Company & Directors' Information:-SUN INDUSTRIES LIMITED [Dissolved] CIN = U99999MH1947PTC005559
Petitions for Special Leave to Appeal C No. 6817/2018
Decided On, 10 December 2018
At, Supreme Court of India
By, THE HONORABLE JUSTICE:
For Petitioner: Mr Palash Singhai, , Mr Gaurav Yashvardhan, , Mr. P. V. Yogeswaran, AOR
Judgment Text
Respondent no.1 has filed counter affidavit. Service is complete on respondent Nos. 2 and 3 but none has entered appearance. Registry to process the matter for listing before the Hon'ble Court as per rules.