for example: TATA AIG

  for example: Indian Contract Act

  for example: Ratan Tata

  for example: Negotiable Instruments Act




Salary, Allowances and Pension of Members of Parliament Act, 1954

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w w w . L a w y e r S e r v i c e s . i n

Section 10   [ View Judgements ]

Validation of payment of certain travelling allowance


Repealed by the Repealing and Amending Act 1960 (58 of 1960) S. 2 and Schedule I.

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