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Sun Pharmaceutical Industries Ltd. Mumbai V/S M/s Falma Organics Limited Nigeria
ITEM NO.402 COURT NO.9 SECTION XVIA ITEM NO.402 COURT NO.9 SECTION XVIA PETITION FOR ARBITRATION CIVIL NO. 33/2014
Decided On, 15 December 2014
At, Supreme Court of India
By, THE HONORABLE JUSTICE: RANJAN GOGOI
For Petitioner: Mr. Kedar Nath Tripathy And For Respondents: Mr. V.N. Raghupathy
Judgment Text
Learned counsel appearing for the respondent prays for six weeks' time to file Vakalatnama and counter affidavit. The prayer is allowed. List the matter after six weeks. [VINOD LAKHINA] [A
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