for example: TATA AIG

  for example: Indian Contract Act

  for example: Ratan Tata

  for example: Negotiable Instruments Act




Salary, Allowances and Pension of Members of Parliament Act, 1954

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w w w . L a w y e r S e r v i c e s . i n

Section 1   [ View Judgements ]

Short title and commencement


(1) This Act may be called the [1] Salary, Allowances and Pension of Members of Parliament Act, 1954.



(2) It shall come into force on the first day of June, 1954.

FOOTNOTES:

1. Substituted by Act 105 of 1976 - effective from 9.9.1976.



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