At, Supreme Court of India
By, THE HONORABLE JUSTICE:
For Petitioner: Mr. Birendra Kumar Mishra, AOR And For Respondents: Ms. Vijayshree Pattanaik
Judgment Text
Appearance: Mr. Birendra Kumar Mishra, Ld. Counsel is present on behalf of the petitioner. Ms. Vijayshree Pattanaik, Ld. Counsel is present on behalf of respondent. Service is complete. Learned counsel for the parties have not filed statement of case within the prescribed period.
Registry is directed to process the matter for being listed before th
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e Hon'ble Court as per rules.