry of Defense (Army), Kashmir House, New Delhi & Others |
High Court of Judicature at Madras |
07-06-2022 |
M/s. Pacifica (India) Projects Pvt Ltd., Ahmedabad Versus M/s. Oriental Cuisines (P) Ltd,Chennai |
High Court of Judicature at Madras |
07-06-2022 |
M/s. Godaddy.com LLC, United States of America & Another Versus M/s. Puravankara Projects Limited, Rep by its authorized signatory John Vijayakumar |
Before the Madurai Bench of Madras High Court |
09-05-2022 |
Nagpal Projects & Construction Pvt. Ltd., through its Managing Director Versus Regional Provident Fund Commissioner & Another |
In the High Court of Bombay at Aurangabad |
06-05-2022 |
CCI Projects Pvt. Ltd. v/s Union of India and Others. |
High Court of Judicature at Bombay |
04-05-2022 |
Sudhir Power Projects Ltd. Versus Simplex Infrastructures Ltd. |
High Court of Delhi |
04-05-2022 |
Sudhir Power Projects Ltd. Versus Simplex Infrastructures Ltd. |
High Court of Delhi |
29-04-2022 |
Prashant Swahney Versus Hacinda Projects Pvt. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
27-04-2022 |
Ankur Sharma Versus M/s. Adani M2k Projects LLP |
National Consumer Disputes Redressal Commission NCDRC |
30-03-2022 |
M/s. GSP Power Projects & Another Versus Ashish Mittal & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
21-03-2022 |
M/s. N.G. Projects Limited Versus M/s. Vinod Kumar Jain & Others |
Supreme Court of India |
11-03-2022 |
S.M. Shivanna & Others Versus M/s. Shri Diya Projects Private Limited, Rep. by its Managing Director, R.B. Shankar Prasad, Bengaluru & Another |
High Court of Karnataka |
09-03-2022 |
M/s. Nagpal Projects & Construction Private Limited Through Its Managing Director Versus The Regional Provident Fund Commissioner & Another |
In the High Court of Bombay at Aurangabad |
25-02-2022 |
The Managing Director, State Industries Promotion Corporation of Tamil Nadu Ltd., (SIPCOT), Chennai & Others Versus M/s. Steel Shoppe India Pvt. Ltd. rep. by M. Panneerselvam, Director (Projects) |
High Court of Judicature at Madras |
18-02-2022 |
ACIT, Ahmedabad Versus M/s. West Wing Infra Projects 1, Dhaval Society, Ahmedabad |
Income Tax Appellate Tribunal Ahmedabad |
14-02-2022 |
Prakash Corporates V/S Dee Vee Projects Limited |
Supreme Court of India |
14-02-2022 |
M/s. Macro Marvel Projects Ltd., 'GC' Glenden Plaza', Chennai Versus Assistant Commissioner of Income Tax Company Circle-IV (1), Chennai |
High Court of Judicature at Madras |
11-02-2022 |
Dee Vee Projects Ltd. Versus The Government of Maharashtra, Department of Goods & Services Tax Through office of the Deputy Commissioner State Tax (E-006) & Others |
In the High Court of Bombay at Nagpur |
11-02-2022 |
Coxswain Projects & Estates Pvt. Ltd., Represented by its Managing Director & Another Versus M/s. NJ Constructions, Proprietor N. Justin & Another |
High Court of Kerala |
04-02-2022 |
M/s. Haven Infra Projects & Power Limited, Represented by its Director, Meena Chandrasekaran Versus The State Tax Officer, (Intelligence) Roving Squad (spl), Villupuram & Another |
High Court of Judicature at Madras |
28-01-2022 |
SRICO Projects Pvt. Ltd. Versus Central Railside Warehouse Co. Ltd. |
High Court of Delhi |
25-01-2022 |
Shaila Prasad & Another Versus M/s Kristal Projects (India) Ltd., Bengaluru & Another |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
19-01-2022 |
M/s. Vashishta Projects, Through its partners A. Vidyasri Bhaskar & Others Versus Indubhushan & Another |
