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Securities and Exchange Board of India (Criteria for Fit and Proper Person) Regulations, 2004
w w w .
L
a w y e r
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e r v i c e s . i n
Section
Section Title
INTRODUCTION
1
Short Title and Commencement
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2
Definitions
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3
Criteria for determining a 'fit and proper person'
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4
Amendment of relevant regulations
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