Suits Valuation Act, 1887


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Section
 Section Title
  Preamble
  1 Title and extent View Judgements
  2 Extent and Commencement of Part 1 View Judgements
  3 Power for State Government to make rules determining value of land for jurisdictional purposes View Judgements
  4 Valuation of relief in certain suits relating to land not to exceed the value of the land View Judgements
  5 Making and enforcement of rules View Judgements
  6 Repeal of section 14 of the Madras Civil Courts Act, 1873 View Judgements
  7 Commencement of Part II View Judgements
  8 Court-fee value and jurisdictional value to be the same in certain suits View Judgements
  9 Determination of value of certain suits by High Court View Judgements
  10 Repeal of Section 32, Punjab Courts Act, 1884 (18 of 1884) View Judgements
  11 Procedure where objection is taken on appeal on revision that a suit or appeal was not properly valued for jurisdictional purposes View Judgements
  12 Proceedings pending at commencement of Part I or Part II View Judgements



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