In the High Court of Bombay at Nagpur |
05-01-2022 |
C.B. Sumesh Babu, Managing Director, Chathamkulam Projects & Developers Pvt. Ltd., Palakkad Versus The Kannadi Grama Panchayat, Represented By Its Secretary, Kannadi & Others |
High Court of Kerala |
04-01-2022 |
Pandav Roy & Others Versus Merlin Projects Ltd., Kolkata & Others |
National Consumer Disputes Redressal Commission NCDRC |
28-12-2021 |
Dr. Subijay Sinha & Another Versus M/s. Vedic Projects & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
24-12-2021 |
M/s. Tarun Aggarwal Projects LLP & Another Versus M/s. Emaar MGF Land Ltd. |
High Court of Delhi |
22-12-2021 |
ALS Constructions, Rep. by its Proprietor, Bala Abraham, Chennai & Another Versus The Project Director, Tsunami Projects Implementation Units, Chennai & Others |
High Court of Judicature at Madras |
02-12-2021 |
M/s. Dharani Hi-tech Projects (P) Ltd., Represented by its Managing Director Versus The General Manager, Chennai & Another |
High Court of Judicature at Madras |
24-11-2021 |
Sowparnika Projects & Infrastructures Versus State Of Kerala |
High Court of Kerala |
24-11-2021 |
Sowparnika Projects & Infrastructures Pvt. Ltd., Thiruvananthapuram Versus State Of Kerala, Represented By The Commissioner Of Commercial Taxes, Thiruvananthapuram |
High Court of Kerala |
15-11-2021 |
G.A. Projects Pvt. Ltd., Chennai Versus Kamarajar Port Ltd., Chennai |
High Court of Judicature at Madras |
09-11-2021 |
M/s. Landmark Housing Projects Chennai Pvt. Ltd., Represented by its Managing Director, T. Udayakumar & Others Versus M/s. Savithri Naidu & Others |
High Court of Judicature at Madras |
29-10-2021 |
Unicorn Infra Projects & Estate Pvt. Ltd. & Another Versus Securities & Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
25-10-2021 |
M/s Gokul Krishna Construction Projects Ltd. (Now GKC Projects Limited), Hyderabad Versus State Of Chhattisgarh, through the Executive Engineer, Chhattisgarh & Another |
High Court of Chhattisgarh |
21-10-2021 |
Headway Projects, West Shenoy Nagar, Chennai & Another Versus Meena Jawahar Palaniappan |
High Court of Judicature at Madras |
06-10-2021 |
M/s. Dhome Projects Versus State of Andhra Pradesh |
High Court of Andhra Pradesh |
06-10-2021 |
Secretary, Rajasthan State Road Transport Corporation (RSRTC), Jaipur & Others Versus M/s. Kalptaru Infra Projects Pvt. Ltd., Through Director Surendra Kumar Bardiya, Jaipur |
High Court of Rajasthan Jaipur Bench |
05-10-2021 |
S.K.S. Power Generation (Chhattisgarh) Ltd., Mumbai Versus M/s I.S.C. Projects Pvt. Ltd., Maharastra |
High Court of Chhattisgarh |
05-10-2021 |
Sandeep Kumar Goel & Another Versus Suncity Projects Private Limited & Others |
Haryana State Consumer Disputes Redressal Commission Panchkula |
28-09-2021 |
M/s. SB Adithya Power Projects Pvt Ltd, Rep. by its Director, Sheik Bareed Versus M/s. Siemens Gamesa Renewable Pvt. Ltd, [Previously known as Gamesa Renewable Pvt.Ltd and before that known as Gamesa Wind Turbines Ltd], Rep. by its Managing Director, Chennai |
High Court of Judicature at Madras |
27-09-2021 |
Rise Projects Pvt. Ltd. Versus Axis Bank Ltd. & Others |
Debts Recovery Appellate Tribunal at Delhi |
23-09-2021 |
M/s Simplex Projects Ltd., through its Director, Kolkata Versus The State of Manipur, through its Chief Secretary, Imphal & Others |
High Court of Manipur |
20-09-2021 |
Shally M. Peter Versus M/s. Banyan Projects India Pvt. Ltd., Represented by its Managing Director, Suresh Hemdev, Bengaluru |
High Court of Karnataka |
20-09-2021 |
Aadyaarush Power Projects Pvt. Ltd., Represented by its Director, Amarthya Rajashekarappa, Bengaluru & Others Versus State of Karnataka, Department of Energy, Represented by its Chief Secretary, Bengaluru & Others |
High Court of Karnataka |
07-09-2021 |
Gopal Das Mundhra & Others Versus Ozone Projects Pvt. Ltd. Rep by its Managing Director & Another |
National Consumer Disputes Redressal Commission NCDRC |
06-09-2021 |
Manisha Tewari & Another Versus M/s. Prestige Estates Projects Pvt. Ltd., Bangalore |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
27-08-2021 |
Ansal Lotus Melange Projects Pvt. Ltd., Through Interim Resolution Professional, Devendra Umrao Versus Anuradha Mohan & Another |
National Consumer Disputes Redressal Commission NCDRC |
27-08-2021 |
M/s. K & J Projects Private Limited & Another Versus Madhya Pradesh Road Development Corporation & Another |
High Court of Madhya Pradesh |
25-08-2021 |
TATA Projects Limited, Telangana & Another Versus Fast Reactor Fuel Cycle Facility (FRFCF), Kancheepuram & Another |
High Court of Judicature at Madras |
24-08-2021 |
Avalon Projects, a Unit of GRJ Distributors & Developers Pvt. Ltd., through its Authorized Signatory Mr. Jasvir Singh, New Delhi Versus Adjudicating Officer, Rajasthan Real Estate Regulatory Authority, Jaipur & Others |
High Court of Rajasthan Jaipur Bench |
23-08-2021 |
Madhucon Projects Limited, Represented by GVLN Sastry, Versus The Commercial Tax Officer, Tuticorin |
Before the Madurai Bench of Madras High Court |
11-08-2021 |
NRP Projects Private Limited, Royapettah, Chennai Versus Bharat Petroleum Corporation Limited, Chennai & Another |
High Court of Judicature at Madras |
10-08-2021 |
Mani Tirumala Projects Pvt. Ltd. Versus All Odisha State Bank Officers Housing Co-operative Society Limited & Another |
High Court of Orissa |
10-08-2021 |
M/s. RDS Projects Ltd., New Delhi Versus Hll Infra Tech Services Ltd., Represented By Its Chief Engineer (Design), Thiruvananthapuram & Others |
High Court of Kerala |
30-07-2021 |
M/s. Kamalakanta Engineering & Construction Company Private Limited Versus National Projects Construction Corporation Ltd. |
High Court of Orissa |
26-07-2021 |
A. Dennis & Another Versus M/s. Prestige Estates Projects Limited, Bangalore, Represented by its Managing Director & Another |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
29-06-2021 |
Suman Muniraj Versus M/s. Galaxy Projects (India) Pvt., Ltd., Bengaluru, Rep. by its Managing Director G.K. Ravi |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
08-06-2021 |
M/s. Viraj Projects India Pvt. Ltd., by Authorized Representative, Vinay Kumar, Maharashtra & Others Versus M/s. Matangi Iron & Steel Company Office, Represented By Its Proprietor, Dhiraj Aggarwal, Bengaluru |
High Court of Karnataka |
07-06-2021 |
Weiss Technik India Private Limited, Rep. by its Vice President – Projects and Services, Bhaskar Thobbi Versus Bollupalli Madhavilatha |
High Court of for the State of Telangana |
07-06-2021 |
Weiss Technik India Private Limited, Rep. by its Vice President – Projects and Services, Bhaskar Thobbi Versus Bollupalli Madhavilatha |
High Court of for the State of Telangana |
07-06-2021 |
Weiss Technik India Private Limited, Rep. by its Vice President – Projects and Services, Bhaskar Thobbi Versus Bollupalli Madhavilatha |
High Court of for the State of Telangana |